High Courts24 Feb 1936
Duggirala Veeranna and Others Vs Duggirala Sarasiratnam
Madras High Court · AIR 1936 Mad 639 : 163 Ind. Cas. 149 : (1936) 43 LW 755 : (1936) 71 MLJ 53
Penal Code, 1860 (IPC) — Section 372, 373
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 23 of 26
High Courts20 Feb 1936
Sripada Venkatasubba Rao Vs Namagiri Venkateswaralu
Madras High Court · AIR 1937 Mad 165
High Courts20 Feb 1936
V.E. Ramanathan Chettiar Vs Kalidasa Kavandan and Another
Madras High Court · AIR 1936 Mad 559 : 163 Ind. Cas. 724 : (1936) 44 LW 505 : (1936) 71 MLJ 398
High Courts19 Feb 1936
Thottan Veetan Unni Muhammad Vs Malayilthoti Mammatheesa's son Marakkarutti and Another
Madras High Court · AIR 1936 Mad 713 : (1936) 44 LW 32 : (1936) 71 MLJ 342
High Courts19 Feb 1936
Periakatha Nadar Vs Mahalingam alias Katteri Malayapillai Nadar (deceased) and Others
Madras High Court · AIR 1936 Mad 543 : 166 Ind. Cas. 922 : (1936) 44 LW 336 : (1936) 71 MLJ 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts17 Feb 1936
(Annayya) Janakirama Bhagavathar and Another Vs (Annayya) Narasimha Bhagavathar and Others
Madras High Court · AIR 1937 Mad 38
High Courts17 Feb 1936
Annayya Janakirama Bhagavathar and Another Vs Annayya Narasimha Bhagavathar and Others
Madras High Court · 169 Ind. Cas. 340
Limitation Act, 1963 — Section 19
High Courts15 Feb 1936
Secretary of State Vs Alex Pinto and Others
Madras High Court · AIR 1937 Mad 212
High Courts15 Feb 1936
M.K. Radhakrishna Iyer and Another Vs Secy. of State
Madras High Court · AIR 1936 Mad 930 : (1936) 44 LW 518
Contract Act, 1872 — Section 70
High Courts15 Feb 1936
Rangaswami Chetti Vs Gopala Chettiar and Others
Madras High Court · AIR 1936 Mad 562 : 165 Ind. Cas. 412
High Courts15 Feb 1936
Arumuga Bathan, lately a minor but since declared major and guardian and Others Vs Semba Goundan (dead) and Others
Madras High Court · AIR 1936 Mad 814 : (1936) ILR (Mad) 1042 : 163 Ind. Cas. 704 : (1936) 43 LW 628 : (1936) 70 MLJ 719
Transfer of Property Act, 1882 — Section 101
High Courts15 Feb 1936
Munnaluri Rama Rao by guardian Gangamma and Another Vs Tadikonda Sreeramamurthi and Others
Madras High Court · AIR 1936 Mad 801 : (1936) 44 LW 486 : (1936) 71 MLJ 388
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1936
P. Ratnasabapathy Goundan Vs The Public Prosecutor
Madras High Court · AIR 1936 Mad 516 : (1936) ILR (Mad) 904 : (1936) 71 MLJ 231
Penal Code, 1860 (IPC) — Section 384, 392
High Courts15 Feb 1936
P. Rathanasabapathy Goundan Vs Public Prosecutor
Madras High Court · 164 Ind. Cas. 243
Penal Code, 1860 (IPC) — Section 120B, 392
High Courts14 Feb 1936
Kandoth Chathoth Kunhi Raman Nambiar Vs Cheriyalanthot Aniyath Elambilam Kunhi Kannan Nambiar and Others
Madras High Court · AIR 1936 Mad 664 : 165 Ind. Cas. 8 : (1936) 44 LW 511
Transfer of Property Act, 1882 — Section 108(B)(e)
High Courts14 Feb 1936
Appasamy Mudaliar and Others Vs K. Sundaram Pillai and Others
Madras High Court · AIR 1936 Mad 696 : 164 Ind. Cas. 1078 : (1936) 44 LW 205
High Courts14 Feb 1936
Aluri Venkataratnam Vs Alluri Kanakasundara Rao and Another
Madras High Court · AIR 1936 Mad 879 : 165 Ind. Cas. 432
Negotiable Instruments Act, 1881 (NI) — Section 118(g)
High Courts14 Feb 1936
C.T.V.E. Vairavan Chetty and Others Vs Chettichi Achi
Madras High Court · AIR 1936 Mad 876
Limitation Act, 1963 — Section 10
High Courts14 Feb 1936
Kondath Chathoth Kunhi Raman Nambiar Vs Cheriyalanthot Aniyath Elambilan Kunhi Kannan Nambiar and Others
Madras High Court · (1936) 71 MLJ 352
Transfer of Property Act, 1882 — Section 108(B)(e)