High Courts11 Feb 1937
Matta Sura Reddi and Another Vs Mara Rama Narasu
Madras High Court · AIR 1937 Mad 714 : (1937) 2 MLJ 922
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 20 of 23
High Courts11 Feb 1937
Endapalle Ella Reddi Vs Emperor
Madras High Court · AIR 1937 Mad 654 : (1937) 45 LW 643
High Courts11 Feb 1937
M.C.T.M. Chidambaram Chettiar Vs Rangaswami Tevar and Others
Madras High Court · AIR 1938 Mad 232
High Courts11 Feb 1937
M. Raghavalu Naidu and Others Vs Kansalya Bai and Another
Madras High Court · 172 Ind. Cas. 304
High Courts11 Feb 1937
In Re: Endapalle Ella Reddi
Madras High Court · 169 Ind. Cas. 102
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts11 Feb 1937
Rangaswami Chetty Vs K.S. Narayana Iyengar
Madras High Court · AIR 1938 Mad 215
High Courts11 Feb 1937
M. Raghavulu Naidu and Others Vs Kamsalya Bai and Another
Madras High Court · AIR 1937 Mad 607 : (1937) 45 LW 598
High Courts11 Feb 1937
Davood Mohideen Rowther Vs Sahabdeen Sahib
Madras High Court · AIR 1937 Mad 667 : (1937) ILR (Mad) 841 : 173 Ind. Cas. 285 : (1937) 45 LW 709 : (1937) 2 MLJ 223
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts11 Feb 1937
Sowcar Lodd Govindoss and Another Vs Arumuga Mudali and Others
Madras High Court · AIR 1937 Mad 679 : (1937) 46 LW 680
High Courts08 Feb 1937
Chidambaram Municipality Vs P. Venugopal Pillai
Madras High Court · AIR 1937 Mad 562 : (1937) ILR (Mad) 985 : (1937) 45 LW 774
High Courts05 Feb 1937
Paddisetti Rangayya Setti Vs Guduru Venkata Subba Reddi and Others
Madras High Court · AIR 1937 Mad 605 : (1937) 45 LW 562
High Courts05 Feb 1937
N. Adinarayana Chetty and Another Vs A. Chengiah Chetty and Others
Madras High Court · AIR 1937 Mad 918 : 173 Ind. Cas. 659 : (1937) 46 LW 544
High Courts05 Feb 1937
Bommi Reddi Muni Reddi Vs Perur Subbiah
Madras High Court · 172 Ind. Cas. 406 : (1937) 45 LW 540 : (1937) 1 MLJ 635
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Feb 1937
Peddisetti Rangayya Setti Vs Guduru Venkatasubba Reddi and Others
Madras High Court · 169 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Feb 1937
A. Subramania Aiyar Vs S. Meenakshisundaram Chettiar
Madras High Court · AIR 1937 Mad 577 : (1937) ILR (Mad) 679 : (1937) 45 LW 565 : (1937) 1 MLJ 637
Provincial Insolvency Act, 1920 — Section 75
High Courts04 Feb 1937
In Re: Kaliyappaudayan
Madras High Court · 168 Ind. Cas. 867 : (1937) 45 LW 470
Evidence Act, 1872 — Section 124
High Courts04 Feb 1937
In Re: Kaliyappa Udayan
Madras High Court · AIR 1937 Mad 492 : (1937) 1 MLJ 613
Tamil Nadu Forest Act, 1882 — Section 21(f)
High Courts04 Feb 1937
S.M. Moosa Sahib Vs Darisa Subbamma and Another
Madras High Court · AIR 1937 Mad 563 : (1937) 45 LW 764 : (1937) 1 MLJ 672
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Feb 1937
In Re: Abdur Rahiman Kutty and Others
Madras High Court · (1938) ILR (Mad) 1034 : (1937) 45 LW 435 : (1937) 1 MLJ 498
High Courts02 Feb 1937
Nalam Thalupulamma and Another Vs Kondepudi Mangamma
Madras High Court · AIR 1937 Mad 554 : (1937) 45 LW 646