High Courts10 Sept 1943
Adhilakshmi Ammal Vs Srinivasa Goundan alias Krishna Goundan
Madras High Court · AIR 1944 Mad 193 : (1944) 57 LW 40
COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 7 of 18
High Courts09 Sept 1943
In Re: Singara Babu alias Babu
Madras High Court · AIR 1944 Mad 445 : (1944) 57 LW 394
High Courts09 Sept 1943
In Re: R. Velayudham Pillai
Madras High Court · (1944) ILR (Mad) 434 : (1943) 56 LW 621 : (1943) 2 MLJ 429
Defence of India Act, 1971 — Section 2
High Courts08 Sept 1943
In Re: Sarapalli Chenchu Raghavalu Chetty
Madras High Court · AIR 1944 Mad 41 : (1943) 56 LW 577 : (1943) 2 MLJ 378
High Courts02 Sept 1943
RM. AR. AR. RM. AR. AR. Umayal Achi Vs Lakshmi Achi and Others
Madras High Court · AIR 1944 Mad 340 : (1944) ILR (Mad) 556 : (1944) 57 LW 27
High Courts02 Sept 1943
In Re: Vadivelu Arsuthiyar
Madras High Court · AIR 1944 Mad 77 : (1944) ILR (Mad) 685 : (1943) 56 LW 645 : (1943) 2 MLJ 445
Penal Code, 1860 (IPC) — Section 464
High Courts02 Sept 1943
E.J. John Vs The Collector of Malabar and Others
Madras High Court · AIR 1944 Mad 189 : (1944) ILR (Mad) 658 : (1943) 56 LW 730 : (1943) 2 MLJ 638
High Courts01 Sept 1943
M.R.M. Murugappa Chettiar and Others Vs S.M. Chengalvaraya Chettiar and Others
Madras High Court · AIR 1944 Mad 465 : (1944) 57 LW 370
High Courts01 Sept 1943
Shanmugham Pillai Vs Namagiri Ammal
Madras High Court · AIR 1944 Mad 71 : (1943) 56 LW 714 : (1943) 2 MLJ 454
High Courts30 Aug 1943
Kondepu Raghavayya Vs Elukooru Vasudevayya Chetty
Madras High Court · AIR 1944 Mad 47 : (1943) 56 LW 580 : (1943) 2 MLJ 375
Contract Act, 1872 — Section 23
High Courts27 Aug 1943
Maturi Lakshmikantamma Vs Motilal Kesarimal Firm and Another
Madras High Court · AIR 1944 Mad 49 : (1943) 56 LW 655 : (1943) 2 MLJ 492
Provincial Insolvency Act, 1920 — Section 53, 54A
High Courts27 Aug 1943
AL. VR. V.P. Pethaperumal Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 76 : (1944) ILR (Mad) 322 : (1943) 56 LW 617 : (1943) 2 MLJ 439
Income Tax Act, 1961 — Section 4(3)(viii)
High Courts27 Aug 1943
AL. VR. Vs P. PETHAPERUMAL CHETTIAR v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1943) 11 ITR 532
High Courts26 Aug 1943
In Re: Rangaswami Goundan and Others
Madras High Court · AIR 1944 Mad 45 : (1943) 56 LW 599
High Courts25 Aug 1943
The Municipal Council Vs E. Muhammad Abu Baker Rowther
Madras High Court · AIR 1944 Mad 85 : (1944) ILR (Mad) 405 : (1943) 56 LW 655 : (1943) 2 MLJ 496
Tamil Nadu District Municipalities Act, 1920 — Section 262A
High Courts23 Aug 1943
In Re: Shekur
Madras High Court · AIR 1944 Mad 42 : (1944) ILR (Mad) 304 : (1943) 56 LW 546 : (1943) 2 MLJ 389
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts20 Aug 1943
C K MAMAD KEYI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1944 Mad 10 : (1943) 11 ITR 484
High Courts20 Aug 1943
Khan Bahadur C.K. Mamad Keyi Vs The Commissioner of Income Tax
Madras High Court · (1944) ILR (Mad) 399 : (1943) 56 LW 526 : (1943) 2 MLJ 364
Income Tax Act, 1961 — Section 9