High Courts11 Nov 1936
Tadikonda Ramakrishna Rao and Another Vs Kottagundu Subba Rao
Madras High Court · AIR 1937 Mad 398 : (1937) 45 LW 656 : (1937) 1 MLJ 501
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 6 of 26
High Courts11 Nov 1936
Polparkara Manakkal Viroopakshan Nambudripad Vs Pulipra Tarwad Karnavan and Manager Chembu Nayar (deceased) and Others
Madras High Court · (1937) 1 MLJ 83
Transfer of Property Act, 1882 — Section 60
High Courts11 Nov 1936
The Secretary of State for India in Council Vs Rao Bahadur Paul Appaswami (dead) and Others
Madras High Court · (1937) 45 LW 310 : (1937) 1 MLJ 159
High Courts11 Nov 1936
The Secretary of State for India in Council Vs Rao Bahadur Paul Appasawmi
Madras High Court · 169 Ind. Cas. 775
High Courts10 Nov 1936
Maramittath Theruvil Moothachettiam Veetil Kelu Vs Kuttiyil Machikandy Chekkara Cheppan and Others
Madras High Court · AIR 1937 Mad 451 : (1937) 45 LW 300
High Courts10 Nov 1936
Kotta Venkatarajugaru Vs Sri Raja Sahib Maherban-i-Dostan Sri Raja Ravu Kumara Mahipathi Surya Rao Bahadur Garu Sirdar Rajamundri Sirkar and Maharaja of Pittapuram and Others
Madras High Court · 171 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts10 Nov 1936
Nallajerla Satyavati and Others Vs Vijjapu Pallaya
Madras High Court · AIR 1937 Mad 431 : (1937) 45 LW 515
High Courts10 Nov 1936
Pulavarti Lakshmanaswami Vs Mahammad Galah Hussain Saheb Garu and Others
Madras High Court · AIR 1937 Mad 382 : (1937) ILR (Mad) 753 : (1937) 45 LW 284 : (1937) 1 MLJ 580
High Courts10 Nov 1936
Marimittath Theruvil Moothachettiam Veettil Kelu Vs Kuitiyil Machikandy Chekkara Chappan and Others
Madras High Court · 172 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 95
High Courts10 Nov 1936
Kotta Venkataraju Garu Vs Sri Rajah Sahib Meharban-I-Dostan, Sri Raja Ravu Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sirkar and Maharaja and Others
Madras High Court · (1937) ILR (Mad) 607 : (1937) 45 LW 717 : (1937) 1 MLJ 632
High Courts09 Nov 1936
In Re: Pattinathan alias Krishnaswami Naidu
Madras High Court · (1936) 44 LW 885 : (1937) 1 MLJ 178
Sea Customs Act, 1878 — Section 167(78)
High Courts09 Nov 1936
Pattanathan alias Krishna Sami Naidu Vs Emperor
Madras High Court · 166 Ind. Cas. 656
Sea Customs Act, 1878 — Section 167(78)
High Courts09 Nov 1936
Sakkarai Chettiar and Others Vs Chellappa Chettiar and Another
Madras High Court · AIR 1938 Mad 374
Madras Estates Land Act, 1908 — Section 77
High Courts06 Nov 1936
P.P.P. Chidambara Nadar Vs C.P.A. Rama Nadar (deceased) Pichaimani alias Arunachalam by guardian Thillai Ammal as L.R. of the deceased and Others
Madras High Court · AIR 1937 Mad 385 : (1937) ILR (Mad) 616 : (1937) 1 MLJ 453
High Courts06 Nov 1936
Modeboyina Raghavalu Vs Oduvu Narasa Reddi and Others
Madras High Court · AIR 1937 Mad 222 : (1937) ILR (Mad) 515 : (1937) 45 LW 60 : (1937) 1 MLJ 120
Criminal Procedure Code, 1898 (CrPC) — Section 204(3)
High Courts06 Nov 1936
Boodapati Ankamma, wrongly described as Nannuru Ankamma in the decree and judgment of the lower Court Vs Boodapati Bamaneppa
Madras High Court · (1937) 45 LW 61 : (1937) 1 MLJ 192
High Courts06 Nov 1936
Modiboyina Raghavalu Vs Oduvu Narasa Reddi and Others
Madras High Court · 166 Ind. Cas. 639
Criminal Procedure Code, 1898 (CrPC) — Section 201(3)
High Courts05 Nov 1936
Alluri Bapanna Vs Inuganti Vengayya and Others
Madras High Court · AIR 1937 Mad 511 : (1937) 45 LW 291 : (1937) 1 MLJ 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts05 Nov 1936
T.S. Ramaswami Aiyangar, Property guardian and manager of the estate of Lunatic Thenammal Vs The Sivakasi Municipality
Madras High Court · (1937) 45 LW 236 : (1937) 1 MLJ 274
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts05 Nov 1936
T.S. Ramasawamy Ayyangar Vs The Sivakasi Municipality
Madras High Court · AIR 1937 Mad 291 : 167 Ind. Cas. 854
Criminal Procedure Code, 1898 (CrPC) — Section 438