High Courts14 Feb 1936
Appasamy Mudaliar and Others Vs Sundaram Pillai and Others
Madras High Court · (1936) 71 MLJ 223
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 24 of 26
High Courts14 Feb 1936
Alluri Venkataratnam Vs Alluri Kanakasundara Rao and Another
Madras High Court · (1936) 44 LW 456 : (1936) 71 MLJ 473
Negotiable Instruments Act, 1881 (NI) — Section 118(g)
High Courts12 Feb 1936
Veluthandi Beerankutty Vs Ameth Mamu and Others
Madras High Court · 164 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts12 Feb 1936
Kovummal Ammad Vs Urathkandiyil Arangadan Ammad and Others
Madras High Court · AIR 1936 Mad 666 : 163 Ind. Cas. 825 : (1936) 43 LW 646 : (1936) 71 MLJ 145
High Courts12 Feb 1936
Veluthandi Beerankutty Vs Ameth Mammu (deceased) and Others
Madras High Court · (1936) 44 LW 99 : (1936) 71 MLJ 256
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Feb 1936
T.S. Venkatarama Iyer and Others Vs Balayya Yesuthasan and Others
Madras High Court · AIR 1936 Mad 595 : 165 Ind. Cas. 478 : (1936) 44 LW 725
Contract Act, 1872 — Section 247, 65
High Courts11 Feb 1936
Chellam Sakka Raja Vs Muthusami Moopar
Madras High Court · AIR 1936 Mad 632 : 165 Ind. Cas. 503 : (1936) 44 LW 267 : (1936) 71 MLJ 166
High Courts11 Feb 1936
Saripella Lakshmi Narasamma Vs Saripella Ammanna Siddhanti and Others
Madras High Court · AIR 1937 Mad 26 : (1936) 44 LW 950 : (1936) 71 MLJ 845
Succession Act, 1925 — Section 130
High Courts10 Feb 1936
A.S. Seetharama Aiyar and Others Vs South Indian Railway Co. Ltd.
Madras High Court · AIR 1936 Mad 491 : 163 Ind. Cas. 840 : (1936) 44 LW 333
High Courts10 Feb 1936
T.E. Narayana Tirumampu and Another Vs Thirumampu Valia Govinda
Madras High Court · AIR 1936 Mad 573 : 163 Ind. Cas. 190 : (1936) 43 LW 711
High Courts10 Feb 1936
M.K. Subbarayalu Naidu Vs Arunachala Nadar and Others
Madras High Court · AIR 1936 Mad 465 : (1936) 43 LW 672 : (1936) 70 MLJ 576
Madras Estates Land Act, 1908 — Section 146
High Courts10 Feb 1936
Kollivenkataratnam Vs The Collector of Kistna and Others
Madras High Court · AIR 1936 Mad 560 : 163 Ind. Cas. 480 : (1936) 43 LW 760 : (1936) 70 MLJ 717
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts10 Feb 1936
Kancherla Krishnamurthy being minor by his mother and guardian Lakshmikantam Vs Tadikonda Anjayya
Madras High Court · (1936) 44 LW 149 : (1936) 71 MLJ 39
Married Womens Property Act, 1874 — Section 6
High Courts10 Feb 1936
Kancherla Krishnamurthy Vs Tadokonda Anjayya
Madras High Court · AIR 1936 Mad 635 : 164 Ind. Cas. 465
Married Womens Property Act, 1874 — Section 6
High Courts06 Feb 1936
Swarnambal Ammal Vs Saradambalammal and Another
Madras High Court · AIR 1936 Mad 497 : 163 Ind. Cas. 752 : (1936) 44 LW 247
High Courts06 Feb 1936
T.D. Karuppanna Pillai Vs F.W. Haughtan
Madras High Court · AIR 1936 Mad 547 : (1936) ILR (Mad) 887 : (1936) 43 LW 727 : (1936) 70 MLJ 695
Tamil Nadu District Municipalities Act, 1920 — Section 344
High Courts05 Feb 1936
Savcar U. Vaikunta Bhat Vs K. Sarvothama Rao, Official Liquidator of Uppinangady Co-operative Society No. 1198, Sub-Deputy Registrar of the Mangalore Section
Madras High Court · AIR 1936 Mad 574 : (1936) ILR (Mad) 895 : (1936) 43 LW 730 : (1936) 70 MLJ 604
Co-operative Societies Act, 1912 — Section 42(6)
High Courts04 Feb 1936
Manikka Mooppanar and Others Vs Peria Muniyandi Pandithan
Madras High Court · AIR 1936 Mad 541 : (1936) 44 LW 166 : (1936) 70 MLJ 724
Contract Act, 1872 — Section 23
High Courts03 Feb 1936
Nambiappa Muthirian and Others Vs Chetti
Madras High Court · AIR 1936 Mad 630 : 163 Ind. Cas. 711 : (1936) 43 LW 652
High Courts03 Feb 1936
Koti Viswanadham Vs Pandiri Satyanandham and Others
Madras High Court · AIR 1936 Mad 665 : (1936) 43 LW 717