High Courts10 Nov 1943
Jashi Parvatavardhanamma Vs Adusumalli Venkataramiah and Others
Madras High Court · AIR 1944 Mad 235
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 3 of 18
High Courts09 Nov 1943
Panchayat Board, Tondi Vs T.N. Muhammad Mohideen
Madras High Court · AIR 1944 Mad 249 : (1944) 57 LW 37
High Courts08 Nov 1943
Muna Pona Muthupalani Chetty Vs Suppiah Ambalam and Others
Madras High Court · AIR 1944 Mad 250 : (1944) 57 LW 19
High Courts05 Nov 1943
Atmaram Rao's Charity Vs Packiri Mohammad Rowther
Madras High Court · AIR 1944 Mad 171 : (1944) 57 LW 36
High Courts05 Nov 1943
V. Subramania Ayyar on behalf of and in the name of Official Receiver, East Tanjore Vs Sivakami Achi and Another
Madras High Court · AIR 1944 Mad 256 : (1944) 57 LW 34
High Courts05 Nov 1943
THE COMMISSIONER OF Income Tax, MADRAS Vs KATRAGADDA MADHUSUDHANA RAO AND OTHERS.
Madras High Court · (1944) 12 ITR 1
Income Tax Act, 1961 — Section 2(1)(b)(ii)
High Courts05 Nov 1943
Alla Venkataramanna Vs Palacherla Manqamma and Others
Madras High Court · AIR 1944 Mad 457 : (1944) ILR (Mad) 867 : (1944) 57 LW 182
High Courts05 Nov 1943
Commissioner of Income Tax Vs Katragadda Madhusudhana Rao and Others
Madras High Court · AIR 1944 Mad 248
High Courts04 Nov 1943
Gollamudi Venkatappayya Vs Official Receiver and Others
Madras High Court · AIR 1944 Mad 278 : (1944) 57 LW 132
High Courts03 Nov 1943
Velaguru Asari Vs Suppa Naicken and Others
Madras High Court · AIR 1944 Mad 209 : (1944) ILR (Mad) 791 : (1944) 57 LW 79 : (1943) 2 MLJ 678
High Courts03 Nov 1943
S.K.R.A.K.N. Athappa Chettiar and Others Vs S.K.A.R.K. Somasundaram Chettiar and Others
Madras High Court · AIR 1944 Mad 428
High Courts03 Nov 1943
Sankaram Pillai Vs M.S. Ananthanarayana Aiyar
Madras High Court · AIR 1944 Mad 313 : (1944) ILR (Mad) 815 : (1944) 57 LW 73
High Courts02 Nov 1943
Rev. Kolandai Vs Rev. Gnanavaram and Another
Madras High Court · AIR 1944 Mad 156 : (1943) 2 MLJ 664
High Courts02 Nov 1943
Periyatan Thayyil Parvathi Amma Vs Akkalath Kalanthar and Others
Madras High Court · AIR 1944 Mad 262 : (1944) 57 LW 239
High Courts02 Nov 1943
Roman Catholic Bishop, Dr. James Mendonca, by his agent Rev. Fr. Chinnapper and Others Vs I.A. Amirthaswami Pillai and Others
Madras High Court · AIR 1944 Mad 265 : (1944) ILR (Mad) 785 : (1944) 57 LW 87
High Courts02 Nov 1943
In Re: Muniandi Servai
Madras High Court · AIR 1944 Mad 251 : (1944) ILR (Mad) 818 : (1944) 57 LW 11
High Courts02 Nov 1943
N.M.S.N.S. Kannappa Chettiar alias Lakshmanan Chettiar Vs N.M.L. Subramanian Chettiar
Madras High Court · AIR 1944 Mad 184 : (1944) 57 LW 60
High Courts01 Nov 1943
Mohammad Abdul Sathar Baig and Others Vs Hafija Bibi and Others
Madras High Court · AIR 1944 Mad 346 : (1944) ILR (Mad) 729 : (1944) 57 LW 73
High Courts29 Oct 1943
Neroth Puthenpura Kunhikannan Vs Pulappati Achu and Others
Madras High Court · AIR 1944 Mad 226 : (1944) 57 LW 47