High Courts12 Mar 1943
Pillalamarri Ramakrishnasomayajulu Vs Yarranedi Krishnayya and Others
Madras High Court · AIR 1944 Mad 88 : (1943) 2 MLJ 494
Madras Estates Land (Amendment) Act, 1934 — Section 127(2)
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 14 of 18
High Courts12 Mar 1943
Annakutty Moothan's sons Maniappa Moothan and Others Vs Ullattil Gopalan Nayar and Another
Madras High Court · AIR 1943 Mad 537 : (1943) 56 LW 348 : (1943) 1 MLJ 418
High Courts12 Mar 1943
In Re: Kuppuswami Naidu
Madras High Court · AIR 1943 Mad 491 : (1943) 56 LW 326 : (1943) 1 MLJ 344
Motor Vehicles Act, 1988 — Section 71(2)
High Courts12 Mar 1943
The Travancore National Bank Subsidiary Company Ltd. Vs Tranabank Union, a partnership firm consisting of the employees of the Travancore National and Quilon Bank Limited, now in liquidation and Another
Madras High Court · AIR 1943 Mad 530 : (1943) 56 LW 325 : (1943) 1 MLJ 425
Contract Act, 1872 — Section 230(2)
High Courts12 Mar 1943
R.N. Devaki Ammal and Others Vs N. Adinarayana Chetty (died) and Others
Madras High Court · AIR 1944 Mad 28 : (1943) 56 LW 553 : (1943) 2 MLJ 579
High Courts12 Mar 1943
O. Rm. M. Sp. S.V. Meyyappa Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1943 Mad 504
High Courts11 Mar 1943
Zohara Khathum Bi Bi Vs Mahaboob Bi by her son and agent, P. Abdul Haq Sahib
Madras High Court · AIR 1943 Mad 677 : (1944) ILR (Mad) 181 : (1943) 2 MLJ 99
High Courts10 Mar 1943
A. Mallari Rao Vs Sivagnana Vandayar
Madras High Court · AIR 1944 Mad 11 : (1943) 56 LW 560 : (1943) 2 MLJ 391
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47
High Courts10 Mar 1943
P.V. Sinnachami Chettiar Vs Paramasivam Chettiar (deceased) and Others
Madras High Court · AIR 1943 Mad 671 : (1943) 56 LW 578 : (1943) 2 MLJ 166
High Courts10 Mar 1943
Thadikonda Gopalaratnam Vs Thadikonda Lakshmikantam and Another
Madras High Court · AIR 1943 Mad 569 : (1943) 56 LW 375 : (1943) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2)
High Courts08 Mar 1943
Poomalai Padayachi Vs Annamalai Padayachi and Others
Madras High Court · AIR 1944 Mad 124 : (1943) 56 LW 494 : (1943) 2 MLJ 515
High Courts08 Mar 1943
The Official Trustee of Madras Vs The Corporation of Madras
Madras High Court · AIR 1943 Mad 518 : (1943) 1 MLJ 408
Madras City Municipal Act, 1904 — Section 101(a)
High Courts08 Mar 1943
The Bezwada Municipal Council Vs Seethepalli Venkata Nagabhushanam
Madras High Court · AIR 1943 Mad 555 : (1943) 1 MLJ 415
High Courts05 Mar 1943
Kissan Singh and Others
Madras High Court · AIR 1943 Mad 514 : (1943) 1 MLJ 416
High Courts03 Mar 1943
COMMISSIONER OF Income Tax, MADRAS Vs THE MADRAS AND SOUTHERN MAHRATTA RAILWAY CO. LTD., MADRA.
Madras High Court · (1943) 11 ITR 380
High Courts03 Mar 1943
The Madras and Southern Mahratta Railway Company Limited Vs The Commissioner of Income Tax
Madras High Court · AIR 1943 Mad 702 : (1943) 2 MLJ 148
High Courts02 Mar 1943
Virupaksha Reddi and Another Vs Chanalal Siva Reddi and Others
Madras High Court · AIR 1943 Mad 652 : (1944) ILR (Mad) 212 : (1943) 56 LW 361 : (1943) 2 MLJ 87
Presidency Towns Insolvency Act, 1909 — Section 52(2)(b)
High Courts02 Mar 1943
Kondapalli Sudarsana Rao Vs Putta Dalayya
Madras High Court · AIR 1943 Mad 487 : (1944) ILR (Mad) 218 : (1943) 56 LW 238 : (1943) 1 MLJ 339
High Courts02 Mar 1943
PL. TL. Thenappa Chettiar by agent M.S. Ganesa Iyer Vs The Indian Overseas Bank, Ltd.
Madras High Court · AIR 1943 Mad 743 : (1943) 2 MLJ 201
Succession Act, 1925 — Section 381
High Courts02 Mar 1943
P. Kanakamma and Another Vs B. Krishnamma and Others
Madras High Court · AIR 1943 Mad 445 : (1943) ILR (Mad) 831 : (1943) 56 LW 244 : (1943) 1 MLJ 335
Transfer of Property Act, 1882 — Section 53A