COURT ARCHIVE

Madras High Court judgments, 1900

149 judgments · page 8 of 8

High Courts07 Feb 1900

Srinivasa Row Vs Ramaswami Chetti and Another

Madras High Court · (1900) 10 MLJ 144

High Courts06 Feb 1900

Madras High Court · (1900) 10 MLJ 85

High Courts01 Feb 1900

Madras High Court · (1900) ILR (Mad) 512 : (1900) 10 MLJ 111

Contract Act, 1872 — Section 69

High Courts30 Jan 1900

Madras High Court · (1900) ILR (Mad) 517 : (1900) 10 MLJ 305

Guardians and Wards Act, 1890 — Section 43

High Courts30 Jan 1900

Madras High Court · (1900) 10 MLJ 321

Transfer of Property Act, 1882 — Section 108(h), 108(o)

High Courts29 Jan 1900

Madras High Court · (1900) 10 MLJ 203

High Courts25 Jan 1900

Madras High Court · (1900) ILR (Mad) 499 : (1900) 10 MLJ 310

Evidence Act, 1872 — Section 78(6)

High Courts23 Jan 1900

Madras High Court · (1900) ILR (Mad) 449 : (1900) 10 MLJ 77

Transfer of Property Act, 1882 — Section 135

High Courts02 Jan 1900

Madras High Court · 34 Ind. Cas. 701