High Courts26 Nov 1936
In Re: Muthusamy Ayyar and Others
Madras High Court · 168 Ind. Cas. 729
Penal Code, 1860 (IPC) — Section 159
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 4 of 26
High Courts26 Nov 1936
In Re: Muthuswami Iyer and Others
Madras High Court · AIR 1937 Mad 286 : (1937) 45 LW 251
High Courts25 Nov 1936
Venkataramana and Others Vs Narayana Vaijappa Bhandary and Others
Madras High Court · AIR 1937 Mad 556 : 171 Ind. Cas. 608 : (1937) 45 LW 637
High Courts25 Nov 1936
Sri Vuppalapati Suryanarayaneswara Jogi Jagannadharaju and Another Vs The Rajah of Vizianagaram represented by the Estate Collector of Vizianagaram representing the Court of Wards
Madras High Court · AIR 1937 Mad 310 : (1937) ILR (Mad) 510 : (1937) 45 LW 188 : (1937) 1 MLJ 216
Easements Act, 1882 — Section 15
High Courts24 Nov 1936
Venkatachariar Vs South Indian Bank and Another
Madras High Court · AIR 1937 Mad 651 : (1937) 45 LW 495 : (1937) 1 MLJ 575
High Courts24 Nov 1936
I.M. Ratna Mudaliar and Another Vs Krishna Mudaliar and Another
Madras High Court · AIR 1937 Mad 353 : 171 Ind. Cas. 760
High Courts24 Nov 1936
Madura Mills Co. Ltd. Vs N.M.S. Krishna Ayyar
Madras High Court · AIR 1937 Mad 405 : (1937) 45 LW 405
High Courts24 Nov 1936
M. Ratna Mudaliar (deceased) and Others Vs Krishna Mudaliar and Another
Madras High Court · (1937) 45 LW 253 : (1937) 1 MLJ 390
High Courts24 Nov 1936
The Firm of Ayili Mallappa Sanna Jembappa by partner Bharmappa Vs Parasetti Sidramappa and Another
Madras High Court · AIR 1937 Mad 501 : (1937) 45 LW 602 : (1937) 1 MLJ 469
High Courts23 Nov 1936
C. Sendilvelu Mudaliar Vs A. Venkatasubbu Mudaliar and Others
Madras High Court · AIR 1937 Mad 327 : 173 Ind. Cas. 381 : (1937) 46 LW 695 : (1937) 2 MLJ 477
High Courts23 Nov 1936
Her Highness Princess Sreemathi Shree Radha Bai Maharanee Sahiba (died) by her agent His Highness Prince Sudarsan and Others Vs B. Jagannadha Naidu and Others
Madras High Court · AIR 1937 Mad 694
High Courts23 Nov 1936
Filix Joseph Sarprasadam and Others Vs P. Rm. Sp. Subramania Chettiar
Madras High Court · AIR 1937 Mad 484 : (1937) 45 LW 375 : (1937) 1 MLJ 447
Succession Act, 1925 — Section 321
High Courts20 Nov 1936
Viyathan Mahadevi styled Kozhikote Kishakke Kovilagath Valia Thamburatti (deceased) and Another Vs Punnappale Koyimmar Kurikkal's son Aydross Kurikkal and Another
Madras High Court · AIR 1937 Mad 427 : (1937) 45 LW 318 : (1937) 1 MLJ 324
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts20 Nov 1936
Dhoolipala Venkateswarulu Vs The District Election Officer, The Inspector of Local Boards and Municipal Councils
Madras High Court · (1937) 45 LW 28 : (1937) 1 MLJ 157
High Courts19 Nov 1936
Pavani Subbamma (deceased) Pavani Gurumurthy L.R. of 1st Appellant (deceased) Vs Anumala Rama Naidu (deceased) Mungamoor Venkatakrishna Rao and Another
Madras High Court · (1937) 45 LW 153 : (1937) 1 MLJ 268
High Courts19 Nov 1936
The Secretary to the Board of Revenue (Seperate Revenue) Vs Madura Mills Company, Limited
Madras High Court · (1937) ILR (Mad) 559 : (1937) 45 LW 84 : (1937) 1 MLJ 108
Companies Act, 1956 — Section 104
High Courts19 Nov 1936
N.A.S.T. Chidambaram Chettiar Vs Venkatasubba Naik
Madras High Court · AIR 1937 Mad 367 : (1937) 45 LW 72 : (1937) 1 MLJ 262
Limitation Act, 1963 — Section 19
High Courts18 Nov 1936
Pallipurayil Asan Kutti Vs Mukkolakkal Koyyaman Kutti
Madras High Court · AIR 1937 Mad 342 : (1937) 45 LW 633 : (1937) 1 MLJ 658
High Courts17 Nov 1936
The Board of Commissioners for the Hindu Religious Endowments Vs P.V.R. Ratnasami Pillai and Others
Madras High Court · AIR 1937 Mad 232 : (1937) ILR (Mad) 504 : (1937) 45 LW 57 : (1937) 1 MLJ 105
Madras Hindu Religious Endowments Act, 1923 — Section 84
High Courts17 Nov 1936
C.R. Subbarama Aiyar, Proprietor, The Ganesh Bank Vs Kizhakke Purakkal Pazhani Velan's Son, Damodaran
Madras High Court · (1937) 1 MLJ 128
Criminal Procedure Code, 1898 (CrPC) — Section 517