High Courts16 Mar 1937
In Re: Athappa Goundan
Madras High Court · (1937) ILR (Mad) 695 : (1937) 2 MLJ 60
Evidence Act, 1872 — Section 27
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 18 of 23
High Courts16 Mar 1937
Swaminatha Odayar Vs S. Gopalaswami Odayar and Others
Madras High Court · (1938) ILR (Mad) 52 : (1937) 2 MLJ 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts16 Mar 1937
Athappa Goundan and Others Vs Emperor
Madras High Court · AIR 1937 Mad 618 : 171 Ind. Cas. 245 : (1937) 46 LW 152
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 1937
Swaminatha Odayar Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1937 Mad 741 : (1937) 46 LW 916
High Courts15 Mar 1937
Pazhangette Unnikanna Menon Vs Karimkulangara tarwad karnavan Lakshmi Vayankara Amma's son Kesavan Unni Nair and Others
Madras High Court · AIR 1937 Mad 842
High Courts15 Mar 1937
Swaminathan alias Muthuvelu Udayar Vs The Official Receiver of Ramnad and Others
Madras High Court · AIR 1937 Mad 549 : (1937) ILR (Mad) 784 : (1937) 45 LW 733 : (1937) 1 MLJ 727
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Mar 1937
Pazhangotte Unnikanna Menon Vs Karimkulangara tarward Karnavan, Lakshmi Vayankara Amma's son Kesavan Unni Nair and Others
Madras High Court · (1937) 46 LW 320 : (1937) 2 MLJ 358
Madras Hindu Religious Endowments Act, 1923 — Section 76
High Courts12 Mar 1937
Chunduri Panakala Rao Vs Penugonda Kumaraswami
Madras High Court · AIR 1937 Mad 763 : (1937) 46 LW 470
High Courts10 Mar 1937
Sengava Naick and Another Vs Perumal Reddiar and Others
Madras High Court · AIR 1937 Mad 965 : (1937) 46 LW 555
High Courts10 Mar 1937
Kondava Nayakar Vs Chinna Ramaswami Naickar and Another
Madras High Court · AIR 1938 Mad 317
High Courts10 Mar 1937
The Champion Automobiles Ltd. by director K.M. Rao Vs The Chartered Bank of India, Australia and China
Madras High Court · AIR 1937 Mad 858 : 173 Ind. Cas. 989 : (1937) 46 LW 370 : (1937) 2 MLJ 546
High Courts09 Mar 1937
T. Varadarajulu Naidu and Kuppuswami Naidu and Co. Vs R. Rajamanika Mudaliar and Others
Madras High Court · AIR 1937 Mad 4767 : (1937) 2 MLJ 273
Partnership Act, 1932 — Section 69(2)
High Courts08 Mar 1937
Kotambiyakath Pathu Kutti Umma and Others Vs Nedungadi Bank Ltd. and Others
Madras High Court · AIR 1937 Mad 731 : (1938) ILR (Mad) 148 : 173 Ind. Cas. 699 : (1937) 46 LW 302
High Courts08 Mar 1937
Vadrevu Venkataratnam Garu Vs Maharajah of Pittapur and Others
Madras High Court · AIR 1938 Mad 68 : 175 Ind. Cas. 889 : (1937) 46 LW 512
High Courts05 Mar 1937
G. Mohideen Sahib Vs Kotta Lakshmayya
Madras High Court · AIR 1937 Mad 813 : (1937) 46 LW 463
High Courts03 Mar 1937
Vadlamannati Venkatanarayana Rao Vs Gottumukkula Venkata Somaraju
Madras High Court · (1937) ILR (Mad) 880 : (1937) 46 LW 122 : (1937) 2 MLJ 251
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Mar 1937
Vadlamanati Venkatanarayana Rao Vs Gottumukkule Venkata Somaraju
Madras High Court · AIR 1937 Mad 610 : 171 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts02 Mar 1937
Ayitham Chinna Surya Rao Vs Maddala Suryachandra Rao
Madras High Court · 175 Ind. Cas. 246
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts02 Mar 1937
Ayitham China Suryarao Vs Maddala Suryachandra Rao by mother and guardian Ramanamma
Madras High Court · AIR 1937 Mad 638 : (1937) 45 LW 639 : (1937) 1 MLJ 676
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A
High Courts01 Mar 1937
Periaswami Vs Vaidhilingan Pillai and Others
Madras High Court · AIR 1937 Mad 718 : (1938) 47 LW 60