High Courts29 Apr 1943

In Re: Banala Kondiah

Madras High Court · AIR 1943 Mad 649 : (1943) 56 LW 404 : (1943) 2 MLJ 175

Criminal Tribes Act, 1911 — Section 22(1)(b)
High Courts29 Apr 1943

In Re: Pakira Pujari

Madras High Court · AIR 1944 Mad 78 : (1943) 56 LW 640 : (1943) 2 MLJ 524

Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Evidence Act, 1872 — Section 33