High Courts02 Mar 1943
Koppolu Venkataswami Vs Uttarkar Sara Bai and Others
Madras High Court · AIR 1943 Mad 633 : (1943) 2 MLJ 41
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 15 of 18
High Courts01 Mar 1943
D. Ramachandra Ayyar Vs K. Sesha Aiyangar
Madras High Court · AIR 1943 Mad 523 : (1943) 56 LW 301 : (1943) 1 MLJ 414
Civil Procedure Code, 1908 (CPC) — Section 60(1)(d)
High Courts26 Feb 1943
In Re: Narella Satyanarayanamurthi
Madras High Court · AIR 1943 Mad 572 : (1943) 56 LW 222 : (1943) 1 MLJ 315
Criminal Law (Amendment) Act — Section 7(1)
High Courts26 Feb 1943
Bagavandas Moopanar Vs Muhammad Gani Rowther
Madras High Court · AIR 1943 Mad 478 : (1944) ILR (Mad) 144 : (1943) 56 LW 223 : (1943) 1 MLJ 319
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts25 Feb 1943
M. Venkatarama Ayyar Vs A. Rangaswamy Ayyar
Madras High Court · AIR 1943 Mad 741 : (1943) 56 LW 521 : (1943) 2 MLJ 519
High Courts24 Feb 1943
Gundu Venkatalingam Vs Gundu Mrutyanjayadu
Madras High Court · AIR 1943 Mad 541 : (1944) ILR (Mad) 197 : (1943) 56 LW 316 : (1943) 1 MLJ 400
Government of India Act, 1915 — Section 107
High Courts24 Feb 1943
Manilal and Others Vs M.P. Venkatachalapathi Iyer (deceased) and Others
Madras High Court · AIR 1943 Mad 471 : (1944) ILR (Mad) 95 : (1943) 56 LW 242 : (1943) 1 MLJ 353
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1943
Seth Nandaramdas Atmaram by Agent Hemrajmul Vs Zulika Bibi and Others
Madras High Court · AIR 1943 Mad 531 : (1944) ILR (Mad) 133 : (1943) 56 LW 583 : (1943) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts23 Feb 1943
Nagati Yedukondalu and Another Vs Pedaprolu Suryanarayana Rao and Another
Madras High Court · AIR 1943 Mad 583 : (1943) 56 LW 307 : (1943) 1 MLJ 403
Hindu Religious Endowments Act — Section 76
High Courts23 Feb 1943
K. Vengannan Chettiar and Sons Vs N. Ramaswami Pillai
Madras High Court · AIR 1943 Mad 498 : (1944) ILR (Mad) 104 : (1943) 1 MLJ 362
Limitation Act, 1963 — Section 14
High Courts22 Feb 1943
Gogula Venkanna and Others Vs The Panchayat Board, Munagapaka and Another
Madras High Court · AIR 1943 Mad 508 : (1943) 1 MLJ 399
Madras Local Boards Act, 1884 — Section 45B
High Courts22 Feb 1943
Mokarula Pitchayya Vs Beggavarapu Venkatakrishnayya and Others
Madras High Court · (1943) 1 MLJ 404
Specific Relief Act, 1877 — Section 27(c)
High Courts19 Feb 1943
C.R. Parankusa Naidu Vs Ayyanna Naidu and Another
Madras High Court · AIR 1943 Mad 517 : (1943) 56 LW 327
High Courts19 Feb 1943
The Tirumalai Tirupati Devasthanams Committee Vs Udiavar Krishnayya Shanbhaga and Others
Madras High Court · AIR 1943 Mad 466 : (1943) ILR (Mad) 619 : (1943) 56 LW 260 : (1943) 1 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Feb 1943
The Public Prosecutor Vs N. Venkatarama Naidu
Madras High Court · AIR 1943 Mad 542 : (1944) ILR (Mad) 113 : (1943) 56 LW 266 : (1943) 1 MLJ 342
Evidence Act, 1872 — Section 159
High Courts17 Feb 1943
Manasseh Film Co. Vs Gemini Picture Circuit, Producers and Distributors of Motion Pictures
Madras High Court · AIR 1944 Mad 239 : (1944) ILR (Mad) 124 : (1944) 57 LW 23
High Courts17 Feb 1943
P. Mahammadhu Sahib Rowther Vs Muthu Samban and Others
Madras High Court · (1943) 1 MLJ 318
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts17 Feb 1943
Kovuri Lakshmamma Vs Nagineni Venkatayya and Others
Madras High Court · AIR 1943 Mad 731 : (1943) 56 LW 428 : (1943) 2 MLJ 173
High Courts15 Feb 1943
T.R. Rajagopala Chettiar, Trustee of Chinna Ramanuja Kootam Vs D. Anjaneya Sastri
Madras High Court · AIR 1943 Mad 558 : (1944) ILR (Mad) 98 : (1943) 56 LW 264 : (1943) 1 MLJ 358