High Courts05 May 1937
Peer Ammal and Another Vs Nalluswami Pillai and Others
Madras High Court · AIR 1937 Mad 922 : (1937) 2 MLJ 666
Transfer of Property Act, 1882 — Section 67
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 14 of 23
High Courts05 May 1937
United Motor Finance Co. Vs Romer Dan and Company
Madras High Court · AIR 1937 Mad 897 : (1937) 46 LW 380
High Courts05 May 1937
Kullappa Reddiar and Others Vs Al. Vr. St. Veerappa Chettiar and Others
Madras High Court · AIR 1938 Mad 285
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts05 May 1937
V.N. Subramania Iyer Vs K.M.S.R.M. Kannappa Chetti and Others
Madras High Court · AIR 1938 Mad 38
High Courts04 May 1937
Revenue Divisional Officer Vs Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu
Madras High Court · AIR 1937 Mad 902 : (1938) ILR (Mad) 479 : (1937) 46 LW 492
High Courts30 Apr 1937
S.P.P.L. Palaniappa Chettiar, through his authorised agent Ramanathan Chettiar Vs The Official Reciever of Madura
Madras High Court · AIR 1937 Mad 791 : 173 Ind. Cas. 519 : (1937) 46 LW 391 : (1937) 2 MLJ 427
Provincial Insolvency Act, 1920 — Section 54
High Courts29 Apr 1937
Cheerath Nanikutti Amma Vs Anantha Lakshmiammal Vadhiar
Madras High Court · AIR 1937 Mad 804 : 175 Ind. Cas. 925
High Courts29 Apr 1937
Sri Sri Rajah Krishna Chandra Gajapathi Narayana Deo Garu, Rajah of Parlakimedi Vs Kuppili Ramajogi Dora
Madras High Court · AIR 1937 Mad 874
High Courts29 Apr 1937
COMMISSIONER OF Income Tax, MADRAS Vs DIWAN BAHADUR S. L. MATHIAS.
Madras High Court · (1937) 5 ITR 435
Income Tax Act, 1961 — Section 4(2)
High Courts29 Apr 1937
Gangamma Vs Mahabala Bhatta and Another
Madras High Court · AIR 1937 Mad 879 : (1937) 46 LW 676
High Courts29 Apr 1937
The Commissioner of Income Tax Vs Dewan Bahadur S.L. Mathias
Madras High Court · AIR 1938 Mad 352 : (1938) ILR (Mad) 25 : (1937) 46 LW 247 : (1937) 2 MLJ 310
Income Tax Act, 1961 — Section 4
High Courts28 Apr 1937
C.K. Samarapuri Chetty Vs P. Thangavelu Chetty and Another
Madras High Court · AIR 1938 Mad 87 : (1937) 46 LW 778
High Courts28 Apr 1937
Bhaskaran rep. by his next friend father M. Kunju, Tiruchirapalli Vs S. Swaminathan and New India Assurance Company Ltd.
Madras High Court · (1937) 04 MAD CK 0034
High Courts28 Apr 1937
Panchayat Board Vs Narava Ramasami and Others
Madras High Court · AIR 1938 Mad 23 : (1937) 46 LW 433
High Courts28 Apr 1937
Thalayur Narayanan Moossad Vs Mammadissa and Others
Madras High Court · AIR 1937 Mad 795 : (1937) 46 LW 607
High Courts28 Apr 1937
V. Kameswara Aiyar and Another Vs The Secretary of State for India in Council and Others
Madras High Court · 173 Ind. Cas. 534 : (1937) 46 LW 686 : (1937) 2 MLJ 345
High Courts27 Apr 1937
Malireddi Narayanaswamy Vs Kondapalli Gopalaswamy and Others
Madras High Court · AIR 1938 Mad 6 : (1937) 46 LW 258
High Courts27 Apr 1937
Panyam Thirumalappa Vs Alasyam Ramappa and Others
Madras High Court · AIR 1938 Mad 133 : (1937) 46 LW 910 : (1937) 2 MLJ 511
Contract Act, 1872 — Section 253
High Courts26 Apr 1937
The Official Receiver Vs Muhammad Meera Saheb and Another
Madras High Court · AIR 1937 Mad 872 : (1937) 46 LW 439 : (1937) 2 MLJ 378
Provincial Insolvency Act, 1920 — Section 75
High Courts26 Apr 1937
The Secretary of State for India in Council Vs Lokanatha Behara and Another
Madras High Court · AIR 1937 Mad 787 : (1937) 46 LW 632 : (1937) 2 MLJ 296
Criminal Procedure Code, 1898 (CrPC) — Section 146