High Courts01 Apr 1936
R.T. Kesavuloo Vs The Official Receiver and Another
Madras High Court · AIR 1936 Mad 613 : (1937) ILR (Mad) 112 : 163 Ind. Cas. 354 : (1936) 44 LW 59 : (1936) 71 MLJ 336
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 20 of 26
High Courts01 Apr 1936
Chattoh Govindan Vs Kunnoth Kunnappu and Others
Madras High Court · (1936) 71 MLJ 514
High Courts01 Apr 1936
Thotapalle Sarvabhatla Venkata Chandikamba Vs Kanala Indrakanti Viswanadhammayya
Madras High Court · (1936) 44 LW 379 : (1936) 71 MLJ 264
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1936
Chathoth Govindan Vs Kunnoth Kuntappu and Others
Madras High Court · AIR 1936 Mad 917 : 165 Ind. Cas. 592 : (1936) 44 LW 612
High Courts31 Mar 1936
A. Venkitaswami Chettiar and Others Vs Sekkuti Pillai
Madras High Court · (1937) ILR (Mad) 121 : (1936) 44 LW 533 : (1936) 71 MLJ 580
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Mar 1936
M.A.L.A.R. ARYAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 600
High Courts31 Mar 1936
A. Venkataswami Chettiar and Others Vs Sekkutti Pillai and Another
Madras High Court · 166 Ind. Cas. 251
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Mar 1936
RAYALU AYYAR and CO. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 727
High Courts31 Mar 1936
The Commissioner of Income Tax Vs M.A.L.A.R. Aryan Chettiar
Madras High Court · 173 Ind. Cas. 143 : (1937) 46 LW 901 : (1937) 2 MLJ 928
High Courts31 Mar 1936
THONTEPU CHINNA PULLAYYA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 132
Income Tax Act, 1961 — Section 25A(2), 26(2)
High Courts30 Mar 1936
In Re: Kimidi Narasimham
Madras High Court · AIR 1936 Mad 629 : (1936) 44 LW 57
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts30 Mar 1936
Pakalapati Veerayya Vs Devulapalli Sobhanadri
Madras High Court · (1937) ILR (Mad) 471 : (1936) 44 LW 507 : (1937) 1 MLJ 489
High Courts27 Mar 1936
Palani Mudaliar and Others Vs Kaveri Ammal and Another
Madras High Court · AIR 1936 Mad 551 : 166 Ind. Cas. 385 : (1936) 44 LW 150
High Courts27 Mar 1936
Periakaruppa Pillai Vs Satyanarayanamoorthi
Madras High Court · AIR 1937 Mad 136
High Courts27 Mar 1936
Krishnaswami Goundan Vs Palani Ammal
Madras High Court · AIR 1936 Mad 843 : (1936) 71 MLJ 417
Guardians and Wards Act, 1890 — Section 43
High Courts27 Mar 1936
Balakrishnan and Others being minors by guardian Kalu Vs Chittor Bank Proprietor R. Subramania Aiyar, by Muktiyar C.S. Anantakrishna Aiyar and Others
Madras High Court · (1936) 71 MLJ 766
High Courts27 Mar 1936
Balakrishnan and Others Vs Chittoor Bank and Others
Madras High Court · AIR 1936 Mad 937 : 167 Ind. Cas. 706 : (1936) 44 LW 480
High Courts27 Mar 1936
Krishnaswami Gounden Vs Palani Ammal
Madras High Court · 168 Ind. Cas. 223 : (1936) 44 LW 512
Guardians and Wards Act, 1890 — Section 43
High Courts25 Mar 1936
Bava C. Vaithilinga Mudaliar Vs The Board of Control, Sri Thyagarajaswami Devasthanam Tiruvarur
Madras High Court · AIR 1936 Mad 581 : (1936) ILR (Mad) 751 : 165 Ind. Cas. 820 : (1936) 44 LW 93 : (1936) 71 MLJ 87
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47
High Courts25 Mar 1936
Muthan Chettiar and Another Vs Venkituswami Naicken
Madras High Court · AIR 1936 Mad 819 : (1936) ILR (Mad) 928 : (1936) 44 LW 194 : (1936) 71 MLJ 170
Provincial Insolvency Act, 1920 — Section 51, 52