High Courts14 Sept 1936
Sri Mahant Sitaram Dass Bavaji Vs The Madras Religious Endowment Board and Others
Madras High Court · AIR 1937 Mad 106 : (1937) ILR (Mad) 197 : (1936) 44 LW 840 : (1937) 1 MLJ 475
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 12 of 26
High Courts10 Sept 1936
In Re: Vedagiri Perumal Naidu
Madras High Court · AIR 1937 Mad 130 : 166 Ind. Cas. 36 : (1936) 44 LW 806
High Courts10 Sept 1936
Halsnad Madappaya Vs P. Mahabala Rao and Another
Madras High Court · AIR 1937 Mad 826
High Courts10 Sept 1936
Kandasami Mudali Vs Annamalai Reddi and Others
Madras High Court · (1936) 44 LW 798 : (1936) 71 MLJ 795
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Sept 1936
Chaganti Veerasalingam Vs Mallampalli Subbarayudu and Others
Madras High Court · AIR 1937 Mad 229 : 166 Ind. Cas. 890 : (1936) 44 LW 838
High Courts09 Sept 1936
Pulavarti Satyam Vs Kunchibhotla Satyanarayana and Another
Madras High Court · AIR 1936 Mad 953 : (1936) 44 LW 621 : (1936) 71 MLJ 675
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts07 Sept 1936
Kavuri Anjayya Vs Alapati Ankamma and Others
Madras High Court · AIR 1937 Mad 99 : 166 Ind. Cas. 866 : (1936) 44 LW 836
High Courts04 Sept 1936
Madrakkata Valiamatathil Narayana Kanakapille and Another Vs Madrakkata Valiamatathil Savitri Amma and Others
Madras High Court · 166 Ind. Cas. 66 : (1936) 44 LW 608 : (1936) 71 MLJ 648
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Sept 1936
Marina Mangamma and Others Vs Mutyala Dorayya and Others
Madras High Court · AIR 1937 Mad 100 : (1937) ILR (Mad) 335 : 166 Ind. Cas. 59 : (1936) 44 LW 648 : (1936) 71 MLJ 688
High Courts04 Sept 1936
Puliyeri Kunhakuttan alias Kelu Vs Imbichikuttan alias Imbichikunhan and Others
Madras High Court · (1937) ILR (Mad) 353 : 165 Ind. Cas. 963 : (1936) 44 LW 803 : (1936) 71 MLJ 727
High Courts02 Sept 1936
(Sivapuram) Kotayya and Another Vs (Sivapuram) Subbaya
Madras High Court · AIR 1937 Mad 114 : (1937) 45 LW 531
High Courts02 Sept 1936
S.M.A.M.S. Meyyappa Chettiar Vs Seethachi Achi and Others
Madras High Court · AIR 1937 Mad 200
High Courts02 Sept 1936
Thangachami Naicker and Another Vs Al. Vr. St. Veerappa Chettiar and Others
Madras High Court · AIR 1937 Mad 268 : 173 Ind. Cas. 90
High Courts02 Sept 1936
Sarvothama Pai and Another Vs Govinda Pai and Others
Madras High Court · AIR 1937 Mad 11 : (1936) 44 LW 692
High Courts02 Sept 1936
The Dharapuram Janopakara Nidhi, Ltd. Vs K. Lakshminarayana Chettiar
Madras High Court · AIR 1937 Mad 44 : 166 Ind. Cas. 308 : (1936) 44 LW 617 : (1937) 1 MLJ 642
High Courts01 Sept 1936
Alla Satyam and Another Vs Emperor
Madras High Court · AIR 1937 Mad 17 : (1936) 44 LW 689
High Courts01 Sept 1936
Mooka Pandaram Vs Sinnu Muthiriyan
Madras High Court · AIR 1937 Mad 167 : (1937) ILR (Mad) 171 : 166 Ind. Cas. 77 : (1936) 44 LW 686 : (1936) 71 MLJ 761
Criminal Procedure Code, 1898 (CrPC) — Section 144(4)
High Courts01 Sept 1936
V.K.K. Peer Bathummal Beevi Vs Nagur Meerammal Beevi
Madras High Court · AIR 1937 Mad 108 : (1936) 44 LW 698 : (1936) 71 MLJ 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts01 Sept 1936
In Re: Alla Satyam alias Satyanarayan Rao and Another
Madras High Court · 165 Ind. Cas. 919
High Courts31 Aug 1936
Kaliappa Nadalwar and Others Vs P. Pl. Pl. Ramaswami Chettiar and Another
Madras High Court · AIR 1936 Mad 955 : 166 Ind. Cas. 69 : (1936) 44 LW 650 : (1936) 71 MLJ 656
Provincial Insolvency Act, 1920 — Section 4