High Courts12 Nov 1937
K.M. Srinivasam Pillai Vs Y.P.R.L. Alagappa Chettiar and Another
Madras High Court · AIR 1938 Mad 372 : (1938) 48 LW 797 : (1938) 1 MLJ 50
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 5 of 23
High Courts11 Nov 1937
Public Prosecutor Vs Captain R. Rajagopalan
Madras High Court · AIR 1938 Mad 233 : (1937) 46 LW 959
Motor Vehicles Act, 1988 — Section 16
High Courts11 Nov 1937
G. Meenakshisundaram Aiyar Vs Swaminatha Aiyar
Madras High Court · AIR 1938 Mad 456 : (1938) ILR (Mad) 451 : (1938) 48 LW 448 : (1938) 2 MLJ 404
Registration Act, 1908 — Section 17, 49
High Courts11 Nov 1937
In Re: Mana
Madras High Court · AIR 1938 Mad 448 : (1938) 47 LW 139
Criminal Procedure Code, 1898 (CrPC) — Section 110(e)
High Courts10 Nov 1937
Ladooram Sowcar and Another Vs Nidamarti Jala Durgaprasadarayudu
Madras High Court · AIR 1938 Mad 463 : (1938) 47 LW 255
High Courts09 Nov 1937
Srimathu Raja Muthu Vijaya Raghunatha Doraisingam alias Gouri Vallabha Thevar, Zamindar of Sivaganga, through his Dewan and authorised agent, Mr. R.M. Sundaram, I.C.S. Vs Muthu K.R.M. Muthia Chettiar and Others
Madras High Court · (1938) ILR (Mad) 873 : (1938) 47 LW 278 : (1938) 2 MLJ 1016
Court of Wards Act — Section 49
High Courts05 Nov 1937
Guzulu Devendra Ayyar Vs P.C. Muthu Chettiar and Another
Madras High Court · AIR 1938 Mad 329 : (1938) 47 LW 760
Limitation Act, 1963 — Section 5
High Courts05 Nov 1937
Mahalakshmi Amma Vs Krishna Holla
Madras High Court · AIR 1938 Mad 320 : (1938) 1 MLJ 236
Evidence Act, 1872 — Section 92
High Courts05 Nov 1937
Krishnaswami Aiyar Vs Sabarathnam Chetti and Others
Madras High Court · AIR 1938 Mad 394 : (1938) 1 MLJ 101
High Courts05 Nov 1937
Ryots of Garabanda and Others Vs Zamindar of Parlakimedi
Madras High Court · AIR 1938 Mad 722 : (1938) ILR (Mad) 858 : (1938) 47 LW 181 : (1938) 1 MLJ 68
High Courts04 Nov 1937
Secretary of State Vs Sree Rajah Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Maharajah of Pithapur and Others
Madras High Court · AIR 1938 Mad 470 : (1938) 48 LW 163
Land Acquisition Act, 1894 — Section 5
High Courts04 Nov 1937
Ruddarraju Venkayamma Vs Kalidindi Sitaramaraju and Others
Madras High Court · 173 Ind. Cas. 951 : (1938) 48 LW 800 : (1938) 1 MLJ 157
High Courts04 Nov 1937
Anantha Pattar Vs Padmanabha Panikkar and Others
Madras High Court · AIR 1938 Mad 468 : (1938) 47 LW 679 : (1938) 1 MLJ 79
High Courts03 Nov 1937
Puthia Kovilagath Thekke Kettu Thavazhiyil Manavedan Vs Puthia Kovilagath Thekhe Kettu Thavazhiyil Karnavan Manavedan
Madras High Court · AIR 1938 Mad 474
Court Fees Act, 1870 — Section 7(V)
High Courts03 Nov 1937
Alamelu Ammal Vs C. Parthasarathy Naidu
Madras High Court · AIR 1938 Mad 326 : (1938) 47 LW 31 : (1938) 2 MLJ 95
Evidence Act, 1872 — Section 32
High Courts03 Nov 1937
Katta Venkataratnam and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1938 Mad 318 : (1938) 1 MLJ 187
High Courts01 Nov 1937
Ramakrishna Reddy and Another Vs Official Receiver and Another
Madras High Court · AIR 1938 Mad 461
Provincial Insolvency Act, 1920 — Section 75(3)
High Courts29 Oct 1937
Pamidimukkala Sitharamayya and Others Vs Ivaturi Ramayya and Another
Madras High Court · AIR 1938 Mad 316 : (1938) 47 LW 211 : (1938) 1 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts29 Oct 1937
Santhappa Rai and Others Vs Santhiraja alias Kanthu Shetty and Others
Madras High Court · AIR 1938 Mad 426 : (1938) 47 LW 714 : (1938) 1 MLJ 676
Contract Act, 1872 — Section 16
High Courts29 Oct 1937
Kamakshi Ammal and Another Vs Krishnammal
Madras High Court · AIR 1938 Mad 340 : (1938) 47 LW 146 : (1938) 1 MLJ 252