High Courts02 Dec 1936
In Re: Muthu Moopan and Another
Madras High Court · AIR 1937 Mad 301 : (1937) ILR (Mad) 664 : (1937) 45 LW 226 : (1937) 1 MLJ 334
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 3 of 26
High Courts02 Dec 1936
Nagayya Naidu and Another Vs R. Duraiswami Naidu
Madras High Court · AIR 1938 Mad 111 : (1937) 46 LW 688
Limitation Act, 1963 — Section 2(12)
High Courts02 Dec 1936
In Re: Muthu Mooppan and Another
Madras High Court · 167 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 193(1)(a)Penal Code, 1860 (IPC) — Section 353
High Courts02 Dec 1936
In Re: Maruthapalli Goundar
Madras High Court · 169 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Dec 1936
Kandaswami Goundan and Others Vs Rangaswami Goundan and Others
Madras High Court · AIR 1938 Mad 370
Provincial Insolvency Act, 1920 — Section 53
High Courts02 Dec 1936
Karia Nachi Bivi Vs Allapichai and Others
Madras High Court · AIR 1937 Mad 402 : 171 Ind. Cas. 572 : (1937) 45 LW 720
High Courts02 Dec 1936
In Re: Maruthapali Goundar
Madras High Court · AIR 1937 Mad 356 : (1937) 45 LW 308
High Courts02 Dec 1936
Karaia Nachi Bivi Vs Allapichai alias Nyna Muhammad Marackair (since deceased) and Others
Madras High Court · (1937) 1 MLJ 572
High Courts30 Nov 1936
Roshan Chinna Minulla Hussain Saheb Vs The Municipal Council, Adoni
Madras High Court · AIR 1937 Mad 429 : (1937) 45 LW 612 : (1937) 1 MLJ 440
High Courts27 Nov 1936
The Madras and Southern Mahratta Railway Company, Ltd. Vs The Maharaja of Pithapuram and Others
Madras High Court · (1937) ILR (Mad) 919 : (1937) 46 LW 340 : (1938) 1 MLJ 17
High Courts27 Nov 1936
Addepalli Satyanarayanamurthy Vs Vadlamannati Venkateswararao
Madras High Court · AIR 1937 Mad 848
High Courts27 Nov 1936
In Re: Kanda Mooppan
Madras High Court · AIR 1937 Mad 406 : 169 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts27 Nov 1936
In Re: Konda Moopan alias Gopal Naicker
Madras High Court · (1937) ILR (Mad) 362 : (1937) 45 LW 87 : (1937) 1 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts27 Nov 1936
Muthusami Servai and Another Vs N.K. Mytheen Pichai Rowther and Another
Madras High Court · AIR 1937 Mad 344 : (1937) 45 LW 244 : (1937) 1 MLJ 231
High Courts26 Nov 1936
Veerana Goundan and Another Vs Kittaya Goundan and Others
Madras High Court · AIR 1937 Mad 533 : (1937) 45 LW 557
High Courts26 Nov 1936
Veeranna Goundan (deceased) and Another Vs Kittaya Goundan and Others
Madras High Court · 169 Ind. Cas. 715
Madras Estates Land Act, 1908 — Section 146, 147
High Courts26 Nov 1936
Etasseri Munootta Mangalath Illath Kesavan Nambudri and Another Vs Puthusseri Theva Amma and Others
Madras High Court · AIR 1938 Mad 41
Limitation Act, 1963 — Section 14
High Courts26 Nov 1936
Maruthappa Servai and Another Vs Niraikulathan Servai and Others
Madras High Court · AIR 1937 Mad 434 : (1937) ILR (Mad) 943 : (1937) 45 LW 217 : (1937) 1 MLJ 331
Penal Code, 1860 (IPC) — Section 498
High Courts26 Nov 1936
Arumugham Chetti (deceased) and Others Vs Y. Pr.K.R.V. Subramaniam Chetti and Others
Madras High Court · AIR 1937 Mad 882 : (1937) ILR (Mad) 638 : (1937) 46 LW 818 : (1937) 1 MLJ 679