High Courts23 Jul 1943
Nekkanti Swami and Others Vs Nekkanti Venkatarayudu
Madras High Court · AIR 1943 Mad 726 : (1943) 56 LW 498 : (1943) 2 MLJ 312
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 10 of 18
High Courts21 Jul 1943
M.P. Manickam Pillai Vs Kailasakone and Others
Madras High Court · AIR 1943 Mad 729 : (1943) 56 LW 496 : (1943) 2 MLJ 294
High Courts20 Jul 1943
Naraharisetti Anjaneyalu Vs Naraharasetti Vijayaraghavamma and Another
Madras High Court · AIR 1944 Mad 16 : (1943) 56 LW 531 : (1943) 2 MLJ 366
High Courts20 Jul 1943
In Re: K. Govinda Prabhu (died) and Another
Madras High Court · AIR 1943 Mad 687 : (1943) 2 MLJ 287
Defence of India Act, 1971 — Section 2(1), 2(5)
High Courts19 Jul 1943
Damodara Moothan Vs Ammu Amma and Others
Madras High Court · AIR 1944 Mad 22 : (1943) 2 MLJ 332
Succession Act, 1925 — Section 113
High Courts19 Jul 1943
Bolla Subbanna Vs Balanagu Satyanarayanamurti and Others
Madras High Court · AIR 1943 Mad 789 : (1943) 56 LW 523 : (1943) 2 MLJ 295
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Jul 1943
Gadela Venkayamma Vs Gadela Ramayya
Madras High Court · AIR 1943 Mad 767 : (1943) 56 LW 539 : (1943) 2 MLJ 348
High Courts16 Jul 1943
In Re: N.S. Krishnaswami Aiyangar
Madras High Court · AIR 1943 Mad 720 : (1943) 2 MLJ 197
Motor Vehicles Act, 1988 — Section 42(1)
High Courts16 Jul 1943
In Re: Veerappan
Madras High Court · AIR 1944 Mad 37 : (1943) 56 LW 437 : (1943) 2 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts15 Jul 1943
Subramaniam Pillai and Another Vs Kavundappa Goundan and Others
Madras High Court · AIR 1943 Mad 663 : (1943) 56 LW 426 : (1943) 2 MLJ 177
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6
High Courts15 Jul 1943
Al. Sp. Pl. Subramanian Chettiar and Another Vs Rajah of Ramnad
Madras High Court · AIR 1943 Mad 660 : (1944) ILR (Mad) 332 : (1943) 56 LW 511 : (1943) 2 MLJ 315
Madras Local Boards Act, 1884 — Section 88Tamil Nadu Elementary Education (Amendment) Act, 1931 — Section 6
High Courts15 Jul 1943
The Public Prosecutor Vs Munian alias Payya Kutti and Others
Madras High Court · AIR 1944 Mad 207 : (1943) 2 MLJ 675
High Courts14 Jul 1943
Panga Jagannadhan and Others Vs Andhavarapu Venkatappanna and Others
Madras High Court · (1943) 56 LW 564 : (1943) 2 MLJ 358
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts14 Jul 1943
Gokarakonda Audinarayudu Vs Surapureddi Mangamma
Madras High Court · AIR 1943 Mad 706 : (1943) 56 LW 502 : (1943) 2 MLJ 300
Transfer of Property Act, 1882 — Section 53(A)
High Courts14 Jul 1943
In Re: Ezhuvan Velappan
Madras High Court · AIR 1943 Mad 681 : (1943) 56 LW 436 : (1943) 2 MLJ 176
Penal Code, 1860 (IPC) — Section 326
High Courts12 Jul 1943
K.A. Kaliappa Mudaliar Vs Dasappa Naidu and Others
Madras High Court · AIR 1943 Mad 659 : (1943) 56 LW 433 : (1943) 2 MLJ 194
Madras Debt Conciliation Act, 1936 — Section 18(1)
High Courts05 May 1943
In Re: S. Govind Swaminathan and Others
Madras High Court · AIR 1943 Mad 714 : (1943) 56 LW 430
High Courts30 Apr 1943
Adimoola Padayachi Vs Kasi Ammal and Another
Madras High Court · AIR 1943 Mad 701 : (1943) 56 LW 434 : (1943) 2 MLJ 178
High Courts30 Apr 1943
M. Karunakara Menon and Another Vs E. Sankaran Unni, the Official Receiver of S. Malabar and Others
Madras High Court · AIR 1943 Mad 644 : (1943) 56 LW 408 : (1943) 2 MLJ 134
Provincial Insolvency Act, 1920 — Section 54
High Courts30 Apr 1943
Thadigadapa Jayalakshmamma and Another Vs Guntupalli Ramachandrayya
Madras High Court · AIR 1943 Mad 711 : (1943) 56 LW 518 : (1943) 2 MLJ 285
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19