High Courts10 Feb 1943
Seelam Nagamma and Another Vs Reddem Lingareddi alias Ramalingareddi lately
Madras High Court · AIR 1943 Mad 437 : (1943) ILR (Mad) 759 : (1943) 56 LW 224 : (1943) 1 MLJ 364
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 16 of 18
High Courts10 Feb 1943
Thacharakkal Kannoth Areekastanoth Kuttu alias Kuttiammu and Another Vs Othayoth Kokarippan Kalliani Amma and Others
Madras High Court · AIR 1943 Mad 474 : (1943) 56 LW 255 : (1943) 1 MLJ 296
High Courts09 Feb 1943
The Municipal Commissioner Vs J.S. Chinnoy
Madras High Court · AIR 1944 Mad 123 : (1943) 56 LW 616 : (1943) 2 MLJ 431
High Courts05 Feb 1943
Rangayya Naidu and Another Vs Sundaramurthy Mudaliar
Madras High Court · AIR 1943 Mad 511 : (1943) 56 LW 237 : (1943) 1 MLJ 380
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts05 Feb 1943
S.R. Ramaswami Aiyar Vs K.C. Saptharishi Reddiar
Madras High Court · AIR 1943 Mad 598 : (1943) 56 LW 302 : (1943) 1 MLJ 297
Contract Act, 1872 — Section 74
High Courts05 Feb 1943
Botawala de Rander Vs J.P. Mitter
Madras High Court · AIR 1943 Mad 510 : (1943) 56 LW 330 : (1943) 1 MLJ 360
Divorce Act, 1869 — Section 7
High Courts05 Feb 1943
Mantripragada Sivaramayya Vs The Official Receiver of West Godavari and Others
Madras High Court · AIR 1943 Mad 556 : (1943) 1 MLJ 411
High Courts03 Feb 1943
Damodarasami Naicken and Others Vs Govindarajulu Naidu and Another
Madras High Court · AIR 1943 Mad 429 : (1943) ILR (Mad) 531 : (1943) 56 LW 194 : (1943) 1 MLJ 291
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 Feb 1943
Ramija Bibi and Another Vs Sharifa Bibi and Others
Madras High Court · AIR 1943 Mad 561 : (1944) ILR (Mad) 110 : (1943) 56 LW 241
High Courts02 Feb 1943
Sri Raja Tyadapusapathi Simhadriraju Dakshanakavata Dugarajulungaru, Mokhasadar of Thonam and Another Vs The Unlimited Aryan Bank of Vizagapatam
Madras High Court · AIR 1943 Mad 586 : (1943) 56 LW 234 : (1943) 1 MLJ 333
High Courts02 Feb 1943
Vasireddi Raja Lakshmamma and Another Vs Gopu Raghavayya and Others
Madras High Court · AIR 1943 Mad 592 : (1944) ILR (Mad) 92 : (1943) 56 LW 258 : (1943) 1 MLJ 356
Provincial Insolvency Act, 1920 — Section 54A
High Courts29 Jan 1943
Kali Govindan Vs K.P. Annamalai Chetti
Madras High Court · AIR 1944 Mad 128 : (1943) 56 LW 692 : (1943) 2 MLJ 531
High Courts29 Jan 1943
Paidipati Kamma Narasayya Vs D. Thimmappa and Another
Madras High Court · AIR 1943 Mad 584 : (1943) 56 LW 191 : (1943) 1 MLJ 289
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c)
High Courts29 Jan 1943
In Re: Dondapati Ellappa and Others
Madras High Court · AIR 1943 Mad 464 : (1943) 56 LW 180 : (1943) 1 MLJ 267
High Courts28 Jan 1943
Chennamangalath Manakkal Vasudevan Nambudripad Vs Ambujakshi and Others
Madras High Court · AIR 1943 Mad 524 : (1943) 56 LW 315 : (1943) 1 MLJ 393
Malabar Tenancy Act, 1929 — Section 15(3)
High Courts28 Jan 1943
Palaparthi Venkataramayya and Others Vs Duggina Papayya and Others
Madras High Court · AIR 1943 Mad 718 : (1943) 56 LW 419 : (1943) 2 MLJ 152
Arbitration Act, 1940 — Section 14
High Courts25 Jan 1943
Kopparthi Bala Lingayya Vs Sunku Nallayya (deceased) and Others
Madras High Court · AIR 1944 Mad 62 : (1943) 2 MLJ 508
High Courts25 Jan 1943
Thiruvadana Malayalam Coffee Club, Manager Kavasseri Ottupuram Gramom Gopalakrishna Pattar's son, Swaminatha Iyer (died) and Others Vs Puthukode Gramom Seshan Pattar's son, Ramanatha Iyer and Others
Madras High Court · AIR 1943 Mad 573 : (1944) ILR (Mad) 44 : (1943) 56 LW 289 : (1943) 2 MLJ 24
High Courts22 Jan 1943
Satti Suri Reddi and Others Vs Kolachina Agnihotrudu and Another
Madras High Court · AIR 1943 Mad 764 : (1943) 56 LW 677 : (1943) 2 MLJ 528