High Courts02 Feb 1937
Thummalakunta Krishtappa Vs Satrasala Adinarayanappa and Another
Madras High Court · AIR 1937 Mad 584
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 21 of 23
High Courts01 Feb 1937
Sevugan Chettiar and Others Vs Karuppan Chettiar and Others
Madras High Court · AIR 1937 Mad 487 : (1937) 45 LW 367
High Courts29 Jan 1937
R.S. Sankaranarayana Reddiar Vs The Taluk Board of Aruppukottai and Another
Madras High Court · AIR 1938 Mad 211 : (1937) 2 MLJ 903
High Courts29 Jan 1937
Kuppu Govindan Chettiar Vs Uttukottai Co-Operative Society
Madras High Court · 169 Ind. Cas. 698 : (1937) 45 LW 563
Arbitration Act, 1940 — Section 15
High Courts29 Jan 1937
M.R.M.A.R. Natesa Chettiar Vs T.A. Ramalingam Chettiar and Others
Madras High Court · AIR 1937 Mad 769 : 173 Ind. Cas. 244 : (1937) 46 LW 332
High Courts29 Jan 1937
Kuppu Govinda Chettiar Vs Uttukottai Co-operative Society
Madras High Court · AIR 1937 Mad 604 : (1938) ILR (Mad) 63 : (1937) 1 MLJ 640
Co-operative Societies Act, 1912 — Section 42(b)
High Courts29 Jan 1937
Lakshmi Ammal and Another Vs Anantharama Aiyanagar and Another
Madras High Court · AIR 1937 Mad 699 : (1937) ILR (Mad) 948 : (1937) 2 MLJ 209
High Courts28 Jan 1937
Public Prosecutor Vs Thammanna Rattayya and Others
Madras High Court · AIR 1937 Mad 490 : (1937) ILR (Mad) 854 : (1937) 45 LW 437
High Courts27 Jan 1937
Bhyradevanhalli Lingappa Vs Official Receiver
Madras High Court · AIR 1937 Mad 717 : (1938) 47 LW 366
High Courts27 Jan 1937
Yevanje Krishna Bhatta Vs Khandige Iswara Bhatta and Others
Madras High Court · AIR 1937 Mad 579 : (1937) 45 LW 641
High Courts27 Jan 1937
Katta Gundayya and Others Vs Katta Siddappa and Others
Madras High Court · AIR 1937 Mad 599 : 173 Ind. Cas. 194 : (1937) 45 LW 749 : (1938) 1 MLJ 574
Partnership Act, 1932 — Section 5
High Courts26 Jan 1937
V.S. Subramania Asari Vs Ramaswami Pillai
Madras High Court · AIR 1937 Mad 560 : (1937) 45 LW 486 : (1937) 1 MLJ 569
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1963 — Article 166
High Courts25 Jan 1937
Sethurajan by Guardian Nataraja Sethurayan Vs Guruswami Pathar
Madras High Court · (1937) ILR (Mad) 834 : 170 Ind. Cas. 86 : (1937) 45 LW 401
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jan 1937
Kuri Venkoba Char Vs Kuri Sanjivappa
Madras High Court · AIR 1937 Mad 681 : 173 Ind. Cas. 233 : (1937) 46 LW 839
High Courts25 Jan 1937
In Re: N. Duraiswami Aiyar
Madras High Court · AIR 1937 Mad 786 : (1937) ILR (Mad) 980 : 173 Ind. Cas. 608 : (1937) 46 LW 263 : (1937) 2 MLJ 347
Madras Estates Land Act, 1908 — Section 112
High Courts25 Jan 1937
Marreddi Seshireddi Vs The Official Receiver and Another
Madras High Court · (1937) 46 LW 719 : (1937) 2 MLJ 29
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts25 Jan 1937
Sethurajan by Guardian Nataraj Sethurayan Vs Guruswami Pathar
Madras High Court · (1937) 2 MLJ 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts25 Jan 1937
The Public Prosecutor Vs Marati Kunti Venkoba Rao and Another
Madras High Court · (1937) 2 MLJ 32
Penal Code, 1860 (IPC) — Section 364