High Courts30 Mar 1900
Doraisamy Aiyar Vs Annasamy Aiyar and Others
Madras High Court · (1900) 10 MLJ 307
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 6 of 8
High Courts29 Mar 1900
Sadasiva Pillai and Another Vs Kalappa Mudaliar and Another
Madras High Court · (1901) ILR (Mad) 39
Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts27 Mar 1900
Ramanna and Another Vs Sitamma and Others
Madras High Court · (1900) 10 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts27 Mar 1900
Jugrath Singh Vs Mir Gulam Hussain and Another
Madras High Court · (1900) 10 MLJ 251
Specific Relief Act, 1877 — Section 42
High Courts23 Mar 1900
Guruvajamma Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 34
Court Fees Act, 1870 — Section 7(IV)(d)
High Courts21 Mar 1900
Raghava Charry Vs Oriental Life Assurance Company
Madras High Court · (1900) 10 MLJ 236
High Courts19 Mar 1900
In Re: Second-Grade Pleader
Madras High Court · (1901) ILR (Mad) 83
Legal Practitioners Act, 1879 — Section 14, 40
High Courts19 Mar 1900
Lingam Krishna Bhupati Devu Vs Vikrama Devu
Madras High Court · (1900) 10 MLJ 256
High Courts19 Mar 1900
Seshayya Chettiar Vs Chengayya Chettiar and Another
Madras High Court · (1901) ILR (Mad) 31
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Mar 1900
Manikapalli Ramayya Vs Chinna Rangayya and Another
Madras High Court · (1900) 10 MLJ 234
Transfer of Property Act, 1882 — Section 53
High Courts15 Mar 1900
Pachiakutti Udaiyan Vs Panchanada Patten and Another
Madras High Court · (1900) 10 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Mar 1900
Muthuramalingam and Muthalagu and Others Vs The Queen
Madras High Court · (1901) 11 MLJ 127
Penal Code, 1860 (IPC) — Section 59
High Courts13 Mar 1900
Tayaramma Vs Seetaramaswami Naidu and Others
Madras High Court · (1901) ILR (Mad) 613 : (1900) 10 MLJ 214
Succession Act, 1925 — Section 114
High Courts12 Mar 1900
Venkatramier Vs Venkata Subramanien
Madras High Court · (1900) 10 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts12 Mar 1900
Venkatarama Ayyar and Others Vs Venkata Subrahmanian
Madras High Court · (1901) ILR (Mad) 27
Civil Procedure Code, 1908 (CPC) — Section 43