High Courts22 Sept 1936
Venkataswamy Naicken by next friend Kaveti Naicken Vs The Secretary of State for India in Council and Others
Madras High Court · (1937) 45 LW 234 : (1937) 1 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 11 of 26
High Courts22 Sept 1936
The Co-operative Credit Society of Arungunam Village Vs Chinnaswami Udayan
Madras High Court · AIR 1937 Mad 31 : (1937) ILR (Mad) 495 : (1936) 44 LW 720 : (1936) 71 MLJ 759
High Courts22 Sept 1936
The Co-Operative Credit Society of Arungunam Vs Chinnasawmi Udayan
Madras High Court · 167 Ind. Cas. 223
Companies Act, 1956 — Section 186Madras Revenue Recovery Act, 1864 — Section 40
High Courts21 Sept 1936
Goteti Bayyapparaju Sarma and Others Vs Tadanki Subba Lakshmamma
Madras High Court · AIR 1937 Mad 193 : (1937) 45 LW 536
High Courts18 Sept 1936
Kizhakkepati Thavazhi Tarwad Karnavan and Manager, Narayanan Nair Vs Thavalapara Komli's son Chekunhi and Others
Madras High Court · AIR 1937 Mad 520 : (1937) 45 LW 648
High Courts18 Sept 1936
Commissioner, Salem Municipality Vs S.G. Bakthavatsalu Naidu
Madras High Court · AIR 1937 Mad 117
High Courts18 Sept 1936
The Salem Municipality Vs S.G. Bakthavatsalu Naidu
Madras High Court · (1937) ILR (Mad) 491 : (1936) 44 LW 834 : (1936) 71 MLJ 770
Tamil Nadu District Municipalities Act, 1920 — Section 350
High Courts18 Sept 1936
Delli Venkatarama Dass Pantulu Vs Nippani Venkataramanayya Pantulu and Others
Madras High Court · AIR 1937 Mad 109 : (1936) 44 LW 744 : (1936) 71 MLJ 747
High Courts18 Sept 1936
Kazakkepati Thavazhi Tharwad Karnavan and Manager Cheroti Amma's Son Narayana Nair Vs Thavalapara Komli's Son Chekunni and Others
Madras High Court · 170 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts17 Sept 1936
Thirunavukkarasu Pandaram and Another Vs Parasurama Aiyar by his authorised agent Krishna Aiyar and Another
Madras High Court · (1936) 71 MLJ 838
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts17 Sept 1936
Thirunavakkaru Pandaram and Another Vs Parasurama Ayyar and Another
Madras High Court · AIR 1937 Mad 97 : 167 Ind. Cas. 13 : (1936) 44 LW 752
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts16 Sept 1936
T.V.A.K.T. Annamalai Chettiar Vs T.T.K.K. Kumarappan Sriranga Chariar
Madras High Court · (1937) ILR (Mad) 329 : (1936) 44 LW 795 : (1936) 71 MLJ 867
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts16 Sept 1936
Ramanathan Chettiar, minor by next friend C.T.R.M. Chidambaram Chettiar Vs S.R.M.M.C.T.M. Firm
Madras High Court · (1937) ILR (Mad) 376 : (1937) 45 LW 30 : (1937) 1 MLJ 16
High Courts16 Sept 1936
Ramanathan Chettiar by Next Friend C.T. Rm. Chidambaram Chettiar Vs S.R.M.M. Ct. M. Firm
Madras High Court · AIR 1937 Mad 345 : 168 Ind. Cas. 731
High Courts15 Sept 1936
Al. St. An. Chidambaram Chettiar Vs Al. Vr. P. Pethaperumal Chettiar and Others
Madras High Court · AIR 1937 Mad 163 : (1937) 45 LW 519 : (1937) 1 MLJ 605
High Courts15 Sept 1936
Karuppana Goundar and Another Vs V.C.T.N. Chidambaram Chettiar and Another
Madras High Court · AIR 1936 Mad 963 : (1936) 44 LW 647 : (1936) 71 MLJ 646
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts15 Sept 1936
Khan Bahadur H.M. and D.H. Bhiwandiwalla and Co. Vs Secretary of State
Madras High Court · AIR 1937 Mad 536 : (1937) 45 LW 394
High Courts15 Sept 1936
B. Ramayya Vs Mrs. Josephine Elizabeth and Others
Madras High Court · AIR 1937 Mad 172 : (1936) 44 LW 854
High Courts15 Sept 1936
Karuppanda Goundar and Another Vs V.C.T.N. Chidambaram Chettiar and Another
Madras High Court · 165 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts14 Sept 1936
Lanka Venkaya Vs Sree Meerza Raja, Sree Pooshavati Alaka Narayana Gajapati Raju Maharaju Manya Sultan Bahadur Varu, Zamindar of Vizianagaram and Another
Madras High Court · AIR 1937 Mad 211