High Courts03 Feb 1936
Koti Vishwandham Vs Pandiri Satyanandham and Others
Madras High Court · 162 Ind. Cas. 840
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(e)
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 25 of 26
High Courts31 Jan 1936
Muhammad Hussain Vs Shaik Muhammad Malumiar
Madras High Court · AIR 1936 Mad 525 : 163 Ind. Cas. 822
High Courts31 Jan 1936
Venkatarama Ayyar Vs Ramaswami Ayyer
Madras High Court · AIR 1936 Mad 524 : 163 Ind. Cas. 732
High Courts31 Jan 1936
Vanguri Veeraraghava Rao Vs Sri Mirja Nallaparaju Venkatanarasimha Raju Garu
Madras High Court · 164 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts31 Jan 1936
Oomer Hajee Ayoob Sait Vs Thirunavukkarasu Pandaram and Another
Madras High Court · AIR 1936 Mad 552 : (1936) ILR (Mad) 918 : (1936) 43 LW 607 : (1936) 71 MLJ 93
High Courts31 Jan 1936
Venguri Veeraraghava Rao Vs Sri Mirja Nallaparaju Venkatanarasimha Raju Garu
Madras High Court · (1936) ILR (Mad) 901 : (1936) 44 LW 31 : (1936) 71 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9, Order 33 Rule 9(c)
High Courts30 Jan 1936
Sethurama Aiyar Vs Ramachandra Aiyar
Madras High Court · AIR 1936 Mad 528 : (1936) 44 LW 759
High Courts30 Jan 1936
Soosai Odayar Vs R. Swaminatha Aiyar
Madras High Court · AIR 1936 Mad 522 : 165 Ind. Cas. 5 : (1936) 44 LW 334 : (1936) 71 MLJ 227
Madras Estates Land Act, 1908 — Section 189
High Courts29 Jan 1936
Avichi Chettiar Vs Valliappa Chettiar and Others
Madras High Court · AIR 1936 Mad 490 : 163 Ind. Cas. 855
High Courts24 Jan 1936
Rex Vs John Mciver
Madras High Court · (1936) 43 LW 548 : (1936) 70 MLJ 635
Criminal Procedure Code, 1898 (CrPC) — Section 434
High Courts24 Jan 1936
V. Sundararaja Ayyangar and Another Vs Raghava Reddi and Another
Madras High Court · AIR 1936 Mad 654 : (1936) 43 LW 706
Limitation Act, 1963 — Article 109
High Courts24 Jan 1936
A.B. Gurumurthi Chetty Vs Sella Perumal Pillai
Madras High Court · AIR 1936 Mad 651 : 165 Ind. Cas. 747 : (1936) 44 LW 714
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts24 Jan 1936
Chinnu Vs Emperor
Madras High Court · AIR 1936 Mad 628 : 165 Ind. Cas. 192
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts23 Jan 1936
Nanakkat Tekkapeedikayil Kooleri Naduvile Purayil Adulla and Others Vs Subramanayan Pattar and Others
Madras High Court · 163 Ind. Cas. 203
Court Fees Act, 1870 — Section 7IVA
High Courts23 Jan 1936
Manakkat Tekkepeedikayil Kooleri Naduvile Purayil Abdulla and eleven Ors. Vs Subramanyan Pattar and Others
Madras High Court · (1936) 43 LW 715 : (1936) 71 MLJ 383
Court Fees Act, 1870 — Section 7(IVA)
High Courts20 Jan 1936
Muthusami Pillai Vs Arasayee Ammal and Another
Madras High Court · AIR 1936 Mad 901 : (1936) 44 LW 447
Transfer of Property Act, 1882 — Section 82
High Courts20 Jan 1936
K. Jagannatha Kone Vs Ramachandra Naidu and Others
Madras High Court · AIR 1936 Mad 589 : 165 Ind. Cas. 453
High Courts20 Jan 1936
Devineni Venkayamma Vs Ghanta Surayya
Madras High Court · 163 Ind. Cas. 88 : (1936) 43 LW 650 : (1936) 71 MLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 100Guardians and Wards Act, 1890 — Section 25
High Courts18 Jan 1936
S. Hari Rao Vs The Official Assignee, High Court, Madras and Others
Madras High Court · 94 Ind. Cas. 642 : (1926) 50 MLJ 358