High Courts17 Jan 1936
(Sree Rajah) Sobhanadri Apparao Bahadur Zamindar Garu Vs Mullupudi Ramudu and Others
Madras High Court · AIR 1936 Mad 831
Contract Act, 1872 — Section 74
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 26 of 26
High Courts16 Jan 1936
Rajaratnam Pillai Vs Emperor
Madras High Court · AIR 1936 Mad 341 : (1936) 43 LW 367
High Courts16 Jan 1936
In Re: Rajaratnam Pillai
Madras High Court · (1936) ILR (Mad) 442 : 161 Ind. Cas. 846 : (1936) 70 MLJ 340
Criminal Procedure Code, 1898 (CrPC) — Section 190, 246
High Courts15 Jan 1936
Ramaswami Chetti Vs Anaiya Padayachi and Others
Madras High Court · AIR 1936 Mad 545 : 165 Ind. Cas. 737
High Courts15 Jan 1936
Addala Chinna Venkatraju and Others Vs Sri Kanchumarti Venkataseetha Ramachandra Rao Garu (deceased) and Others
Madras High Court · AIR 1936 Mad 504 : 163 Ind. Cas. 607 : (1936) 44 LW 366 : (1936) 71 MLJ 218
Madras Estates Land Act, 1908 — Section 30(1)
High Courts10 Jan 1936
(Samanthan Karakkattitathil) Chandukutti Nambiyar Vs (Kaniyarakkal Thayikkandi) Moosan Kunhi Kalandan
Madras High Court · AIR 1936 Mad 616 : 163 Ind. Cas. 803 : (1936) 43 LW 665
Limitation Act, 1963 — Section 20
High Courts09 Jan 1936
Chinnathayee alias Kondammal Vs Lakshmi Achi (deceased) and Others
Madras High Court · (1936) 43 LW 740 : (1936) 71 MLJ 511
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jan 1936
V.K.R.N.S.M. Subramanian Chettiar Vs V.K.R.N.P.S.S.M. Somasundaram Chettiar
Madras High Court · AIR 1936 Mad 642 : (1937) ILR (Mad) 1064 : (1936) 44 LW 185 : (1937) 1 MLJ 60
High Courts08 Jan 1936
Mannava Rama Rao Vs Mannava Venkata Subbayya and Others
Madras High Court · AIR 1937 Mad 274 : 173 Ind. Cas. 347 : (1937) 46 LW 309
High Courts07 Jan 1936
Secy. of State Vs Duvvuri Somayya and Others
Madras High Court · AIR 1936 Mad 550 : 163 Ind. Cas. 87 : (1936) 43 LW 761
High Courts07 Jan 1936
Prabhala Krishnamurthi Vs Valluri Lingayya and Another
Madras High Court · AIR 1936 Mad 677 : 165 Ind. Cas. 632 : (1936) 43 LW 653
High Courts07 Jan 1936
S. Varada Chettiar Vs P. Duraiswami Mudaliar
Madras High Court · AIR 1936 Mad 673