High Courts14 Dec 1936
Haji Abdul Kuthus Sahib and Others Vs Inayathulla Sahib and Others
Madras High Court · AIR 1937 Mad 727
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 2 of 26
High Courts14 Dec 1936
Balath Kunhi Raman and Another Vs Varayali Govindan and Another
Madras High Court · AIR 1937 Mad 340 : (1937) 45 LW 205 : (1937) 1 MLJ 329
High Courts14 Dec 1936
Km. Kr. Km. Kuppan Chettiar and Others Vs Masa Goundan and Others
Madras High Court · AIR 1937 Mad 424 : (1937) ILR (Mad) 1004 : (1937) 45 LW 212 : (1937) 1 MLJ 249
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts11 Dec 1936
In Re: N.V.L. Narasimha Rao and Others
Madras High Court · AIR 1937 Mad 341 : (1937) 45 LW 242
High Courts11 Dec 1936
The Bengal Insurance and Real Property Co., Ltd. and Another Vs Velayammal L.S. Ramasami Goundan Vs Velayammal and Another
Madras High Court · 170 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 21Limitation Act, 1963 — Article 85Married Womens Property Act, 1874 — Section 6
High Courts10 Dec 1936
Padmanabhuni Narasimhadas Vs Dist. Board of Kistna
Madras High Court · AIR 1938 Mad 239
Madras Local Boards Act, 1884 — Section 225
High Courts10 Dec 1936
Tsappati Kotilingam Vs Tsappati Satyanarayanamurti and Others
Madras High Court · AIR 1937 Mad 606 : (1937) 45 LW 541
High Courts10 Dec 1936
Tsapatti Kotilingam Vs Tsapatti Satyanarayana Murthi and Others
Madras High Court · 171 Ind. Cas. 940
Court Fees Act, 1870 — Section 7(4)(b), 7(5)
High Courts08 Dec 1936
T. Sreeramamurthy and Others Vs T. Ranganayakulu, Honorary Secretary, Sarada Act Committee
Madras High Court · AIR 1937 Mad 273 : (1937) 45 LW 210 : (1937) 1 MLJ 388
Child Marriage Restraint Act, 1929 — Section 5, 6
High Courts07 Dec 1936
Kandula Ramayya Vs Bangaru Rangaraju and Others
Madras High Court · (1938) 1 MLJ 325
High Courts07 Dec 1936
Perakam Catholic Sangham Proprietors, Parinchu and Others Vs Vekkekovilakath Kavutti Nambrashtadri Amma's son Ravi Varma Thirumalpad and Another
Madras High Court · AIR 1937 Mad 419 : (1937) 45 LW 276
High Courts07 Dec 1936
Parakam Catholic Sangham Proprietors, Chamkath Parekkath Variyed's Son Parinchu and Others Vs Vekkekoilkath Kamti Nambrashtadri Ama's Son Ravi Varma Thirumalpad and Others
Madras High Court · 171 Ind. Cas. 821
Partnership Act, 1932 — Section 69(2)
High Courts07 Dec 1936
Kundula Ramayya Vs Bangaru Rangaraju and Others
Madras High Court · AIR 1937 Mad 504 : 170 Ind. Cas. 883 : (1937) 45 LW 501
Civil Procedure Code, 1908 (CPC) — Section 73Transfer of Property Act, 1882 — Section 10
High Courts07 Dec 1936
Renganayaki Ammal Vs Janaki Ammal
Madras High Court · 171 Ind. Cas. 798
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Dec 1936
RAJA OF BOBBILI Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 78
Income Tax Act, 1961 — Section 14
High Courts04 Dec 1936
CHENGALAVAROYA CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 70
High Courts04 Dec 1936
The Commissioner of Income Tax Vs The Honourable Sri Ravu Swetachalapathi Ramakrishna Ranga Rao Bahadur, Rajah of Bobbili
Madras High Court · (1937) 1 MLJ 707
High Courts04 Dec 1936
The Commissioner of Income Tax Vs P.T. Chengalvaroya Chettiar and Another
Madras High Court · AIR 1937 Mad 300 : (1937) ILR (Mad) 792 : (1937) 45 LW 184 : (1937) 1 MLJ 182
High Courts02 Dec 1936
Gudia Dullabho Sahu Vs Cinni Adinarayana and Others
Madras High Court · AIR 1937 Mad 831