High Courts31 Aug 1936
Kotamreddi Subba Reddi Vs Perumareddi Venkatanarasimharreddi and Others
Madras High Court · AIR 1937 Mad 266 : (1936) 44 LW 830 : (1936) 71 MLJ 804
Court Fees Act, 1870 — Section 25, 26, 27
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 13 of 26
High Courts31 Aug 1936
Anumolu Narayana Rao and Another by their mother and guardian Anumolu Ramadevamma Vs Ghattaraju Venkatappayya and Others
Madras High Court · (1937) ILR (Mad) 299 : (1936) 44 LW 784 : (1937) 1 MLJ 543
High Courts31 Aug 1936
T. Syed Pitchai Rowther and Others Vs K. Devaji Rao and Others
Madras High Court · AIR 1937 Mad 21 : 166 Ind. Cas. 777 : (1936) 71 MLJ 611
High Courts31 Aug 1936
In Re: Kantheeswaram Ekanathalingaswami Koil
Madras High Court · (1937) ILR (Mad) 284 : 165 Ind. Cas. 9 : (1936) 44 LW 763 : (1936) 71 MLJ 677
Court Fees Act, 1870 — Section 5
High Courts28 Aug 1936
Ramanathan and Another Vs Sp. Rm. R.M. Meyyappa Chettiar
Madras High Court · 166 Ind. Cas. 70 : (1936) 44 LW 702 : (1937) 1 MLJ 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1936
Palaparthi Ramamurthi Vs Palaparthi Subba Rao and Others
Madras High Court · AIR 1937 Mad 19 : (1936) 44 LW 681
High Courts28 Aug 1936
A.Pr.L.M.L. Lakshmanan Chettiar Vs K. Srinivasa Aiyangar and Others
Madras High Court · (1937) ILR (Mad) 203 : (1936) 44 LW 657 : (1936) 71 MLJ 707
English Bankruptcy Act, 1914 — Section 81
High Courts28 Aug 1936
M.S.A. Subramania Mudaliar Firm by partner M.S.A. Subramania Mudaliar Vs The East Asiatic Co. Ltd., by Managing Agent
Madras High Court · AIR 1936 Mad 991 : 165 Ind. Cas. 939 : (1936) 44 LW 648 : (1936) 71 MLJ 663
Partnership Act, 1932 — Section 69
High Courts28 Aug 1936
Sri Mariamman Koil Devasthanam Vs The Madras Hindu Religious Endowments Board
Madras High Court · AIR 1937 Mad 103 : 166 Ind. Cas. 169 : (1936) 71 MLJ 594
Madras Hindu Religious Endowments Act, 1926 — Section 70
High Courts28 Aug 1936
A.Pr. L.M.L. Lakshmanan Chettiar Vs K. Sreenivasa Ayyangar
Madras High Court · 166 Ind. Cas. 378
English Bankruptcy Act, 1869 — Section 81
High Courts25 Aug 1936
(Manda) Appa Rao Pantulu Garu and Another Vs Budankayala Vignesam Subudhi and Others
Madras High Court · AIR 1937 Mad 118
High Courts25 Aug 1936
Alagirisami Naik and Others Vs Sikandar Rowther and Others
Madras High Court · AIR 1936 Mad 960 : (1936) 44 LW 563 : (1936) 71 MLJ 614
High Courts25 Aug 1936
Korlapalli Bandachar and Another Vs Firm of Sathraji Dongerchand
Madras High Court · AIR 1936 Mad 942 : 165 Ind. Cas. 951 : (1936) 44 LW 701 : (1936) 71 MLJ 638
Transfer of Property Act, 1882 — Section 52
High Courts25 Aug 1936
Rao Saheb Manda Appa Rao Pantulu Garu-Interim Trustee of Haradakhandi Mutt and Another Vs Budankayala Vignesam Subudhi and Others
Madras High Court · (1936) 44 LW 825 : (1936) 71 MLJ 797
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Aug 1936
Chanahalu Siva Reddi and Another Vs The Official Receiver of Bellary and Others
Madras High Court · 166 Ind. Cas. 80 : (1936) 44 LW 651 : (1936) 71 MLJ 730
Provincial Insolvency Act, 1920 — Section 6
High Courts25 Aug 1936
Alagairisami Naik and Others Vs Sikandar Rowthar and Others
Madras High Court · 166 Ind. Cas. 730
High Courts24 Aug 1936
Jeethalal Manekji Sharma Vs Saradambal Ammal
Madras High Court · AIR 1936 Mad 941 : 166 Ind. Cas. 208 : (1936) 44 LW 526 : (1936) 71 MLJ 617
High Courts21 Aug 1936
G.T.S. Abdul Latiff Sahib Vs T.V. Kuppuswami Ayyar and Another
Madras High Court · AIR 1936 Mad 946
Limitation Act, 1963 — Section 20
High Courts21 Aug 1936
Katta Venkatannagari Sreenivasayya Vs Kutagulla Mudda Nagappa by guardian Mr. C.P. Venugopal (Pleader) and Others
Madras High Court · AIR 1936 Mad 984 : 166 Ind. Cas. 959 : (1936) 71 MLJ 738
Provincial Insolvency Act, 1920 — Section 28
High Courts21 Aug 1936
In Re: Malavaraya Padayachi
Madras High Court · AIR 1937 Mad 151 : (1936) 71 MLJ 809
Provincial Insolvency Act, 1920 — Section 54(1), 68