High Courts23 Sept 1943
Yedlapalli Mangamma and Others Vs Maharajah of Pithapuram
Madras High Court · AIR 1944 Mad 253 : (1944) 57 LW 155
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 6 of 18
High Courts23 Sept 1943
In Re: Narasimha Chettiar
Madras High Court · AIR 1944 Mad 125 : (1943) 56 LW 647 : (1943) 2 MLJ 500
Defence of India Act, 1971 — Section 2(3)(iii)
High Courts21 Sept 1943
K.S.P. Thangavelu Chetti Vs K.S.R. Chockalingam Chetti and Others
Madras High Court · AIR 1944 Mad 129 : (1944) ILR (Mad) 649 : (1943) 56 LW 692 : (1943) 2 MLJ 572
Presidency Towns Insolvency Act, 1909 — Section 8(1)
High Courts21 Sept 1943
Vahidunnissa Saheb Vs Mohammad Mahaboob Ali and Others
Madras High Court · AIR 1944 Mad 225 : (1944) 57 LW 16
High Courts20 Sept 1943
Patinhatte Patillath Karnavan and Manager Krishnan Namboodiri Vs Narayanan Namboodiri
Madras High Court · AIR 1944 Mad 164 : (1943) 56 LW 748 : (1943) 2 MLJ 642
High Courts20 Sept 1943
R.M. Periathambi Goundan Vs Palanivelappa Goundar
Madras High Court · AIR 1944 Mad 206 : (1944) 57 LW 16
High Courts20 Sept 1943
In Re: Dorasamy Servai
Madras High Court · AIR 1944 Mad 157 : (1944) ILR (Mad) 437 : (1943) 2 MLJ 660
High Courts17 Sept 1943
Ravalapalli Venkatrayudu and Others Vs Alapati Narasimham and Another
Madras High Court · AIR 1944 Mad 150 : (1943) 56 LW 746 : (1943) 2 MLJ 655
High Courts17 Sept 1943
Board of Commissioners for Hindu Religious Endowments Vs Palaniandi Muthirian
Madras High Court · AIR 1944 Mad 351 : (1944) ILR (Mad) 534 : (1944) 57 LW 53
High Courts17 Sept 1943
Kondapaneni Basavayya Vs Kondapaneni Venkatesam by his natural father and guardian Kondapaneni Basavayya and Another
Madras High Court · AIR 1944 Mad 175 : (1944) ILR (Mad) 580 : (1943) 56 LW 722 : (1943) 2 MLJ 587
High Courts17 Sept 1943
K. Venkanna Chettiar and Sons by Managing Partner, K.V. Muthukrishna Chettiar Vs K.K. Shaik Muhammad Rowther and Another
Madras High Court · AIR 1944 Mad 105 : (1943) 56 LW 718 : (1943) 2 MLJ 504
High Courts17 Sept 1943
Sheik Meera Saheb and Another Vs Mohammed Kyathi Saheb
Madras High Court · AIR 1944 Mad 90 : (1944) ILR (Mad) 681 : (1943) 56 LW 668 : (1943) 2 MLJ 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts17 Sept 1943
Sri Raja Velugoti Sarvagna Kumara Krishna Yachandra Bahadur Garu, Rajah of Venkatagiri and Others Vs Sri Rajah Sobhanadri Appa Rao Bahadur, Zamindar Garu and Another
Madras High Court · AIR 1944 Mad 211 : (1944) ILR (Mad) 663 : (1943) 2 MLJ 645
High Courts16 Sept 1943
In Re: Raja Veerabasava Chikka Royal Y.B. Varu Zamindar and Receiver of Punganur estate
Madras High Court · AIR 1944 Mad 259 : (1944) 57 LW 109
High Courts15 Sept 1943
Nachimuthu Chetty Vs Palani Ammal
Madras High Court · AIR 1944 Mad 149 : (1943) 56 LW 717 : (1943) 2 MLJ 596
High Courts15 Sept 1943
The Karnataka Bank Limited Vs Thakur Singaraya and Another
Madras High Court · AIR 1944 Mad 95 : (1943) 56 LW 637 : (1943) 2 MLJ 489
Companies Act, 1956 — Section 152(1)
High Courts14 Sept 1943
Mahaboob Ali Saheb and Another Vs Khudratulla and Another
Madras High Court · (1944) 57 LW 400 : (1943) 2 MLJ 630
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts13 Sept 1943
In Re: Abdul Azeez
Madras High Court · AIR 1944 Mad 59 : (1943) 56 LW 647 : (1943) 2 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts13 Sept 1943
Chokkalingam Chettiar Vs In Re: The Nagarathar National Bank (in liquidation)
Madras High Court · AIR 1944 Mad 87 : (1944) ILR (Mad) 540 : (1943) 56 LW 648 : (1943) 2 MLJ 499
Companies Act, 1956 — Section 202
High Courts10 Sept 1943
In Re: Ar. Al. Sv. Sevugan Chettiar and Another
Madras High Court · AIR 1944 Mad 56 : (1943) 56 LW 566 : (1943) 2 MLJ 377
Madras Financial and Account Code Act — Section 31