COURT ARCHIVE

Madras High Court judgments, 1936

512 judgments · page 10 of 26

High Courts02 Oct 1936

Sendattikalai Pandia Chinna Thambiar (deceased) and Another Vs Sangili Veerappa Pandian alias Thangaswami and Others

Madras High Court · (1937) ILR (Mad) 589 : (1936) 44 LW 879 : (1937) 1 MLJ 77

Transfer of Property Act, 1882 — Section 36

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High Courts02 Oct 1936

Rajaram Mudaliar Vs Kothandapani Mudaliar and Others

Madras High Court · AIR 1937 Mad 280 : 173 Ind. Cas. 363

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High Courts02 Oct 1936

Kajuluri Viranna alias Bulli Veeranna and Others Vs Tillapudi Venkayya and Others

Madras High Court · AIR 1937 Mad 159 : (1937) 45 LW 725 : (1937) 1 MLJ 37

Madras Hereditary Village Offices Act, 1895 — Section 13(1)

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High Courts02 Oct 1936

Gopalakrishna Nayakar Vs Madhavanayaki Ammal (deceased) and Others

Madras High Court · AIR 1937 Mad 227 : (1936) 44 LW 874 : (1937) 1 MLJ 14

Provincial Small Cause Courts Act, 1887 — Section 35

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High Courts01 Oct 1936

(Jaggupilla) Narayanamurti and Another Vs (Jaggupilla) Suryanarayana and Others

Madras High Court · AIR 1937 Mad 122 : (1936) 44 LW 840

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High Courts01 Oct 1936

Tummalapalli Veeramma and Another Vs Akkivarapu Veerappa and Others

Madras High Court · AIR 1937 Mad 282

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High Courts01 Oct 1936

Tummalappali Veeramma and Another Vs Akkivarapu Vebrappa and Others

Madras High Court · 173 Ind. Cas. 333

Madras Hereditary Village Offices Act, 1895 — Section 21

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High Courts30 Sept 1936

M.K.A.P. Saiyed Muhammad Bhukari Vs Inspector of Municipal Councils and Local Boards

Madras High Court · AIR 1937 Mad 801

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High Courts29 Sept 1936

P. Ramanujiah, Sole Proprietor of P. Thiruvengadiah and Son Vs The Commissioner, Corporation of Madras

Madras High Court · AIR 1937 Mad 155 : (1936) 44 LW 746 : (1937) 1 MLJ 138

Madras City Municipal Corporation Act, 1919 — Section 98

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High Courts29 Sept 1936

P. Ramanujah, Sole Proprietor of P. Thiruvengadaiah and Son Vs The Commissioner, Corporation of Madras

Madras High Court · 168 Ind. Cas. 492

Madras City Municipal Corporation Act, 1919 — Section 98

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High Courts28 Sept 1936

Official Assignee Vs R. Krishnaswami Naidu and Others

Madras High Court · AIR 1937 Mad 192

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High Courts28 Sept 1936

Muthu Kr. Ar. Pl. Arunachalam Chettiar Vs Kalayappa Chettiar and Another

Madras High Court · AIR 1937 Mad 253 : (1937) 45 LW 203 : (1937) 1 MLJ 180

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High Courts28 Sept 1936

In Re: T. Sadagopa Naidu The Official Assignee of Madras

Madras High Court · (1936) 71 MLJ 788

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High Courts26 Sept 1936

In Re: H.B. Babington

Madras High Court · AIR 1937 Mad 14 : (1936) 44 LW 755 : (1936) 71 MLJ 827

Criminal Procedure Code, 1898 (CrPC) — Section 528BPenal Code, 1860 (IPC) — Section 408, 477A

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High Courts25 Sept 1936

K.M. Ramakrishna Mudaliar Vs V.S.V. Manikka Mudaliar (deceased) and Others

Madras High Court · AIR 1937 Mad 375 : (1937) 45 LW 757 : (1937) 1 MLJ 587

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High Courts25 Sept 1936

Shanmukam alias Muthukaruppan, minor represented by his guardian Shanmukam Chettiar Vs Nachu Ammal and Another

Madras High Court · (1936) 44 LW 738 : (1937) 1 MLJ 278

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High Courts24 Sept 1936

Srireddi Venkatraju and Others Vs Allam Gangaraju and Others

Madras High Court · AIR 1937 Mad 113 : 166 Ind. Cas. 648 : (1936) 44 LW 805 : (1936) 71 MLJ 808

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High Courts23 Sept 1936

Allavarapu Subbayya Vs Jakka Peddayya and Another

Madras High Court · AIR 1937 Mad 234 : (1936) 44 LW 832

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High Courts23 Sept 1936

Radhakrishna Chettiar Vs Narayanaswami Aiyar

Madras High Court · AIR 1937 Mad 153 : 166 Ind. Cas. 727 : (1937) 45 LW 35 : (1936) 71 MLJ 823

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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High Courts22 Sept 1936

Venkataswamy Naicken Vs The Secretary of State for India in Council and Others

Madras High Court · 166 Ind. Cas. 949

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11

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