COURT ARCHIVE

Madras High Court judgments, 1937

459 judgments · page 22 of 23

High Courts22 Jan 1937

The President of the Board of Commissioners for the Hindu Religious Endowments and Others Vs Thadikonda Koteswara Rao and Others

Madras High Court · (1937) 46 LW 587 : (1937) 2 MLJ 413

Madras Hindu Religious Endowments Act, 1923 — Section 69

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High Courts22 Jan 1937

T.S. Moidheen Pichai Sahib Vs Nagoore Meera Rewther and Others

Madras High Court · AIR 1937 Mad 799 : (1937) 46 LW 367 : (1937) 2 MLJ 536

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High Courts22 Jan 1937

Gogineni Ankayya Vs Official Receiver, Masulipatam and Others

Madras High Court · AIR 1937 Mad 589 : (1937) 45 LW 771

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High Courts21 Jan 1937

In Re: Periasami Goundan

Madras High Court · (1938) 1 MLJ 854

Madras Local Boards Act, 1884 — Section 223

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High Courts21 Jan 1937

V. Ramanna Shetty Vs Inspector of Local Boards and Another

Madras High Court · AIR 1937 Mad 557 : (1938) ILR (Mad) 66 : (1937) 45 LW 594

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High Courts21 Jan 1937

Dakamarri Kannayya Vs Vadali Venkatesam

Madras High Court · AIR 1937 Mad 480 : (1937) 45 LW 471

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High Courts21 Jan 1937

Annamalai Chettiar Vs V.T. Chettiar Firm

Madras High Court · AIR 1937 Mad 721 : 173 Ind. Cas. 579 : (1937) 46 LW 350

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High Courts21 Jan 1937

Dakkamarri Kannayya and Others Vs Vadali Venkatesan

Madras High Court · 168 Ind. Cas. 703

Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 447

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High Courts20 Jan 1937

William Hudson Vs Mrs. K.M. Webster

Madras High Court · AIR 1937 Mad 565 : (1937) 46 LW 602

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High Courts20 Jan 1937

R. Krishna Murthi Ayyar Vs Pasupuleth Munuswami and Another

Madras High Court · 170 Ind. Cas. 15

Civil Procedure Code, 1908 (CPC) — Section 115, 73

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High Courts20 Jan 1937

Velagaleti Veerayya Vs Kandeppu Narasimha Rao by mother and next friend Venkatasubbamma and Another

Madras High Court · AIR 1938 Mad 142 : (1937) 2 MLJ 883

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High Courts20 Jan 1937

R. Krishnamurthy Ayyar Vs Pasupuletti Munuswami and Another

Madras High Court · AIR 1937 Mad 531 : (1937) 45 LW 432

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High Courts20 Jan 1937

Amina Bibi Vs Kadir Batcha Rowther

Madras High Court · AIR 1937 Mad 529 : (1937) ILR (Mad) 672 : (1937) 45 LW 491 : (1937) 1 MLJ 739

Court Fees Act, 1870 — Section 7(iv)(c)

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High Courts19 Jan 1937

The Chairman, Municipal Council Vs Nyapathi Subba Rao

Madras High Court · (1937) 45 LW 489 : (1937) 1 MLJ 496

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts18 Jan 1937

In Re: Ramaswamy Aiyar

Madras High Court · (1937) 1 MLJ 310

Tamil Nadu Towns Nuisances Act, 1889 — Section 3(5)

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High Courts18 Jan 1937

In Re: Ramasawmy Ayyar

Madras High Court · 168 Ind. Cas. 511 : (1937) 45 LW 239

Tamil Nadu Towns Nuisances Act, 1889 — Section 3(5)

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High Courts15 Jan 1937

S.A.S.S. Chellappa Chettiar, money-lender Vs The Commissioner of Income Tax

Madras High Court · AIR 1937 Mad 393 : (1937) ILR (Mad) 734 : (1937) 1 MLJ 351

Income Tax Act, 1961 — Section 10(2)(iii)

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High Courts15 Jan 1937

Seshan Pattar's son Ambi alias Subramanian Pattar and Another Vs Thandan Kavukal Veeran's son Kelan and Others

Madras High Court · (1937) ILR (Mad) 970 : (1937) 46 LW 375 : (1937) 2 MLJ 728

Civil Procedure Code, 1908 (CPC) — Section 64

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High Courts15 Jan 1937

S.A.S.S. CHELLAPPA CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.

Madras High Court · (1937) 5 ITR 97 : (1937) 45 LW 441

Income Tax Act, 1961 — Section 10(2)(iii)

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High Courts15 Jan 1937

In Re: D.M. Venkatanarayana Ayyar

Madras High Court · 168 Ind. Cas. 291

Madras Prevention of Food Adulteration Act, 1918 — Section 5(I)

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