High Courts13 Oct 1936
Chinnasawmi Chetty and Others Vs Manickammal and Another
Madras High Court · 168 Ind. Cas. 681
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 9 of 26
High Courts13 Oct 1936
Chinnasami Chetty and Others Vs Manickammal and Another
Madras High Court · AIR 1937 Mad 265 : (1936) 44 LW 949
High Courts13 Oct 1936
Ramankulangare Illath Narayan Nambi and Others Vs Pilavil Illath Sankaran Nambi and Others
Madras High Court · AIR 1937 Mad 158 : (1936) 44 LW 859
High Courts13 Oct 1936
G.A.S. Shanmuga Nadar Vs P.S.P. Kandaswami Nadar
Madras High Court · AIR 1937 Mad 91 : (1936) 44 LW 800 : (1936) 71 MLJ 842
Court Fees Act, 1870 — Section 7(xi)(cc)Transfer of Property Act, 1882 — Section 109
High Courts12 Oct 1936
Majeti Kasi Viswesra Rao Vs Pulletikurti Varahanarasimham and Others
Madras High Court · AIR 1937 Mad 631
High Courts12 Oct 1936
Hiralal Jindani Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1937 Mad 191 : 166 Ind. Cas. 344 : (1937) 45 LW 222 : (1937) 1 MLJ 130
High Courts12 Oct 1936
P.S. Venkatarama Aiyar Vs K.P. Sarvothama Rao, Official Liquidator of the South Indian Film Corporation
Madras High Court · (1937) 45 LW 119 : (1937) 1 MLJ 219
Companies Act, 1956 — Section 185
High Courts12 Oct 1936
The Crown Prosecutor Vs Syed Kasim and Others
Madras High Court · 166 Ind. Cas. 665 : (1937) 45 LW 527 : (1936) 71 MLJ 863
Madras City Police Act, 1888 — Section 43, 45, 46
High Courts12 Oct 1936
P.S. Venkatarama Ayyar Vs K.P. Sarvothama Rao, Official Liquidator of the South Indian Film Corporation
Madras High Court · AIR 1937 Mad 401 : 168 Ind. Cas. 555
Companies Act, 1956 — Section 185Contract Act, 1872 — Section 217
High Courts07 Oct 1936
Deivasigamani Ponnambala Desikar Vs Raja Srimathu Muthu Vijayaregunatha Dorai Singam and Another
Madras High Court · AIR 1937 Mad 169
High Courts07 Oct 1936
Sreemadh Deivasigamani Ponnambala Desikar, Head of Tiruvannamalai Mutt Vs Raja Srimathu Muthu Vijayaregunatha Doraisingam alias Gouri Vallabha Thevar, Zamindar of Sivaganga and Another
Madras High Court · (1937) ILR (Mad) 600 : (1936) 44 LW 851 : (1937) 1 MLJ 662
High Courts07 Oct 1936
V. Krishnaswami Rao Vs R. Sriniavasa Desikan
Madras High Court · (1936) 44 LW 944 : (1936) 71 MLJ 850
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 55
High Courts07 Oct 1936
Madana Mohana Naiko Vs Krupasindhu Naiko (dead) and Others
Madras High Court · AIR 1937 Mad 81 : (1937) ILR (Mad) 275 : 166 Ind. Cas. 615 : (1936) 44 LW 845 : (1937) 1 MLJ 1
Court Fees Act, 1870 — Section 12
High Courts07 Oct 1936
K.G. Ponnappa Nadar and Another Vs Thenazhi Parakkalati and Others
Madras High Court · AIR 1937 Mad 411 : (1937) 45 LW 158 : (1937) 2 MLJ 329
High Courts06 Oct 1936
Hathi Belagal Venkateswara Rao and Another Vs R. Mare Gowd and Others
Madras High Court · AIR 1937 Mad 287 : (1937) 45 LW 498
High Courts06 Oct 1936
V. Lakshminarayanan Chettiar Vs A. Rangayya Chettiar
Madras High Court · AIR 1937 Mad 237 : 173 Ind. Cas. 60
High Courts06 Oct 1936
In Re: Pujari Hanumanthappa
Madras High Court · AIR 1937 Mad 181 : 166 Ind. Cas. 623 : (1936) 44 LW 884 : (1937) 1 MLJ 75
Madras Abkari Act, 1886 — Section 55(o), 58
High Courts06 Oct 1936
D. Kondal Rao Naidu and Another Vs Dhanakoti Ammal
Madras High Court · AIR 1938 Mad 81 : (1937) 46 LW 797
Specific Relief Act, 1877 — Section 14
High Courts05 Oct 1936
The Rajah of Vizianagaram Vs The Secretary of State for India in Council and Others
Madras High Court · (1937) ILR (Mad) 383 : (1936) 44 LW 904 : (1936) 71 MLJ 873
Court of Wards Act — Section 15