High Courts15 Oct 1943
COMMISSIONER OF Income Tax, MADRAS Vs M. AHMAD BADSHA SAHEB.
Madras High Court · (1943) 11 ITR 590 : (1943) 56 LW 676
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 5 of 18
High Courts15 Oct 1943
V. RAMASWAMY AYYANGAR AND ANOTHER Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1944) 12 ITR 29
Income Tax Act, 1961 — Section 34
High Courts14 Oct 1943
Jadam Jampur Bai alias Venkamma Vs Jinki Siddappa and Another
Madras High Court · AIR 1944 Mad 237 : (1944) 57 LW 42
High Courts14 Oct 1943
P.C. Kandaswami Pillai Vs Municipal Commissioner
Madras High Court · AIR 1944 Mad 476
High Courts14 Oct 1943
Velayudam Servai Vs Special Officer, Panchayat Board
Madras High Court · (1943) 56 LW 732 : (1943) 2 MLJ 595
Madras Local Boards Act, 1884 — Section 207
High Courts13 Oct 1943
K.S. Doraiswami Nadar Vs Sivanupandia Nadar
Madras High Court · AIR 1944 Mad 181 : (1944) ILR (Mad) 643 : (1944) 57 LW 168 : (1943) 2 MLJ 668
High Courts13 Oct 1943
K. Chunilal Sowcar Vs M.N. Srinivasa Aiyengar and Others
Madras High Court · AIR 1944 Mad 276
High Courts12 Oct 1943
Kruttiventi Mallikharjuna Rao and Others Vs Vemuri Pardhasaradhirao and Another
Madras High Court · AIR 1944 Mad 218 : (1944) ILR (Mad) 742 : (1943) 56 LW 679 : (1943) 2 MLJ 584
Limitation Act, 1963 — Article 113
High Courts12 Oct 1943
Ghanta Gopala Rao and Others Vs Gogineni Venkatramayya
Madras High Court · AIR 1944 Mad 254 : (1944) 57 LW 150
High Courts12 Oct 1943
Thulasi Ethirajamma and Another Vs Chunduru Kannayya Gupta and Others
Madras High Court · AIR 1944 Mad 165 : (1943) 56 LW 716 : (1943) 2 MLJ 594
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts11 Oct 1943
Mummina Demudu and Others Vs Datla Papayyaraju Garu by his Muktyar Putrevu Ramalingaswami and Others
Madras High Court · AIR 1944 Mad 136 : (1943) 2 MLJ 657
High Courts11 Oct 1943
Krishnaswami Chettiar and Others Vs Pappi Naicker and Others
Madras High Court · AIR 1944 Mad 228
High Courts11 Oct 1943
Gnanasiromani Nadar Vs Nedungadi Bank Ltd.
Madras High Court · AIR 1944 Mad 263 : (1944) 57 LW 17
High Courts11 Oct 1943
Muttalif alias Muhammed Abdul Kadir and Others Vs Meenakshi Sundaram Pillai and Another
Madras High Court · AIR 1944 Mad 191 : (1944) 57 LW 150
High Courts30 Sept 1943
Rajah of Venkatagiri Vs Shaik Mahaboob Saheb and Others
Madras High Court · AIR 1944 Mad 139 : (1944) ILR (Mad) 595 : (1943) 56 LW 683 : (1943) 2 MLJ 615
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Sept 1943
Beeram Ankalu Reddi Vs Beeram Chinna Ankalu Reddi
Madras High Court · AIR 1944 Mad 161 : (1943) 56 LW 698 : (1943) 2 MLJ 557
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts28 Sept 1943
In Re: Alfred Paul
Madras High Court · AIR 1944 Mad 166 : (1943) 2 MLJ 597
Penal Code, 1860 (IPC) — Section 353
High Courts28 Sept 1943
Tangirala Venkateswarlu Vs Kumbham Lakshmanna and Others
Madras High Court · AIR 1944 Mad 365 : (1944) 57 LW 44
High Courts27 Sept 1943
Rajula Pullaya Vs Sri Raja Kessara Chenna Krishnarao Bahadur Zamindar Garu of Ratnavaram and Another
Madras High Court · AIR 1944 Mad 257 : (1944) 57 LW 152