High Courts26 Oct 1936
Hajee Moosa Sait and Brothers thro' its managing partner Abdulla Salai Muhammed Sait Vs P.S.P. Abdul Karim
Madras High Court · AIR 1937 Mad 360 : (1937) 45 LW 605 : (1937) 1 MLJ 143
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 8 of 26
High Courts23 Oct 1936
In Re: The Universal Mutual Aid and Poor Houses Association, Limited, Madras In Liquidation, A.D. Thoppa Naidu and Others, Mr. C.V. Nagaraja Sastri (Managing Official Liquidator Herein)
Madras High Court · AIR 1937 Mad 368 : 169 Ind. Cas. 522
High Courts23 Oct 1936
Kannathazha Pakram and Others Vs Manathil Eacharattil Krishnan Nair
Madras High Court · 169 Ind. Cas. 346
High Courts23 Oct 1936
In Re: Universal Mutul Aid and Poor Houses Association, Ltd. A.D. Thoppa Naidu and Others and C.V. Nagaraja Sastri (Managing Official Liquidator herein)
Madras High Court · (1937) 1 MLJ 10
High Courts23 Oct 1936
Koti Viswanatham Vs Pandiri Satyanandam and Others
Madras High Court · AIR 1937 Mad 161 : (1937) ILR (Mad) 584 : (1936) 44 LW 856 : (1937) 1 MLJ 147
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts22 Oct 1936
Ambalanattath Pareri Balaram Vs Secretary of State
Madras High Court · AIR 1937 Mad 797
High Courts22 Oct 1936
Manickam Chetty Vs Kamalam alias Kamalathammal
Madras High Court · (1937) 1 MLJ 95
High Courts22 Oct 1936
Manickam Chetti Vs Kamalam
Madras High Court · AIR 1937 Mad 335 : 171 Ind. Cas. 178 : (1937) 45 LW 114
High Courts20 Oct 1936
Ambalathilakath Kuttoosa and Another Vs Mundayatan Korath Vettil Kunhamma Amma and Others
Madras High Court · 168 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts20 Oct 1936
M. Shanmuga Mudaliar and Another Vs P.K.A.C.T. Veerappa Chettiar and Others
Madras High Court · AIR 1937 Mad 594 : (1937) 45 LW 653
High Courts20 Oct 1936
Secretary of State Vs Thayammal and Another
Madras High Court · AIR 1937 Mad 267 : (1937) 45 LW 186
High Courts20 Oct 1936
Ambalathilakath Kuttoossa and Another Vs Mundayatan Korothveetil Kunhamma Amma and Others
Madras High Court · AIR 1937 Mad 285 : (1937) 45 LW 232
High Courts20 Oct 1936
P. Sivasuryanarayana Chetty alias Alleyya, minor by next friend Seshamma Vs P. Audinarayana Chetti and Another
Madras High Court · AIR 1937 Mad 110 : (1937) ILR (Mad) 347 : 166 Ind. Cas. 339 : (1936) 44 LW 876 : (1937) 1 MLJ 8
High Courts20 Oct 1936
Kannathazha Pakran and Others Vs Puthalath Amina Umma and Another
Madras High Court · AIR 1937 Mad 339
High Courts19 Oct 1936
Udaya Pratapa Singh and Others Vs Gourachendra Dyano Sumanto and Others
Madras High Court · AIR 1937 Mad 656 : (1937) 45 LW 387
High Courts16 Oct 1936
V. Lalithambal Ammal Vs The Guardian of India Insurance Co., Ltd, and Others
Madras High Court · 169 Ind. Cas. 481
Married Womens Property Act, 1874 — Section 6
High Courts16 Oct 1936
V. Lalithambal Ammal Vs The Guardian of India Insurance Co., Ltd. and Others
Madras High Court · AIR 1937 Mad 645 : (1937) 45 LW 480 : (1937) 1 MLJ 735
High Courts16 Oct 1936
Elukuri Seshapani Chetty Vs Emperor
Madras High Court · (1937) ILR (Mad) 358 : 166 Ind. Cas. 917 : (1937) 45 LW 100 : (1937) 1 MLJ 154
Penal Code, 1860 (IPC) — Section 266
High Courts14 Oct 1936
Ganesam Pattabhirama Reddy and Others Vs Bathena Subbarami Reddi
Madras High Court · AIR 1937 Mad 675 : 173 Ind. Cas. 33
High Courts14 Oct 1936
Mathuranayagam Pillai Vs The Municipal Council
Madras High Court · AIR 1937 Mad 152 : (1936) 44 LW 801 : (1937) 1 MLJ 125
Tamil Nadu District Municipalities Act, 1920 — Section 219