COURT ARCHIVE

Madras High Court judgments, 1943

349 judgments · page 12 of 18

High Courts16 Apr 1943

In Re: Arumugham

Madras High Court · AIR 1943 Mad 737

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High Courts16 Apr 1943

In Re: M. Abdul Latiff

Madras High Court · AIR 1943 Mad 589

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High Courts16 Apr 1943

Mogulluri Vira Raghavayya Vs Kovaluri Sita Ramayya and Others

Madras High Court · AIR 1944 Mad 57 : (1943) 56 LW 633 : (1943) 2 MLJ 456

Limitation Act, 1963 — Section 19

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High Courts16 Apr 1943

Cheralodiyil Usankutty Vs Kunhipennu

Madras High Court · AIR 1943 Mad 608 : (1944) ILR (Mad) 301 : (1943) 56 LW 395 : (1943) 2 MLJ 170

Mines Act, 1952 — Section 3

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High Courts16 Apr 1943

Sundararajulu Pillai Vs K.S. Dorai Rani

Madras High Court · AIR 1943 Mad 716 : (1943) 56 LW 416 : (1943) 2 MLJ 154

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10

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High Courts16 Apr 1943

Rex Vs Arumugam

Madras High Court · (1943) 56 LW 499 : (1943) 2 MLJ 297

Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 326

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High Courts15 Apr 1943

The Collector of Madras Vs A.R.J. Runacres and Another

Madras High Court · AIR 1943 Mad 643 : (1944) ILR (Mad) 260 : (1943) 56 LW 414 : (1943) 2 MLJ 136

Stamp Act, 1899 — Section 61

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High Courts15 Apr 1943

Parasu Amritavalli Thayaramma (died) and Another Vs Challuvu Annapoornamma and Others

Madras High Court · AIR 1943 Mad 641 : (1943) 56 LW 389 : (1943) 2 MLJ 110

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16

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High Courts12 Apr 1943

In Re: A Pleader

Madras High Court · (1944) ILR (Mad) 17 : (1943) 56 LW 401 : (1943) 2 MLJ 126

Legal Practitioners Act, 1879 — Section 13

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High Courts12 Apr 1943

Sankunni Variar and Others Vs Tavazhi Karnavan and Manager Neelakandhan Nambudiripad and Others

Madras High Court · AIR 1943 Mad 627 : (1944) ILR (Mad) 254 : (1943) 56 LW 398 : (1943) 2 MLJ 127

Malabar Tenancy Act, 1929 — Section 41

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High Courts09 Apr 1943

K. Kuttan Unni Vs K. Kochunni

Madras High Court · AIR 1944 Mad 378 : (1944) ILR (Mad) 515 : (1944) 57 LW 224

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High Courts08 Apr 1943

Kruttiventi Satyanarayanamurthy Vs Sree Rajah Kandregula Srinivasa Jagannadharao Pantulu Bahadur Zamindar Garu

Madras High Court · AIR 1943 Mad 657(2) : (1943) 56 LW 413 : (1943) 2 MLJ 135

Tamil Nadu Agriculturists Relief Act, 1938 — Section 19

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High Courts07 Apr 1943

Charlo Seshu Reddi Vs Amperayani Subbarao and Others

Madras High Court · AIR 1944 Mad 327 : (1944) 57 LW 48

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High Courts07 Apr 1943

M. Sethu Rao Vs Sulakeri Venkata Reddy

Madras High Court · AIR 1943 Mad 664 : (1943) 2 MLJ 155

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High Courts06 Apr 1943

Gutta Lakshminarasamma Vs Yalamarti Satyanarayana and Others

Madras High Court · AIR 1943 Mad 684 : (1943) 2 MLJ 151

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

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High Courts02 Apr 1943

Ramisetti Raghavayya Vs Ramisetti Venkateswarlu

Madras High Court · AIR 1943 Mad 658 : (1943) 56 LW 414 : (1943) 2 MLJ 157

Provincial Insolvency Act, 1920 — Section 78(2)

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High Courts01 Apr 1943

Inturi China Venkatappa Vs Inturi Peda Venkatappa and Others

Madras High Court · AIR 1943 Mad 650 : (1943) 56 LW 393 : (1943) 2 MLJ 112

Stamp Act, 1899 — Article 45

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High Courts01 Apr 1943

Palaparthi Venkateswarlu Vs Palaparthi Audiseshayya and Another

Madras High Court · AIR 1943 Mad 503 : (1943) 56 LW 300 : (1943) 1 MLJ 421

Provincial Small Cause Courts Act, 1887 — Section 32(2)

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High Courts31 Mar 1943

Govinda Reddi Vs Gorla Rami Reddi

Madras High Court · AIR 1943 Mad 725 : (1943) 56 LW 450 : (1943) 2 MLJ 195

Madras Debt Conciliation Act, 1936 — Section 10(2)

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High Courts30 Mar 1943

MASK AND CO. Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1943) 11 ITR 454

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