High Courts18 Jul 1900
Narasinga Bakshi and Another Vs Govinda Bakshi and Another Govinda Bakshi and Another Vs Narasinga Bakshi and Others
Madras High Court · (1900) 10 MLJ 355
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 5 of 8
High Courts18 Jul 1900
Narasinga Bhakshi and Another Vs Govinda Bhakshi and Another
Madras High Court · (1901) ILR (Mad) 62
High Courts11 Jul 1900
Raja Yarlagadda Mallikarjuna Prasada Nayadu Vs Raja Yarlagadda Durga Prasada Nayadu and Raja Yarlagadda Venkata Ramalingamma
Madras High Court · (1901) ILR (Mad) 147
High Courts07 Jul 1900
Thiruthipalli Raman Menon and Others Vs Variangattil Palisseri Raman Menon
Madras High Court · (1901) ILR (Mad) 73
High Courts03 May 1900
Ramabhadrachar Vs Srinivasa Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 85
Transfer of Property Act, 1882 — Section 82
High Courts02 May 1900
Nalliappa Goundan Vs Kailappa Goundan
Madras High Court · (1901) ILR (Mad) 59
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts01 May 1900
Vasudevan Nambudripad Vs Valia Chathu Achan and Others
Madras High Court · (1901) ILR (Mad) 47
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10Transfer of Property Act, 1882 — Section 108(h), 108(o)
High Courts30 Apr 1900
N.A. Subrahmania Aiyar Vs Queen Empress
Madras High Court · (1900) 10 MLJ 147
Criminal Procedure Code, 1898 (CrPC) — Section 338
High Courts25 Apr 1900
Liladhara Vias Vs Official Assignee of Madras
Madras High Court · (1901) ILR (Mad) 160
High Courts25 Apr 1900
Shamshudin Rowthen and Others Vs Asa Bivi Ammal and Others
Madras High Court · (1900) 10 MLJ 313
High Courts24 Apr 1900
Chinnammal and Others Vs Athinatha lyengar and Another
Madras High Court · (1900) 10 MLJ 228
High Courts24 Apr 1900
The Municipal Council of Chidambaram Vs Venkatanarayana Pillai
Madras High Court · (1901) 11 MLJ 312
High Courts23 Apr 1900
Kanniammal Vs Ammakannu Ammal and Others
Madras High Court · (1900) 10 MLJ 253
High Courts23 Apr 1900
Venkatanarasimhulu and Others Vs Narasimhamurti and Another
Madras High Court · (1900) 10 MLJ 241
High Courts10 Apr 1900
Ramanadhan Chetti Vs Murugappa Chetti
Madras High Court · (1901) ILR (Mad) 45
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Apr 1900
Viraraghava Aiyangar Vs Ramaswami Aiyangar and Others
Madras High Court · (1900) 10 MLJ 242
High Courts06 Apr 1900
Govinda Menon Vs Karunakara Menon and Others
Madras High Court · (1901) ILR (Mad) 43
Suits Valuation Act, 1887 — Section 11