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Madras High Court judgments, 1937

459 judgments · page 16 of 23

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High Courts09 Apr 1937

Katta Venkatayyagari Srinivasayya Vs Gowra Lakshmayya (deceased) and Others

Madras High Court · AIR 1937 Mad 811 : 173 Ind. Cas. 548 : (1937) 46 LW 266 : (1938) 1 MLJ 73

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10
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High Courts08 Apr 1937

Kamsala Muneyya and Another Vs Emperor

Madras High Court · AIR 1937 Mad 755 : 173 Ind. Cas. 1001 : (1937) 46 LW 144

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High Courts07 Apr 1937

Balabhadra Srirangam alias Ramakristnayya and Another Vs Madhyannapu Rangarao and Others

Madras High Court · AIR 1937 Mad 846 : 173 Ind. Cas. 537 : (1937) 46 LW 255 : (1937) 2 MLJ 236

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High Courts06 Apr 1937

Velayudham Pillai and Another Vs Emperor

Madras High Court · AIR 1937 Mad 711 : 171 Ind. Cas. 951 : (1937) 46 LW 141

Penal Code, 1860 (IPC) — Section 109, 28
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High Courts06 Apr 1937

Mrs. Evelyn Popaly Vs Official Assignee of Madras

Madras High Court · 172 Ind. Cas. 346

Presidency Towns Insolvency Act, 1909 — Section 7
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High Courts06 Apr 1937

T. Rajagopala Aiyanagar Vs The Collector of Salt Revenue

Madras High Court · AIR 1937 Mad 735 : (1938) ILR (Mad) 127 : 173 Ind. Cas. 251 : (1937) 46 LW 531 : (1937) 2 MLJ 189

Specific Relief Act, 1877 — Section 45
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High Courts06 Apr 1937

In Re: Velayudham Pillai and Another

Madras High Court · (1938) ILR (Mad) 80 : (1937) 2 MLJ 232

Penal Code, 1860 (IPC) — Section 109, 232
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High Courts06 Apr 1937

Mrs. Evelyn Popaly Vs The Official Assignee of Madras

Madras High Court · AIR 1937 Mad 775 : (1938) ILR (Mad) 72 : (1937) 46 LW 327 : (1938) 2 MLJ 377

Presidency Towns Insolvency Act, 1909 — Section 7
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High Courts05 Apr 1937

T.C. Nilamegham Pillai and Another Vs Secretary of State

Madras High Court · AIR 1937 Mad 777 : (1937) 46 LW 242

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High Courts05 Apr 1937

NEELAMEGHAM PILLAI Vs SECRETARY OF STATE FOR INDIA.

Madras High Court · (1937) 5 ITR 424

Government of India Act, 1919 — Section 96B
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High Courts05 Apr 1937

Ramath Kappalli Kelu Kurup Vs Eacharambath Madathil Subramania Aiyar and Another

Madras High Court · AIR 1937 Mad 644 : (1937) 45 LW 691 : (1937) 2 MLJ 299

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High Courts05 Apr 1937

K.V. Ramaswami Naick and Another Vs Rangaswami Chettiar

Madras High Court · AIR 1937 Mad 968 : (1938) 47 LW 140

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High Courts02 Apr 1937

Kothapalli Kanuparthi Subbayya and Another Vs Nichenametla Subbarayadu and Others

Madras High Court · AIR 1937 Mad 730

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High Courts02 Apr 1937

K. Kandappa Chetti Vs Lakshmammal and Others

Madras High Court · AIR 1937 Mad 878 : 173 Ind. Cas. 693 : (1937) 46 LW 411

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High Courts30 Mar 1937

R. Krishnaswami Iyengar Vs Sri Kallalagar Devastanam

Madras High Court · 174 Ind. Cas. 166 : (1937) 46 LW 782

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High Courts30 Mar 1937

R. Krishnaswamy Aiyangar Vs The Sri Kallalagar Devasthanam

Madras High Court · AIR 1937 Mad 970 : (1937) 2 MLJ 660

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High Courts25 Mar 1937

Kona Adinarayana Vs Dronavalli Venkata Subbayya and Another

Madras High Court · AIR 1937 Mad 869 : (1937) 46 LW 761 : (1937) 2 MLJ 653

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High Courts25 Mar 1937

T.P. Renga Aiyangar and Another Vs Sri Swamy Alagia Nambirayar Temple, Tirukurungudi and Another

Madras High Court · AIR 1938 Mad 270

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High Courts25 Mar 1937

Sultan Nachi and Others Vs Salamar Bibi

Madras High Court · AIR 1938 Mad 25 : (1937) 46 LW 617

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High Courts25 Mar 1937

Mohideen Bi Vs Bashu Sahib

Madras High Court · AIR 1937 Mad 809 : (1937) 46 LW 318 : (1937) 2 MLJ 278

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