High Courts04 Nov 1936
A.M. Kuppuswami Mudaliar Vs W. Ranganatha Mudaliar
Madras High Court · AIR 1937 Mad 835 : (1937) 46 LW 660
COURT ARCHIVE
Madras High Court judgments, 1936
512 judgments · page 7 of 26
High Courts04 Nov 1936
Sandanam Pillai Vs Somasundaram Chettiar and Others
Madras High Court · AIR 1937 Mad 436 : (1937) 45 LW 246 : (1937) 1 MLJ 364
High Courts04 Nov 1936
Methar Rowther Vs Sahu Moideen Rowther
Madras High Court · AIR 1937 Mad 366 : (1937) 45 LW 91 : (1937) 1 MLJ 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts04 Nov 1936
Meenakshi Ammal and Another Vs Ramaswami Josier and Another
Madras High Court · AIR 1937 Mad 640 : (1937) 45 LW 729 : (1937) 1 MLJ 28
High Courts04 Nov 1936
S. Thirumalamuthu Adaviar Vs Subramania Adaviar by Court guardian S. Rajarama Aiyar, Advocate, High Court and Others
Madras High Court · AIR 1937 Mad 458 : (1937) 45 LW 174 : (1937) 1 MLJ 243
Transfer of Property Act, 1882 — Section 53
High Courts04 Nov 1936
S. Tirumalamuthu Adaviar Vs Subramania Adaviar by Court Guardian S. Rajarama Ayyar, Advocate, High Court and Others
Madras High Court · 170 Ind. Cas. 914
Transfer of Property Act, 1882 — Section 53
High Courts03 Nov 1936Allowed
Muthukurnar and another Vs Arasan and 3 others
Madras High Court · (1936) 11 MAD CK 0068
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(3)
High Courts03 Nov 1936
Appaji Chetti Vs Govindasami Reddi and Others
Madras High Court · AIR 1937 Mad 760
High Courts02 Nov 1936
Khaji Dodda Khaji Saib and Others Vs Chigamalla Nanjappa and Others
Madras High Court · (1937) 45 LW 224 : (1937) 1 MLJ 197
High Courts30 Oct 1936
The Secretary of State for India in Council Vs R.S.S. Narayana Aiyar and Another
Madras High Court · (1937) 2 MLJ 178
High Courts30 Oct 1936
Secretary of State Vs R.S.S. Narayana Ayyar and Another
Madras High Court · AIR 1937 Mad 523 : (1937) 46 LW 748
High Courts29 Oct 1936
K. Sivasankara Mudaliar and Others Vs R. Krishnaswamy Mudaliar
Madras High Court · AIR 1937 Mad 264 : (1936) 44 LW 953 : (1937) 1 MLJ 88
Madras Estates Land Act, 1908 — Section 3(5)
High Courts28 Oct 1936
K. Govinda Chettiar and Others Vs A.N. Muniswami Chettiar and Others
Madras High Court · AIR 1937 Mad 315 : (1937) 45 LW 398
High Courts28 Oct 1936
Sadasivam Pillai and Others Vs Varadaraja Odayar and Others
Madras High Court · AIR 1937 Mad 325 : (1937) 45 LW 206 : (1937) 1 MLJ 89
Court Fees Act, 1870 — Section 12(1)
High Courts28 Oct 1936
Subbaratnam Chettiar Vs Gunavanthalal Vidyasankar by agent Narendralal-Gunavanthalal
Madras High Court · AIR 1937 Mad 472 : (1937) 45 LW 103 : (1937) 1 MLJ 224
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts28 Oct 1936
C.M. Raju Chetty Vs O.C. Raju Chetty and Another
Madras High Court · (1937) ILR (Mad) 571 : (1937) 45 LW 326 : (1937) 1 MLJ 287
High Courts28 Oct 1936
Subbratnam Chettiar Vs Gunavathalal Vidyasankar by Agent Narendralal Gunavanthalal
Madras High Court · 169 Ind. Cas. 694
Chotanagpur Tenancy Act, 1908 — Section 258Civil Procedure Code, 1908 (CPC) — Section 53
High Courts27 Oct 1936
Nimmagadda Mahalakshmamma and Another Vs Nimmagadda Ramayya
Madras High Court · (1936) 44 LW 873 : (1937) 1 MLJ 21
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts27 Oct 1936
Elavarthi Venkatanarasimharaju Vs M. Siddha Chetty and Others
Madras High Court · AIR 1937 Mad 349 : (1937) 45 LW 661 : (1937) 1 MLJ 399
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts26 Oct 1936
P.P. Koyakutti and Others Vs A. Veerankutti
Madras High Court · AIR 1937 Mad 421 : (1937) 45 LW 278 : (1937) 1 MLJ 407
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4