High Courts15 Apr 1936
In Re: Sangama Naicker and Another
Madras High Court · (1936) ILR (Mad) 622 : (1936) 44 LW 52 : (1936) 71 MLJ 138
Penal Code, 1860 (IPC) — Section 109, 302
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 19 of 26
High Courts14 Apr 1936
Karutha Syed Muhammad Rowthar Vs Official Receiver and Another
Madras High Court · AIR 1937 Mad 32
High Courts09 Apr 1936
Ayyappa Naidu Vs Marimuthu Moopanar and Another
Madras High Court · 165 Ind. Cas. 57 : (1936) 44 LW 249
Limitation Act, 1908 — Section 3
High Courts09 Apr 1936
Megraj Iswaradas Vs The Corporation of Madras
Madras High Court · AIR 1936 Mad 797 : (1936) ILR (Mad) 1028 : 166 Ind. Cas. 769 : (1936) 44 LW 358 : (1936) 71 MLJ 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 73
High Courts08 Apr 1936
The Secretary of State for India in Council Vs P.S. Nageswara Ayyar (deceased) and Others
Madras High Court · AIR 1936 Mad 923 : 166 Ind. Cas. 200 : (1936) 44 LW 388 : (1936) 71 MLJ 268
High Courts08 Apr 1936
The Secretary of State for India in Council Vs Sri Mahant Prayag Dossjee Varu and Others
Madras High Court · AIR 1936 Mad 794 : (1936) 44 LW 463 : (1936) 71 MLJ 574
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts07 Apr 1936
Senthattikalai Pandia Chinna Thambiar and Another Vs K. Rama Iyer
Madras High Court · AIR 1936 Mad 704
Limitation Act, 1963 — Article 131
High Courts07 Apr 1936
Senthattikalai Pandia Chinna Thambiar (Deceased) and Another Vs K. Rama Aiyar and Another
Madras High Court · 164 Ind. Cas. 794 : (1936) 44 LW 250
High Courts07 Apr 1936
AR. PL. SP. MANICKAM CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 534
Income Tax Act, 1961 — Section 4(2)
High Courts07 Apr 1936
The Commissioner of Income Tax Vs A.R.P.S.P. Manickam Chettiar
Madras High Court · 173 Ind. Cas. 31 : (1937) 46 LW 908 : (1938) 1 MLJ 14
High Courts07 Apr 1936
Doddi Abdul Nabi Saib Vs Kallappa Rajappa Patel and Others
Madras High Court · AIR 1936 Mad 800 : 165 Ind. Cas. 83 : (1936) 44 LW 284 : (1936) 71 MLJ 371
High Courts06 Apr 1936
Sundararajan Chettiar and Others Vs Sethuramasami Chetty and Another
Madras High Court · AIR 1936 Mad 840 : 166 Ind. Cas. 911 : (1936) 44 LW 287 : (1936) 71 MLJ 344
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1936
(Kozhhikot Puthiya Kovilagath Patinharekettu Tavazhiyil Kuttimbatti Thambuvatti's son) Manavedan Vs P.K. Manavedan and Others
Madras High Court · AIR 1936 Mad 817 : (1936) 44 LW 498
High Courts02 Apr 1936
Municipal Council Vs Nidamarti Jaladurga Prasadarayudu
Madras High Court · AIR 1936 Mad 857
Tamil Nadu Elementary Education Act, 1920 — Section 32
High Courts02 Apr 1936
Kuppuswamy and Another Vs Rasappa Chettiar and Others
Madras High Court · AIR 1936 Mad 865 : (1936) 44 LW 438
Transfer of Property Act, 1882 — Section 9
High Courts02 Apr 1936
S.E. Makudam Mohammad Vs T.V. Mohammad Sheik Abdul Qadir and Another
Madras High Court · 164 Ind. Cas. 611 : (1936) 44 LW 351
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Apr 1936
A.V.P. Palaniappa Chettiar Vs Thaivanai Achi and Others
Madras High Court · AIR 1936 Mad 812 : 165 Ind. Cas. 59 : (1936) 44 LW 460 : (1936) 71 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts02 Apr 1936
S.E. Makudam Mohammad Vs T.V. Mohammad Sheikh Abdul Kadir and Another
Madras High Court · (1936) 71 MLJ 281
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Apr 1936
Patur Subramania Sastri Vs Vedam Subbalakshmamma and Others
Madras High Court · AIR 1936 Mad 870 : 166 Ind. Cas. 941 : (1936) 44 LW 444 : (1936) 71 MLJ 385
Civil Procedure Code, 1908 (CPC) — Section 47, 50
High Courts01 Apr 1936
Kuppuswami Aiyar and Others Vs Sabapathy Pathan and Others
Madras High Court · AIR 1936 Mad 943 : (1936) 44 LW 362 : (1937) 2 MLJ 24