High Courts01 Mar 1937
A.P.M. Syed Ibrahim Sahib and Brother Vs V.S. Gurulinga Aiyar
Madras High Court · AIR 1938 Mad 185 : (1937) 2 MLJ 717
Partnership Act, 1932 — Section 69(2)
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 19 of 23
High Courts26 Feb 1937
S. Soomar Sait and Sons Vs P.V. Cherian
Madras High Court · AIR 1937 Mad 666 : (1937) 2 MLJ 221
Partnership Act, 1932 — Section 69
High Courts26 Feb 1937
Kuppireddigari Lingareddi Vs Panduru Guru Singh
Madras High Court · AIR 1937 Mad 674
High Courts26 Feb 1937
Ramaswami Chettiar Vs Meyyappan Servai
Madras High Court · AIR 1937 Mad 779 : 172 Ind. Cas. 468 : (1937) 46 LW 280
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 47
High Courts26 Feb 1937
Kolicherla Seshacharlu and Others Vs Vidwan Ramanujacharulu and Another
Madras High Court · AIR 1937 Mad 789 : 173 Ind. Cas. 533 : (1937) 46 LW 413
High Courts26 Feb 1937
Mohamad Yusuf and Others Vs Narayana Pillai (died) and Others
Madras High Court · AIR 1937 Mad 642 : (1937) 45 LW 684 : (1937) 2 MLJ 170
Limitation Act, 1963 — Section 20(2)
High Courts26 Feb 1937
Parimi Chakrapani Naidu Vs Mathapalli Venkataraju
Madras High Court · AIR 1937 Mad 647 : (1937) 45 LW 555 : (1937) 1 MLJ 611
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Feb 1937
Nanu Nair Vs Puthan Veetil Karthiyayini Ammal
Madras High Court · AIR 1937 Mad 547 : (1937) ILR (Mad) 775 : (1937) 45 LW 431 : (1937) 1 MLJ 618
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Feb 1937
Mohammad Yusuf and Others Vs Narayana Pillai and Others
Madras High Court · 172 Ind. Cas. 576
Limitation Act, 1963 — Section 20(2)
High Courts25 Feb 1937
Raja of Vizianagaram Vs Perla Annapuranamma Garu and Another
Madras High Court · AIR 1938 Mad 219
High Courts23 Feb 1937
Poovankulathil Thottam Puthiya Purayil Abdullah Vs Kakkat Valappil Moidin Kutty and Others
Madras High Court · AIR 1937 Mad 865
High Courts19 Feb 1937
Cherukur Krishniah Vs Sowcar Lodd Govinda Doss Krishna Doss
Madras High Court · AIR 1938 Mad 47 : (1937) 46 LW 358
High Courts19 Feb 1937
S.N.T. Kumaraswami Chettiar Vs Board of Commissioners for Hindu Religious Endowments and Others
Madras High Court · AIR 1937 Mad 940 : (1937) 46 LW 528
High Courts19 Feb 1937
The Board of Commissioners for the Hindu Religious Endownments Vs Parasaram Veeraghavacharlu and Others
Madras High Court · (1937) 46 LW 668 : (1937) 2 MLJ 368
Madras Hindu Religious Endowments Act, 1923 — Section 57(3)
High Courts19 Feb 1937
M.P.S. Syed Muhammad Salihu Rowther Vs Syed Sultan Mohideen Sahib alias S.S. Mohideen Sahib and Another
Madras High Court · (1938) 1 MLJ 386
Religious Endowments Act, 1863 — Section 10
High Courts18 Feb 1937
Pendyala Basawanjanayulu and Others Vs Lingamullu Ramalingayya
Madras High Court · AIR 1938 Mad 115
High Courts17 Feb 1937
B.S. Moorthy Vs Eli Vadapalli and Others
Madras High Court · AIR 1937 Mad 660 : (1938) ILR (Mad) 162 : 173 Ind. Cas. 169 : (1937) 45 LW 623
High Courts17 Feb 1937
P.S. Ramaswamy Aiyar and Another Vs Al.Sp.Pl. Subramanian Chettiar by Agent, Lakshmanan Chettiar Banker
Madras High Court · AIR 1938 Mad 267 : (1938) 2 MLJ 179
Provincial Insolvency Act, 1920 — Section 25, 26
High Courts15 Feb 1937
Rama Vadhyar Vs Manian Vadhyar and Others
Madras High Court · AIR 1937 Mad 586 : 173 Ind. Cas. 319 : (1937) 45 LW 767
High Courts15 Feb 1937
Tadepalli Ramiah alias Ramasastri Vs Madala Thathiah and Another
Madras High Court · AIR 1937 Mad 849 : (1938) 47 LW 547 : (1938) 1 MLJ 320
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2