COURT ARCHIVE
Madras High Court judgments, 1943
349 judgments · page 2 of 18
E.M. Muthappa Chettiar Vs Venus Assurance Co. Ltd. and Others
Madras High Court · AIR 1944 Mad 281 : (1944) ILR (Mad) 842 : (1944) 57 LW 140
Public Prosecutor Vs Narayana Sing
Madras High Court · AIR 1944 Mad 236 : (1944) 57 LW 15
B.K. Narayanaswami Chettiar Vs Gurukkar Rudrappa and Another
Madras High Court · AIR 1944 Mad 314 : (1944) 57 LW 67
T.N. and Q. Bank Ltd. Vs Official Assignee
Madras High Court · AIR 1944 Mad 396 : (1944) ILR (Mad) 708 : (1944) 57 LW 180
Jaldu Manikyala Rao Vs Meerza Gulam Raza
Madras High Court · AIR 1944 Mad 370(1) : (1944) 57 LW 110
Ramaswamy Naicker Vs Manickka
Madras High Court · AIR 1944 Mad 405 : (1944) 57 LW 320
T. Syed Fakruddin Saib and Others Vs Katta Ramayya Setti and Others
Madras High Court · AIR 1944 Mad 299
Maruthappa Maistriar and Others Vs Soosai Anthonimuthu Mudaliar and Others
Madras High Court · AIR 1944 Mad 172 : (1944) 57 LW 20
Rajagopala Venkata Narasimha Vs Venkatalingam
Madras High Court · AIR 1944 Mad 372 : (1944) ILR (Mad) 717 : (1944) 57 LW 121
J.D. Italia Vs D. Cowasjee and Others
Madras High Court · AIR 1944 Mad 295 : (1944) ILR (Mad) 697 : (1944) 57 LW 93
Kanduri Lakshmiah Chetty and Another Vs Adoni Electric Supply Co. Ltd. by Managing Agents T.R. Rao and Co. by partner and director, N. Vembu and Another
Madras High Court · AIR 1944 Mad 322 : (1944) ILR (Mad) 796 : (1944) 57 LW 69
Sri Kakulam Subrahmanyam and Another Vs Kurra Subba Rao, minor by Manikyamma
Madras High Court · AIR 1944 Mad 337 : (1944) ILR (Mad) 749 : (1944) 57 LW 64
S.P. Bhoominathan Chettiar Vs K.S.N. Chari and Co., by sole proprietor, K.S. Narasimhachariar
Madras High Court · AIR 1944 Mad 321 : (1944) ILR (Mad) 713 : (1944) 57 LW 137
In Re: N. Ramaratnam and Others
Madras High Court · AIR 1944 Mad 302 : (1944) 57 LW 100
The Crown Prosecutor Vs C.V. Ramanujulu Naidu and Others
Madras High Court · AIR 1944 Mad 169 : (1944) ILR (Mad) 759 : (1944) 57 LW 175 : (1943) 2 MLJ 672
In Re: Singaram Padayachi and Others
Madras High Court · AIR 1944 Mad 223 : (1944) ILR (Mad) 763 : (1944) 57 LW 13
Municipal Council Vs Madras and Southern Maharattah Railway Co. Ltd.
Madras High Court · AIR 1944 Mad 355 : (1944) ILR (Mad) 802 : (1944) 57 LW 55
In Re: S. Siluvai Antony Nadar and Another
Madras High Court · AIR 1944 Mad 319 : (1944) ILR (Mad) 687 : (1944) 57 LW 108