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Madras High Court judgments, 1936

512 judgments · page 21 of 26

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High Courts23 Mar 1936

Devabhaktuni Sithamahalakshmamma Vs Pamulapati Kotayya and Others

Madras High Court · AIR 1936 Mad 825 : (1936) 44 LW 289 : (1936) 71 MLJ 259

Transfer of Property Act, 1882 — Section 53
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High Courts21 Mar 1936

M. Subbayya Thevar, Zamindar of Uttumalai Vs Sivagnana Marudappa Pandian

Madras High Court · AIR 1936 Mad 828 : (1936) 71 MLJ 568

Tamil Nadu Impartible Estates Act, 1904 — Section 9
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High Courts20 Mar 1936

Kandaswami Mudaliar Vs Thevammal

Madras High Court · AIR 1936 Mad 848 : 165 Ind. Cas. 225 : (1936) 44 LW 339 : (1937) 2 MLJ 54

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High Courts20 Mar 1936

The Official Assignee of Madras Vs V.A. Kuppuswami Naidu and Others

Madras High Court · AIR 1936 Mad 785 : 165 Ind. Cas. 301 : (1936) 44 LW 258 : (1936) 71 MLJ 250

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts20 Mar 1936

Eliyangattail 4th Sree Kanda Rajah Vs Kununi Tharayil Ammu and Another

Madras High Court · AIR 1937 Mad 12 : 168 Ind. Cas. 315

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High Courts19 Mar 1936

Moravaneni Veerayya and Others Vs Sree Raja Bommadevara Venkata Bhashyakaralarao Bahadur

Madras High Court · AIR 1936 Mad 887 : (1936) 44 LW 861

Madras Estates Land Act, 1908 — Section 3(5)
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High Courts19 Mar 1936

G.V. Muthusami Chetty Vs The Official Assignee of Madras as the Assignee of the estate and effects of S.A. Ananthanarayana Chetty

Madras High Court · (1936) ILR (Mad) 1020 : (1936) 44 LW 280 : (1936) 71 MLJ 289

Presidency Towns Insolvency Act, 1909 — Section 55
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High Courts19 Mar 1936

Kammula Venkataramayya and Another Vs Yillapani Pullayya and Another

Madras High Court · (1936) ILR (Mad) 998 : (1936) 44 LW 294 : (1936) 71 MLJ 458

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High Courts18 Mar 1936

K. Anantharam Singh and Another Vs Marwadi Thara Chand and Others

Madras High Court · AIR 1936 Mad 634 : (1936) 44 LW 265

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts16 Mar 1936

Vaikuntam Pillai and Another Vs Avudiappa Pillai and Others

Madras High Court · AIR 1937 Mad 127

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High Courts16 Mar 1936

Meddukuri Peda Jogarao Vs Yenugu Chinnayya and Others

Madras High Court · AIR 1936 Mad 853 : (1936) 44 LW 427 : (1936) 71 MLJ 301

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
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High Courts16 Mar 1936

Ragireddi Subbarao Vs Ragireddi Subbarao and Others

Madras High Court · (1936) 44 LW 515 : (1936) 71 MLJ 419

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High Courts14 Mar 1936

K. Santha and Others Vs Subbiah Nadar

Madras High Court · (1987) 1 MLJ 366

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High Courts13 Mar 1936

Rajammal Vs G.S. Parthasarathi Ayyengar

Madras High Court · AIR 1936 Mad 600 : 165 Ind. Cas. 471 : (1936) 44 LW 152

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 44 Rule 1
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High Courts13 Mar 1936

Mudenur Nagappa Vs Firm of Bhagavanji Rasaji

Madras High Court · AIR 1936 Mad 593 : (1936) ILR (Mad) 1036 : (1936) 43 LW 769 : (1936) 71 MLJ 378

Partnership Act, 1932 — Section 19(c)
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High Courts12 Mar 1936

Chinnammal Vs Chidambara Kothanar (since alleged to have become insane and caused to be represented by G. Raghava Kothanar as his guardian ad litem)

Madras High Court · AIR 1936 Mad 626 : 165 Ind. Cas. 481 : (1936) 44 LW 34 : (1936) 71 MLJ 506

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts12 Mar 1936

Sivagami Achi and Others Vs P.S. Subramania Chettiar and Others

Madras High Court · AIR 1936 Mad 978 : (1936) 44 LW 722

Contract Act, 1872 — Section 65
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High Courts11 Mar 1936

Ellammal and Others Vs A.R. Karuppan Chetti

Madras High Court · AIR 1936 Mad 625 : (1936) 43 LW 738 : (1936) 70 MLJ 688

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
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High Courts09 Mar 1936

Ramanandhan Chettiar Vs Veerappa Chettiar and Others

Madras High Court · AIR 1937 Mad 84 : 173 Ind. Cas. 468

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High Courts09 Mar 1936

Sait Balakrishan Lal Hanuman Prasad, Firm Marwadi Co. Vs Mandali Venkateswara Rao and Another

Madras High Court · AIR 1936 Mad 851

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