High Courts17 Nov 1936
The Secretary to the Board of Revenue (Separate Revenue) Vs R.M.P.I.N.R.M. Alagappa Chettiar and Another
Madras High Court · 167 Ind. Cas. 439 : (1937) 45 LW 123
Partnership Act, 1932 — Section 14Stamp Act, 1899 — Section 57
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 5 of 26
High Courts17 Nov 1936
Perumal Mudaliar Vs The South Indian Railway Company, Limited
Madras High Court · AIR 1937 Mad 407 : (1937) ILR (Mad) 764 : (1937) 45 LW 262 : (1937) 1 MLJ 341
High Courts17 Nov 1936
The Secretary to the Board of Revenue (Separate Revenue) Vs Rm. Pl. N. Rm. Alagappa Chettiar and Another
Madras High Court · AIR 1937 Mad 308 : (1937) ILR (Mad) 553 : (1937) 1 MLJ 174
Stamp Act, 1899 — Section 2(15), 57
High Courts17 Nov 1936
K.M. Venkatachala Chetty Vs V.D. Natesa Chetty
Madras High Court · AIR 1937 Mad 569 : (1937) ILR (Mad) 936 : (1937) 45 LW 266 : (1937) 1 MLJ 346
High Court Fees Rules, 1933 — Rule 35, 36
High Courts17 Nov 1936
S.R. Subrama Ayyar, Proprietor, The Ganesh Bank Vs Kizakka Purakkal Pazani Velan's son, Damodaram
Madras High Court · 169 Ind. Cas. 80
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts16 Nov 1936
Polpakara Manakkal Viroopakshan Nambudripad Vs Pulipre Tarwad Karnavan and Others
Madras High Court · AIR 1937 Mad 214 : (1937) ILR (Mad) 545
High Courts16 Nov 1936
Panchayet Board Vs T. Pillathian Servai
Madras High Court · 169 Ind. Cas. 452 : (1937) 45 LW 219
Madras Local Boards Act, 1884 — Section 222
High Courts16 Nov 1936
In Re: R.S. Srikanta Iyer and Another
Madras High Court · AIR 1937 Mad 311 : (1937) 45 LW 249
High Courts16 Nov 1936
Seshan Pattar's Son Ramanadha Aiyar Vs G.G. Narayanaswamy Aiyar
Madras High Court · (1937) 45 LW 609 : (1937) 1 MLJ 163
Stamp Act, 1899 — Section 35
High Courts16 Nov 1936
Panchayat Board Vs T. Pillathian Servai
Madras High Court · AIR 1937 Mad 272 : (1937) 1 MLJ 101
Madras Local Boards Act, 1884 — Section 222
High Courts16 Nov 1936
Chelikani Jagannadharao and Another Vs Merla Ramanna and Others
Madras High Court · AIR 1937 Mad 461 : (1937) 45 LW 667 : (1937) 2 MLJ 386
High Courts16 Nov 1936
The Rajah of Vizianagaram represented by his next friend, the Estate Collector appointed under the Court of Wards Act Vs Dindi China Thammanna and Others
Madras High Court · (1937) ILR (Mad) 498 : (1937) 45 LW 74 : (1937) 1 MLJ 91
Madras Local Boards Act, 1884 — Section 88
High Courts16 Nov 1936
Ramanatha Ayyar (Seshan Pattar's son) Vs G.G. Narayanaswami Ayyar
Madras High Court · AIR 1937 Mad 364
High Courts16 Nov 1936
The Rajah of Vizianagaram Vs Dindi Chinna Thammanna and Others
Madras High Court · 167 Ind. Cas. 490
Madras Local Boards Act, 1884 — Section 88
High Courts12 Nov 1936
Karuppa Goundan and Another Vs Jaganmandalathipathi, Gopanna Manradiar, Zamindar of Poravipalayam represented by the Manager, Court of Wards
Madras High Court · (1937) 45 LW 614 : (1937) 1 MLJ 189
Court of Wards Act — Section 52
High Courts12 Nov 1936
Govinda Subbaramayya and Another Vs Emperor
Madras High Court · 169 Ind. Cas. 372
Penal Code, 1860 (IPC) — Section 201, 326
High Courts12 Nov 1936
In Re: Govindu Subbaramayya and Another
Madras High Court · AIR 1937 Mad 321 : (1937) 45 LW 93
High Courts12 Nov 1936
Marudamuthu Kadurar Vs Arumugasami Kadurar and Another
Madras High Court · AIR 1937 Mad 270 : (1937) ILR (Mad) 828 : (1937) 45 LW 88 : (1937) 1 MLJ 264
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts12 Nov 1936
Sellappa Chettiar and Others Vs Suppan Chettiar and Others
Madras High Court · AIR 1937 Mad 496 : (1937) ILR (Mad) 906 : (1937) 45 LW 340 : (1937) 1 MLJ 422
Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts11 Nov 1936
Trustee of Temple of Sree Venugopalaswamivaru Vs Vedantam Seetharamanujacharyulu and Others
Madras High Court · AIR 1937 Mad 326 : (1937) 45 LW 230