High Courts23 Apr 1936
In Re: M. Subbaiah Thevar Avl.
Madras High Court · 164 Ind. Cas. 973 : (1936) 44 LW 306
Madras Estates Land Act, 1908 — Section 115
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 18 of 26
High Courts23 Apr 1936
In Re: M. Subbiah Thevar
Madras High Court · AIR 1936 Mad 700
Madras Estates Land Act, 1908 — Section 189
High Courts23 Apr 1936
In Re: Uthumalai Zamindar M. Subbiah Thevar Avl.
Madras High Court · (1936) 71 MLJ 284
Madras Estates Land Act, 1908 — Section 189
High Courts22 Apr 1936
M. Ar. Rm. P.M. Chidambaram Chettiar and Others Vs The National City Bank of New York
Madras High Court · 164 Ind. Cas. 806
Partnership Act, 1932 — Section 30
High Courts22 Apr 1936
M. Ar. Rm. P.M. Chidambaram Chettiar Vs The National City Bank of New York
Madras High Court · AIR 1936 Mad 707 : (1936) 44 LW 310 : (1936) 71 MLJ 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50
High Courts21 Apr 1936
Seth Raghunath Dass Harakchand Vs Seth Purushotham Dass
Madras High Court · AIR 1936 Mad 714 : 164 Ind. Cas. 845 : (1936) 44 LW 263 : (1936) 71 MLJ 307
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10(1)
High Courts21 Apr 1936
Kanigalapula Lakshmi Devamma Vs Kanigalapula Rosayya
Madras High Court · AIR 1936 Mad 988
High Courts21 Apr 1936
Kambala Venkanna Vs Goteti Veeraraju and Another
Madras High Court · AIR 1936 Mad 910 : (1936) 44 LW 343 : (1936) 71 MLJ 651
Transfer of Property Act, 1882 — Section 82
High Courts20 Apr 1936
Kunnumprath Payyanatan Govindan, Karnavan and Manager of the Tarwad Vs J.S. DeSilva
Madras High Court · AIR 1937 Mad 213
High Courts17 Apr 1936
Sri Rajaha Row Venkata Kumara Mahapati Surya Rao Bahadur Garu Vs The Chairman, Municipal Council
Madras High Court · 165 Ind. Cas. 780
English Public Health Act, 1875 — Section 149Madras Local Boards Act, 1884 — Section 95
High Courts17 Apr 1936Dismissed
Maharajah of Pittapuram Vs The Chairman, Municipal Council
Madras High Court · (1936) 04 MAD CK 0049
Limitation Act, 1908 — Article 142
High Courts17 Apr 1936
Ganesh Naidu and Others Vs C. Mallaram Singh
Madras High Court · AIR 1937 Mad 648 : 172 Ind. Cas. 254 : (1937) 45 LW 483
Presidency Small Cause Courts Act, 1882 — Section 28
High Courts17 Apr 1936
(Sri Rajah Row) Venkata Kumara Mahipathi Surya Rao Bahadur Garu Vs Chairman, Municipal Council
Madras High Court · AIR 1936 Mad 919
Limitation Act, 1963 — Article 142
High Courts17 Apr 1936
Ganesa Naidu and Others Vs C. Mallaram Singh
Madras High Court · (1937) 1 MLJ 507
High Courts17 Apr 1936
Rajah Saheb Meharban-I-Dostan, Sri Rajah Row Venkata Kumara, Mahipathi Surya Rao Bahadur Garu, Sardar Rajahmundry Sarcar and Maharaja of Pithapuram Vs The Chairman, Municipal Council
Madras High Court · (1936) 44 LW 491 : (1936) 71 MLJ 749
Madras Local Boards Act, 1884 — Section 95
High Courts16 Apr 1936
The Mahrajah of Pithapuram Vs Thomas Cook and Sons Ltd.
Madras High Court · 166 Ind. Cas. 805 : (1936) 44 LW 473 : (1936) 71 MLJ 425
High Courts16 Apr 1936
Rayi Rangayya Naidu Vs Rayi Subbayya Naidu
Madras High Court · AIR 1936 Mad 706 : (1936) 44 LW 308 : (1936) 71 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts15 Apr 1936
Sangama Naicker and Another Vs Emperor
Madras High Court · AIR 1936 Mad 715 : 165 Ind. Cas. 743
Penal Code, 1860 (IPC) — Section 302, 342
High Courts15 Apr 1936Allowed
Arumbu Vs The Tahsildar (for Kudiyiruppu), Kumbakonam, The District Revenue Officer and Appellate Authority, Thanjavur and Victor
Madras High Court · (1936) 04 MAD CK 0053
High Courts15 Apr 1936
Y. Mahabaleswarappa Vs S. Ramachandra Row and Others
Madras High Court · (1937) ILR (Mad) 132 : 165 Ind. Cas. 433 : (1936) 44 LW 101 : (1936) 71 MLJ 199
Ballot Act, 1872 — Section 2