High Courts26 Apr 1937
Official Receiver Vs Muhammad Meera Sahib and Another
Madras High Court · 175 Ind. Cas. 749
Provincial Insolvency Act, 1920 — Section 53, 75
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 15 of 23
High Courts23 Apr 1937
Chuduvalathur Devaswom, Uralars Narayana Nambudri and Others Vs Sub-Collector and Land Acquisition Officer
Madras High Court · AIR 1937 Mad 948 : 173 Ind. Cas. 502
Land Acquisition Act, 1894 — Section 32
High Courts23 Apr 1937
narayanaswami Mudaliar and Others Vs Ratnasabapatby Mudali and Another
Madras High Court · AIR 1938 Mad 136 : (1937) 46 LW 576 : (1937) 2 MLJ 906
High Courts23 Apr 1937
Chudvvalathur Devaswom Uralara M. Narayanan Nambudri and Others Vs The Sub-Collector and Land Acquisition Officer
Madras High Court · (1937) 46 LW 403 : (1937) 2 MLJ 429
Land Acquisition Act, 1894 — Section 31(2), 32
High Courts21 Apr 1937
M. Krishnammal Vs T. Balasubramania Pillai, Power of Attorney Agent of M. Krishnammal Thayarammal Vs Kuppuswami Naidu
Madras High Court · AIR 1937 Mad 937
High Courts21 Apr 1937
In Re: A First Grade Pleader
Madras High Court · (1938) ILR (Mad) 104 : (1937) 2 MLJ 160
High Courts21 Apr 1937
Thayarammal Vs Pitty Kuppuswamy Naidu, M. Krishnammal by her power Agent by T. Balasubramia Pillai
Madras High Court · (1938) ILR (Mad) 12 : (1937) 2 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 119, 122
High Courts20 Apr 1937
M.A.R.R.M. Viswanathan Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · AIR 1937 Mad 816 : (1937) 46 LW 275 : (1937) 2 MLJ 559
High Courts19 Apr 1937
Kuppammal Vs M. and S.M. Ry. Co. Ltd. and Corporation of Madras
Madras High Court · AIR 1938 Mad 117 : (1938) ILR (Mad) 233 : (1937) 46 LW 452
High Courts19 Apr 1937
Padmanabha Iyer Vs Visalakshmi Achi
Madras High Court · AIR 1938 Mad 283
Madras Revenue Recovery Act, 1864 — Section 38, 40
High Courts19 Apr 1937
T. Sivasankaram Pillai Vs Agali Narayana Rao
Madras High Court · AIR 1937 Mad 807 : (1937) 46 LW 437 : (1937) 2 MLJ 381
Evidence Act, 1872 — Section 124
High Courts16 Apr 1937
Annaswami Naicken and Others Vs C. Manicka Mudaliar and Others
Madras High Court · AIR 1937 Mad 957 : (1937) 46 LW 472
High Courts16 Apr 1937
Ettiyat Ahmed Kutty and Others Vs Vayalikath Ayithraman Kutty and Others
Madras High Court · 173 Ind. Cas. 586 : (1937) 46 LW 270
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Apr 1937
Ettiyar Ahmed Kutty and Others Vs Vayalilakath Ayithraman Kutty and Others
Madras High Court · AIR 1937 Mad 819 : (1937) 2 MLJ 301
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts15 Apr 1937
In Re: Kumarappa Chettiar and Others
Madras High Court · AIR 1938 Mad 213 : (1938) 47 LW 322
High Courts14 Apr 1937
Narayanaswami and Others Vs Swaminatha Iyer and Others
Madras High Court · AIR 1937 Mad 876 : (1937) 46 LW 484
High Courts14 Apr 1937
Gadde Venkatarayudu Vs Anumolu China Ramakrishnayya and Others
Madras High Court · AIR 1937 Mad 810 : 173 Ind. Cas. 514 : (1937) 46 LW 245 : (1937) 2 MLJ 307
High Courts14 Apr 1937
Sri Neelakanta Rajendra Patro Vs Balaji Patro Mondolo and Others
Madras High Court · AIR 1937 Mad 945 : 173 Ind. Cas. 524 : (1937) 46 LW 442
High Courts14 Apr 1937
Narayanaswami, Venkaraman by their next friend Janaki Ammal Vs Swaminatha Aiyar and Others
Madras High Court · (1937) 2 MLJ 616
Court Fees Act, 1870 — Section 7(iv)(d), 7(iv)(f)