High Courts06 Dec 1937
In Re: Mr. N. Gopala Aiyar, Pleader; In Re: K. Sambasiva Aiyar
Madras High Court · (1938) 1 MLJ 410
COURT ARCHIVE
Madras High Court judgments, 1937
459 judgments · page 3 of 23
High Courts03 Dec 1937
The Public Prosecutor Vs Srinivasa Rao and Another
Madras High Court · AIR 1938 Mad 541 : (1938) 47 LW 535 : (1938) 1 MLJ 669
Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)
High Courts03 Dec 1937
Bhamidipati Satyanarayana, Receiver, Chinchinada Estate Vs Alluri Krishnamraju
Madras High Court · AIR 1938 Mad 459 : (1938) ILR (Mad) 630 : (1938) 47 LW 179 : (1938) 1 MLJ 204
Madras Estates Land Act, 1908 — Section 42
High Courts03 Dec 1937
A.N.C.T. Subbiah Thevar, Trustee of Sree Vedapuriswaraswami Koil and Others Vs N.R. Samiappa Mudaliar and Others
Madras High Court · AIR 1938 Mad 353 : (1938) ILR (Mad) 586 : (1938) 47 LW 344 : (1938) 1 MLJ 334
Limitation Act, 1908 — Article 120
High Courts02 Dec 1937
S.N.V.R. Narayanan Chetti Vs S.Pr.Al. Periappan alias Ramanathan Chettiar minor by mother and guardian Sivagami Achi and Others
Madras High Court · AIR 1938 Mad 887 : (1938) ILR (Mad) 1031 : (1938) 48 LW 454 : (1938) 2 MLJ 557
Court Fees Act, 1870 — Section 7(4)
High Courts02 Dec 1937
Rarichan by guardian Unnooli alias Madhavi Vs M.R. Anantanarayana Aiyar
Madras High Court · AIR 1938 Mad 313 : (1938) 47 LW 153 : (1938) 1 MLJ 235
High Courts02 Dec 1937
In Re: Vatasseri Ittichathara Valia Mannadiar (Karnavan and Manager of Tarwad)
Madras High Court · AIR 1938 Mad 495 : (1938) 47 LW 258 : (1938) 1 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts01 Dec 1937
In Re: Dasi Viraya
Madras High Court · AIR 1938 Mad 490 : 175 Ind. Cas. 422 : (1938) 47 LW 161
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts01 Dec 1937
In Re: Public Prosecutor
Madras High Court · AIR 1938 Mad 613 : (1938) 47 LW 473
Madras Borstal Schools Act, 1926 — Section 8
High Courts01 Dec 1937
In Re: Rahiman Khan Sahib
Madras High Court · AIR 1938 Mad 403 : (1938) 47 LW 149
Penal Code, 1860 (IPC) — Section 148
High Courts01 Dec 1937
Devulapalli Sabhanadri Sastrulu Vs Dorbala Nagayya Sastry and Others
Madras High Court · AIR 1938 Mad 420 : (1938) ILR (Mad) 578 : (1938) 47 LW 363 : (1938) 1 MLJ 413
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts01 Dec 1937
Chada Mangiah and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1938 Mad 619 : (1938) 47 LW 263 : (1938) 1 MLJ 519
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts01 Dec 1937
In Re: Dasi Virayya alias Sampson
Madras High Court · (1938) 1 MLJ 289
Oaths Act, 1873 — Section 13
High Courts30 Nov 1937
K. Sundaram Aiyangar Vs The Official Receiver of Trichinopoly
Madras High Court · AIR 1938 Mad 594 : (1938) 1 MLJ 543
High Courts30 Nov 1937
Marneni Kondappa Naidu and Another Vs Pamidi Marri Mahalakshmamma and Another
Madras High Court · (1938) 1 MLJ 206
High Courts30 Nov 1937
S.M.R. Shanmugham Chettiar (died) and Another Vs The Official Receiver
Madras High Court · (1938) 47 LW 557 : (1938) 1 MLJ 682
Limitation Act, 1963 — Article 120
High Courts29 Nov 1937
In Re: Morsan alias Chinnathambi Pattan
Madras High Court · AIR 1938 Mad 393 : 173 Ind. Cas. 394 : (1938) 47 LW 173 : (1938) 1 MLJ 482
Penal Code, 1860 (IPC) — Section 235
High Courts29 Nov 1937
Durairangam Pillai Vs Govindarajulu Naidu and Another
Madras High Court · AIR 1938 Mad 560 : (1938) 48 LW 244 : (1938) 2 MLJ 135
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(c)
High Courts26 Nov 1937
Kotta Annapurnamma Vs Makku Venkamma
Madras High Court · AIR 1938 Mad 323 : (1938) 47 LW 693 : (1938) 1 MLJ 135
High Courts26 Nov 1937
Makina Atchayya Patrudu Vs Jalaluddin Sahib and Others
Madras High Court · AIR 1938 Mad 454 : (1938) 47 LW 202 : (1938) 1 MLJ 190