High Courts30 Mar 1943
COMMISSIONER OF INCOME TAX, MADRAS Vs CT. RM. N. NARAYANAN CHETTIAR.
Madras High Court · (1943) 11 ITR 470
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 13 of 18
High Courts30 Mar 1943
Kalisetti Penchalu Setti Vs Potireddi Subbareddi
Madras High Court · AIR 1943 Mad 520 : (1944) ILR (Mad) 194 : (1943) 56 LW 276 : (1943) 2 MLJ 671
High Courts30 Mar 1943
The South Indian Railway Company Ltd. Vs The Panchayat Board and Another
Madras High Court · AIR 1943 Mad 733 : (1943) 2 MLJ 307
Railways Act, 1890 — Section 135
High Courts30 Mar 1943
Sogmal Chatrabhanjee Vs Tharachand Chatrabhanjee and Another
Madras High Court · AIR 1943 Mad 662 : (1943) 56 LW 387 : (1943) 2 MLJ 105
Transfer of Property Act, 1882 — Section 53
High Courts29 Mar 1943
In Re: Thavamani
Madras High Court · AIR 1943 Mad 571 : (1943) 56 LW 340 : (1943) 2 MLJ 13
Penal Code, 1860 (IPC) — Section 302
High Courts29 Mar 1943
Nalluru Kotayya (died) by his legal representatives Vs Kolli Narayana
Madras High Court · AIR 1944 Mad 60 : (1943) 2 MLJ 450
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 167
High Courts26 Mar 1943
K. Balireddi Vs K. Lakshmamma and Others
Madras High Court · AIR 1943 Mad 728 : (1943) 56 LW 488 : (1943) 2 MLJ 350
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Mar 1943
Vasu Vs Viswanathan
Madras High Court · AIR 1943 Mad 721 : (1944) ILR (Mad) 202 : (1943) 56 LW 504 : (1943) 2 MLJ 303
High Courts24 Mar 1943
In Re: Madura
Madras High Court · AIR 1943 Mad 475 : (1944) ILR (Mad) 8 : (1943) 56 LW 320 : (1943) 1 MLJ 396
Defence of India Rules, 1962 — Rule 34(6)(c)
High Courts23 Mar 1943
In Re: an Advocate, Tuticorin Thayumanasundarathammal Complainant
Madras High Court · AIR 1943 Mad 493 : (1944) ILR (Mad) 71 : (1943) 56 LW 344
High Courts18 Mar 1943
S. KR. M. Subramanyam Chettiar Vs Meyyammai Achi and Others
Madras High Court · AIR 1943 Mad 522 : (1943) 56 LW 279 : (1943) 2 MLJ 15
Transfer of Property Act, 1882 — Section 54(2)
High Courts17 Mar 1943
Kottapalli Narasamma Vs Vadula Venkateswararao and Others
Madras High Court · AIR 1943 Mad 667 : (1944) ILR (Mad) 118 : (1943) 56 LW 452 : (1943) 2 MLJ 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts17 Mar 1943
M. Ar. Rm. V.R. Viswanathan Chettiar Vs Appa Naicken and Another
Madras High Court · AIR 1943 Mad 672 : (1943) 56 LW 582 : (1943) 2 MLJ 168
Provincial Insolvency Act, 1920 — Section 68
High Courts16 Mar 1943
Commissioner of Income Tax Vs Mohanmal Chordia, Proprietor, Sha Agarchand Manmal
Madras High Court · AIR 1943 Mad 648 : (1943) 56 LW 402
High Courts16 Mar 1943
Adapa Venkatachalam and Others Vs Vemalepathi Venkateswara Rao and Others
Madras High Court · AIR 1944 Mad 33 : (1943) 56 LW 570 : (1943) 2 MLJ 610
High Courts16 Mar 1943
COMMISSIONER OF Income Tax, MADRAS Vs MOHANMAL CHORDIA.
Madras High Court · (1943) 11 ITR 352
High Courts15 Mar 1943
The Commissioner of Income Tax Vs Vedlapatla Veera Venkataramiah and Another
Madras High Court · (1943) 56 LW 556 : (1943) 2 MLJ 6
Income Tax Act, 1961 — Section 66(1)
High Courts15 Mar 1943
COMMISSIONER OF Income Tax, MADRAS Vs VEDLAPATLA VEERA VENKATARAMIAH AND ANOTHER.
Madras High Court · AIR 1943 Mad 579 : (1943) 11 ITR 308
High Courts12 Mar 1943
Public Prosecutor Vs Ponnuswami Mudaliar
Madras High Court · AIR 1943 Mad 570 : (1943) 56 LW 339
High Courts12 Mar 1943
O. RM.M. SP. S. Vs MEYYAPPA CHETTIAR v. COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1944) ILR (Mad) 166 : (1943) 11 ITR 247 : (1943) 56 LW 588