High Courts15 Jan 1937
In Re: D.N. Venkatanarayana Aiyar
Madras High Court · (1937) 45 LW 240 : (1937) 1 MLJ 338
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 23 of 23
High Courts14 Jan 1937
In Re: Sundara Mudaliar and Others
Madras High Court · AIR 1937 Mad 535 : (1937) 45 LW 400 : (1937) 1 MLJ 473
Penal Code, 1860 (IPC) — Section 188
High Courts14 Jan 1937
Vattathara S.J. and Another Vs Reverend Koshi and Others
Madras High Court · AIR 1937 Mad 494 : (1937) 45 LW 473
High Courts08 Jan 1937
Ramalingachi Reddi and Others Vs Elayyaperuma Goundan and Others
Madras High Court · AIR 1937 Mad 403 : (1937) 45 LW 384
High Courts08 Jan 1937
Kodak Ltd. Vs South Indian Film Corporation Ltd.
Madras High Court · AIR 1937 Mad 833 : (1937) 46 LW 260
High Courts08 Jan 1937
Marwadi Vannaji (deceased) and Others Vs D.H. Ranga Rao and Others
Madras High Court · AIR 1937 Mad 446 : (1937) 45 LW 722 : (1937) 1 MLJ 384
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts08 Jan 1937
In Re: The South Indian Film Corporation, Limited Kodak, Limited
Madras High Court · (1938) 1 MLJ 293
Companies Act, 1913 — Section 229
High Courts07 Jan 1937
Kotikelapudi Venkatramayya Vs Digavalli Seshamma and Others
Madras High Court · AIR 1937 Mad 538 : (1937) ILR (Mad) 1012 : (1937) 45 LW 422
High Courts07 Jan 1937
Sri Perarulala Ramanuja Jeer Swamigal Vs T.S. Pichu Ayyangar
Madras High Court · AIR 1937 Mad 481 : (1938) ILR (Mad) 1023 : (1937) 45 LW 475 : (1937) 1 MLJ 559
Madras Hindu Religious Endowments Act, 1923 — Section 62, 63
High Courts06 Jan 1937
Maharajah of Venkatagiri Vs Ardhamala Yagadu and Others
Madras High Court · AIR 1937 Mad 953 : (1937) 46 LW 643
High Courts06 Jan 1937
S.P. Swami Naidu Vs Natesa Aiyar alias Subramania Aiyar and Another
Madras High Court · AIR 1937 Mad 576 : (1937) 45 LW 560 : (1937) 1 MLJ 616
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts05 Jan 1937
The Taluk Board and Others Vs Varadesesha Iyengar and Another
Madras High Court · 174 Ind. Cas. 784
High Courts05 Jan 1937
Taluk Board, Chidambaram and Others Vs Varadesesha Iyengar and Another
Madras High Court · AIR 1938 Mad 226
High Courts05 Jan 1937
Sambasiva Reddi Vs The Official Receiver of South Arcot
Madras High Court · AIR 1937 Mad 444 : (1937) ILR (Mad) 565 : (1937) 45 LW 313 : (1937) 1 MLJ 654
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts04 Jan 1937
N. Muthusami Pillai and Others Vs N.S. Manickavasagam Pillai and Others
Madras High Court · 169 Ind. Cas. 819
Civil Procedure Code, 1908 (CPC) — Section 92Court Fees Act, 1870 — Section 7
High Courts04 Jan 1937
Peravali Kottya and Others Vs Ponnappali Ramakrishnayaya and Others
Madras High Court · 171 Ind. Cas. 133
Madras Estates Land Act, 1908 — Section 6
High Courts04 Jan 1937
P.P. Sundararaja Aiyangar Vs P.L. Mannarsawmi and R. Narayana Aiyangar Firm by managing partner R. Narayana Aiyangar
Madras High Court · AIR 1937 Mad 528 : (1937) 45 LW 728 : (1937) 1 MLJ 610
Partnership Act, 1932 — Section 69
High Courts04 Jan 1937
Peravalli Kotayya and Others Vs Ponnapalli Ramakrishnayya and Others
Madras High Court · AIR 1937 Mad 685 : (1937) 2 MLJ 573
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts04 Jan 1937
N. Muthusivami Pillai and Others Vs N.S. Manickavasagam Pillai and Others
Madras High Court · AIR 1937 Mad 591 : (1937) 45 LW 510