High Courts22 Jan 1943
Gaddam Padmanabham Vs Pasupuleti Kamaraju and Others
Madras High Court · AIR 1943 Mad 481 : (1943) 56 LW 236 : (1943) 1 MLJ 314
Government of India Act, 1935 — Section 205
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 17 of 18
High Courts22 Jan 1943
Rajagopala Chettiar Vs Samdum Begum
Madras High Court · AIR 1943 Mad 357 : (1944) ILR (Mad) 64 : (1943) 56 LW 152 : (1943) 1 MLJ 237
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts21 Jan 1943
Vemuri Nagiah and Another Vs Vasi Reddi Venkata Satyanarayana Prasad and Others
Madras High Court · AIR 1943 Mad 355 : (1944) ILR (Mad) 21 : (1943) 56 LW 173 : (1943) 1 MLJ 262
High Courts21 Jan 1943
Thommandra Venkata Siddayya Vs Ediga Sanjappa and Others
Madras High Court · AIR 1943 Mad 479 : (1943) 56 LW 249 : (1943) 1 MLJ 321
High Courts21 Jan 1943
Vaithilinga Naidu Vs Narayanaswami Naidu
Madras High Court · AIR 1943 Mad 457 : (1943) 1 MLJ 323
Limitation Act, 1963 — Section 14
High Courts20 Jan 1943
Nallathambi Pillai alias Nallasami Pillai and Others Vs Rahumath Bivi and Others
Madras High Court · AIR 1943 Mad 581 : (1943) 1 MLJ 375
High Courts20 Jan 1943
Ramaswami Sastrigal and Another Vs R. Subramania Ayyar and Another
Madras High Court · AIR 1943 Mad 588 : (1943) 56 LW 312 : (1943) 1 MLJ 410
Madras Debt Conciliation Act, 1936 — Section 19
High Courts19 Jan 1943
Orupulasseri Manakkal Karnavan and Manager Bhavadasan Nambudripad Vs Kottilingal Madhathil Kunhukutty Amma's son Tarwad Karnavan and Manager Narayana Nair and Others
Madras High Court · AIR 1943 Mad 550 : (1944) ILR (Mad) 37 : (1943) 56 LW 188 : (1943) 1 MLJ 328
High Courts18 Jan 1943
In Re: Muthupalaniappa Chettiar
Madras High Court · (1943) 56 LW 622 : (1943) 2 MLJ 428
Tamil Nadu Public Health Act, 1939 — Section 39(1)
High Courts18 Jan 1943
Ramachandra Naidu Vs Muthu Chettiar and Others
Madras High Court · AIR 1943 Mad 340 : (1943) 56 LW 151 : (1943) 1 MLJ 236
High Courts15 Jan 1943
Juje D'Silva Vs Kashmir D'Silva
Madras High Court · AIR 1943 Mad 335 : (1943) 56 LW 108 : (1943) 1 MLJ 165
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts13 Jan 1943
V. Rangaswami Aiyangar Vs Ammayee Ammal and Others
Madras High Court · AIR 1943 Mad 490 : (1943) 1 MLJ 316
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts13 Jan 1943
In Re: Srinivasa Ayyangar and Another
Madras High Court · AIR 1943 Mad 347 : (1943) 56 LW 110 : (1943) 1 MLJ 176
Motor Vehicles Act, 1988 — Section 123(1), 42(1)
High Courts12 Jan 1943
N.K. Ramanathan Chettiar Vs Alamelu Achi
Madras High Court · AIR 1943 Mad 342 : (1943) 56 LW 157 : (1943) 1 MLJ 230
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 Jan 1943
Kamjula Subbarama Reddi and Another Vs Mangamuri Subba Reddi and Others
Madras High Court · AIR 1943 Mad 332 : (1943) ILR (Mad) 462 : (1943) 56 LW 185
High Courts11 Jan 1943
Chunduru Ramachandrayya Vs Chunduru Nageswara Rao and Others
Madras High Court · AIR 1944 Mad 126 : (1943) 56 LW 372 : (1943) 2 MLJ 21
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts08 Jan 1943
Vysaraju Appala Narasimha Raju Vs Brundavanasahu (died) and Others
Madras High Court · AIR 1943 Mad 617 : (1943) 2 MLJ 31
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts07 Jan 1943
Veerabhadra Naicker Vs Gangamma
Madras High Court · AIR 1943 Mad 352 : (1944) ILR (Mad) 61 : (1943) 56 LW 120 : (1943) 1 MLJ 178
High Courts07 Jan 1943
Sadhu Suryanarayana Vs Sadhu Lakshmi Sundaramma and Others
Madras High Court · AIR 1943 Mad 416 : (1944) ILR (Mad) 69 : (1943) 1 MLJ 179
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts07 Jan 1943
K. Ramabrahmam Vs The Traffic Manager
Madras High Court · AIR 1943 Mad 353 : (1944) ILR (Mad) 29 : (1943) 56 LW 166 : (1943) 1 MLJ 260