High Courts23 Mar 1937
A.L. Meenakshi Achi and Another Vs S.T.L. Rm. alias K. Rm. Ramaswami Chettiar and Others
Madras High Court · AIR 1937 Mad 785 : 173 Ind. Cas. 671 : (1937) 46 LW 321
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 17 of 23
High Courts22 Mar 1937
Panchumarthi Appamma and Others Vs Madamanchi Bhujangarayudu and Others
Madras High Court · AIR 1937 Mad 862 : (1937) 46 LW 804 : (1937) 2 MLJ 505
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Mar 1937
C. Ramasubbier Vs G. Muhomed Khan Saheb and Another
Madras High Court · AIR 1937 Mad 823 : 173 Ind. Cas. 705 : (1937) 46 LW 466 : (1937) 2 MLJ 350
Easements Act, 1882 — Section 15
High Courts19 Mar 1937
Maya Kone Vs Periasami Kone and Others
Madras High Court · AIR 1937 Mad 942 : (1937) 46 LW 584 : (1937) 2 MLJ 622
High Courts19 Mar 1937
Muthu Goundan and Another Vs Chinniah Goundan and Others
Madras High Court · AIR 1937 Mad 861
High Courts19 Mar 1937
Manapali Krishnayya Vs Kaza Seetharamayya and Another
Madras High Court · 174 Ind. Cas. 22
Limitation Act, 1963 — Section 19
High Courts19 Mar 1937
Chittaluri Sitamma alias Sitabayamma and Another Vs Saphar Sitapatirao and Others
Madras High Court · AIR 1938 Mad 8 : (1938) ILR (Mad) 220 : (1937) 46 LW 651 : (1937) 2 MLJ 606
Trusts Act, 1882 — Section 82
High Courts19 Mar 1937
Manapalli Krishnayya Vs Kaza Seetharamayya and Another
Madras High Court · AIR 1937 Mad 764 : (1937) 46 LW 407 : (1937) 2 MLJ 627
Limitation Act, 1963 — Section 19
High Courts19 Mar 1937
Marudamuthu Poosari and Another Vs The Hindu Religious Endowments Board and Others
Madras High Court · AIR 1937 Mad 653 : (1938) ILR (Mad) 216 : (1937) 45 LW 695 : (1937) 2 MLJ 175
Religious Endowments Act, 1863 — Section 84
High Courts18 Mar 1937
Emperor Vs Koramutla Narasigadu and Others
Madras High Court · AIR 1937 Mad 792
High Courts18 Mar 1937
Sri Rajah Vijiya Apparao Savai Aswarao Bahadur Zamindar Garu and Another Vs The Secretary of State for India in Council
Madras High Court · 173 Ind. Cas. 39 : (1937) 2 MLJ 355
Madras Revenue Recovery Act, 1864 — Section 58
High Courts18 Mar 1937
In Re: L., A First Grade Pleader, Rajam
Madras High Court · AIR 1937 Mad 672 : 172 Ind. Cas. 136
Legal Practitioners Act, 1879 — Section 14
High Courts18 Mar 1937
The Public Prosecutor Vs Koramutla Narasigadu and Others
Madras High Court · (1937) 46 LW 486 : (1937) 2 MLJ 490
High Courts18 Mar 1937
The Public Prosecutor Vs Bandi Pedda Venkata Nari
Madras High Court · AIR 1937 Mad 634 : (1937) ILR (Mad) 684 : (1937) 45 LW 698 : (1937) 1 MLJ 743
Penal Code, 1860 (IPC) — Section 324
High Courts18 Mar 1937
Abdul Aziz Sahib Vs M. Abdul Sammad Sahib and Another
Madras High Court · AIR 1937 Mad 596 : (1937) 45 LW 693
High Courts18 Mar 1937
Thekke Veettil Makkam Amma and Others Vs Thekke Veetil Kunhi Kalappa Kurup and Others
Madras High Court · AIR 1938 Mad 289
High Courts17 Mar 1937
Y. Kothandarama Reddy and Others Vs Kandra Balarami Reddy
Madras High Court · AIR 1937 Mad 713 : (1937) 46 LW 139 : (1937) 2 MLJ 802
High Courts17 Mar 1937
Pregada Balanagu Vs Krosuru Kotayya
Madras High Court · AIR 1937 Mad 578 : (1937) 45 LW 697
High Courts16 Mar 1937
Parvataneni Lakshmayya Vs The Official Receiver of Krishna
Madras High Court · (1937) ILR (Mad) 777 : (1937) 45 LW 704 : (1937) 2 MLJ 11
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts16 Mar 1937
Palkudi Kuppal Naicker Vs Lakshmi Ammal and Others
Madras High Court · AIR 1937 Mad 555 : 173 Ind. Cas. 375 : (1937) 45 LW 688