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Madras High Court judgments, 1943

349 judgments · page 18 of 18

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High Courts07 Jan 1943

Grandhi Venkata Subbarattamma Vs Grandhi Krishniah and Others

Madras High Court · AIR 1943 Mad 417 : (1943) 56 LW 150 : (1943) 1 MLJ 235

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High Courts07 Jan 1943

Birakayala Siva Rao Vs Birakayala Ramajoga Rao and Others

Madras High Court · AIR 1943 Mad 547 : (1943) 1 MLJ 427

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3
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High Courts06 Jan 1943

Rukmani Achi and Another Vs Sampoornathammal

Madras High Court · AIR 1943 Mad 585 : (1943) 1 MLJ 286

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High Courts06 Jan 1943

Kuppuswami Goundan Vs Mari Goundan alias Mariappa Goundan and Others

Madras High Court · AIR 1943 Mad 427 : (1943) 56 LW 158 : (1943) 1 MLJ 249

Court Fees Act, 1870 — Section 7(0)
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High Courts06 Jan 1943

Ramaswami Naidu Vs Chinnaswami Naidu

Madras High Court · AIR 1943 Mad 419 : (1944) ILR (Mad) 26 : (1943) 56 LW 156 : (1943) 1 MLJ 233

Madras Village Courts Act, 1889 — Section 77
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High Courts05 Jan 1943

Yella Venkatasubbayya and Another Vs Yella Venkataramayya and Others

Madras High Court · AIR 1943 Mad 349 : (1944) ILR (Mad) 33 : (1943) 56 LW 167 : (1943) 1 MLJ 257

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High Courts05 Jan 1943

Kuppuswami Goundan Vs Devakottah Lakshmanan Chettiar

Madras High Court · AIR 1943 Mad 552 : (1943) 56 LW 182 : (1943) 1 MLJ 285

Provincial Insolvency Act, 1920 — Section 78(2)
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High Courts05 Jan 1943

Pulloor Kuttikat Manakkal Vasudevan Nambudiri's son, Karnavari and Manager Vs Kappil Nallannampra Puthiya Kovilakath Manavikraman alias Valia Thirumalpad and Others

Madras High Court · (1943) 56 LW 349 : (1943) 1 MLJ 419

Transfer of Property Act, 1882 — Section 76(h)
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High Courts02 Jan 1943

Ramija Bibi and Another Vs Sharifa Bibi and Others

Madras High Court · (1943) 1 MLJ 332

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