High Courts12 Oct 1937
Rajah Velugoti Sarvagna Kumara Krishna Yachendra Bahadur Varu of Venkatagiri Vs N.V. Rama Naidu and Another
Madras High Court · AIR 1938 Mad 248 : (1938) ILR (Mad) 545 : 173 Ind. Cas. 455 : (1938) 2 MLJ 81
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 7 of 23
High Courts12 Oct 1937
T. Nannu Shankar Tawker Vs P.S. Bashyam Aiyangar and Others
Madras High Court · (1938) 47 LW 397 : (1938) 2 MLJ 256
High Courts08 Oct 1937
Murugesa Mudali Vs Angamuthu Mudali
Madras High Court · AIR 1938 Mad 190 : (1937) 46 LW 956 : (1937) 2 MLJ 888
High Courts08 Oct 1937
Katragadda Venkayya and Others Vs K. Narasimhacharyulu and Others
Madras High Court · (1938) 47 LW 463 : (1938) 1 MLJ 33
High Courts07 Oct 1937
In Re: T. Tirumalai Mudaliar
Madras High Court · AIR 1938 Mad 128 : 173 Ind. Cas. 145 : (1937) 46 LW 729
High Courts07 Oct 1937
Arumandla Veerayya and Another Vs Arumandla Subbamma
Madras High Court · AIR 1938 Mad 178
High Courts07 Oct 1937
Nyapati Narayana Rao Vs Madhavalapu Purushothama Rao
Madras High Court · AIR 1938 Mad 390(1) : (1938) ILR (Mad) 315 : (1938) 47 LW 104 : (1938) 1 MLJ 45
High Courts06 Oct 1937
S. Badsha Sahib and Co. Vs Thaliyil Vettath Lakshmi Kutty Kovilamma and Others
Madras High Court · (1938) ILR (Mad) 763 : (1937) 2 MLJ 814
High Courts06 Oct 1937
A.T. Lakshmi Ambalam Vs Andiammal
Madras High Court · AIR 1938 Mad 66 : (1937) 46 LW 766 : (1937) 2 MLJ 885
High Courts06 Oct 1937
K. Subba Reddi Vs M. Chengalraya Reddi
Madras High Court · AIR 1938 Mad 314
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts06 Oct 1937
Pandivi Satyanandam and Others Vs Paramkusam Nammayya and Another
Madras High Court · AIR 1938 Mad 307 : (1938) 47 LW 51
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Oct 1937
Ramaswamy Chettiar alias Sethu Chettiar and Others Vs K.S.M. Manikkam Chettiar and Others
Madras High Court · (1938) 47 LW 118 : (1938) 1 MLJ 56
Transfer of Property Act, 1882 — Section 130
High Courts06 Oct 1937
K.N. Ramakrishna Aiyar and Another Vs Parameswara Aiyar and Others
Madras High Court · AIR 1938 Mad 424 : (1938) 47 LW 702 : (1938) 1 MLJ 439
High Courts06 Oct 1937
S.H. Badsha Sahib and Co. Vs Thaliyil Vettath Lakshmi Kutti Kovilamma and Others
Madras High Court · AIR 1938 Mad 171 : 174 Ind. Cas. 325 : (1937) 46 LW 846
High Courts05 Oct 1937
K. Rangaswami Reddiar Vs K. Venkataperumal Reddiar and Others
Madras High Court · AIR 1938 Mad 241 : 174 Ind. Cas. 983 : (1938) 47 LW 64
Court Fees Act, 1870 — Section 17
High Courts05 Oct 1937
P. Gopalaratna Iyengar Vs A. Rajaratna Mudaliar
Madras High Court · AIR 1938 Mad 246 : 173 Ind. Cas. 955
High Courts05 Oct 1937
K. Rangaswamy Reddiar Vs V. Venkataperumal Reddiar and Another
Madras High Court · (1938) 1 MLJ 139
Court Fees Act, 1870 — Section 17
High Courts05 Oct 1937
Most Revd. Dr. L. Mathias, S.C., the Archbishop of Madras and the President of the Catholic Indian Association and Another Vs Kilacheri Agricultural Co-operative Bank
Madras High Court · (1938) 47 LW 88 : (1938) 1 MLJ 241
High Courts05 Oct 1937
The Secretary of State for India in Council Vs Vinjamuri Kistnamacharyulu (L.R. of the deceased)
Madras High Court · AIR 1938 Mad 218 : (1938) ILR (Mad) 275 : (1937) 46 LW 898 : (1938) 1 MLJ 54
Limitation Act, 1963 — Section 5
High Courts01 Oct 1937
Gutta Venkayya and Others Vs Punyamurthula Venkata Rattamma (died) and Others
Madras High Court · AIR 1938 Mad 253 : (1938) 47 LW 66 : (1937) 2 MLJ 916